COURT ARCHIVE

Supreme Court Of India judgments, 1970

499 judgments · page 22 of 25

Supreme Court25 Feb 1970Dismissed

Gopi Krishna Kanoria Vs Draupadi Sahaya and Others

Supreme Court Of India · AIR 1971 SC 2360 : (1971) 19 BLJR 1 : (1970) 3 PLJR 276 : (1970) 1 SCC 555 : (1970) 3 SCR 826

Bihar Tenancy Act, 1885 — Section 10, 155, 178(1)

Supreme Court25 Feb 1970Dismissed

Commissioner of Wealth-tax, Gujarat Vs Arundhati Balkrishna Arundhati Balkrishna Vs Commissioner of Wealth-tax, Gujarat

Supreme Court Of India · AIR 1971 SC 915 : (1970) GLR 974 : (1970) 77 ITR 505 : (1970) 1 SCC 561 : (1970) 3 SCR 819

Wealth Tax Act, 1957 — Section 2, 5(1)

Supreme Court24 Feb 1970Dismissed

Nidhan Singh Vs State of Rajasthan

Supreme Court Of India · (1970) 1 SCC 432 : (1970) 1 SCC(Cri) 185

Penal Code, 1860 (IPC) — Section 302

Supreme Court24 Feb 1970Dismissed

T.N. Raghunatha Reddy Vs Mysore State Transport Authority

Supreme Court Of India · AIR 1971 SC 1662 : (1970) 1 SCC 541 : (1970) 1 SCC(Cri) 232 : (1970) 3 SCR 780

Motor Vehicles Act, 1939 — Section 43(1), 63, 68C, 68F(1), 68F(2), 68D(3)Constitution Of India 1950 — Article 162, 298, 301

Supreme Court24 Feb 1970dismissed

Madharao Rajeshwar Deshpande Vs Shanker Singh and Others

Supreme Court Of India · AIR 1971 SC 1659 : (1971) MhLj 4 : (1970) 1 SCC 550 : (1970) 3 SCR 809

Bombay Tenancy and Agricultural Lands Act, 1948 — Section 36(2), 42, 43, 44, 46(1)

Supreme Court24 Feb 1970dismissed

Sahib Ram, etc. Vs The Financial Commissioner, Punjab and Others Lachmi Narain and Others, etc. Vs The Financial Commissioner, Punjab and Others

Supreme Court Of India · AIR 1971 SC 198 : (1970) 1 SCC 524 : (1970) 3 SCR 796

Constitution of India, 1950 — Article 32Punjab Security of Land Tenures Act, 1953 — Section 9

Supreme Court24 Feb 1970dismissed

H.P. Gupta Vs Hiralal

Supreme Court Of India · AIR 1971 SC 206 : (1970) 40 CompCas 1058 : (1971) CriLJ 262 : (1970) 1 SCC 437 : (1970) 1 SCC(Cri) 190 : (1970) 3 SCR 788

Companies Act, 1956 — Section 207Contract Act, 1872 — Section 50

Supreme Court23 Feb 1970Allowed

R.D. Gupta Vs The Union of India (UOI)

Supreme Court Of India · (1971) 3 SCC 817

Arbitration Act, 1940 — Section 14(2)

Supreme Court23 Feb 1970Allowed

K.V.V. Chathukutty Nambiar andTen Ors. Vs Malikkandakath Assainar Haji and Others

Supreme Court Of India · (1971) 3 SCC 807

Constitution of India, 1950 — Article 133(1)(a)

Supreme Court23 Feb 1970Allowed

R.D. Agarwala and Another Vs Union of India (UOI) and Another Musaddi Lal and Others Vs Union of India and Others

Supreme Court Of India · AIR 1971 SC 299 : AIR 1970 SC 299 : (1970) 1 SCC 708 : (1970) 3 SCR 778

Constitution of India, 1950 — Article 132(1)

Supreme Court23 Feb 1970Allowed

Delhi Transport Undertaking Vs Balbir Saran Goel

Supreme Court Of India · AIR 1971 SC 836 : (1971) LabIC 642 : (1970) 2 LLJ 20 : (1970) 1 SCC 515 : (1970) 3 SCR 757

Delhi Road Transport Authority (Conditions of Appointment and Service) Regulations, 1952 — Regulation 9Road Transport Corporations Act, 1950 — Section 2, 53(1)

Supreme Court23 Feb 1970Allowed

Asbestos Cement Ltd. Vs P.D. Sawarkar and Others

Supreme Court Of India · AIR 1971 SC 100 : (1971) 73 BOMLR 311 : (1971) LabIC 11 : (1970) 2 LLJ 129 : (1971) MHLJ 220 : (1970) 1 SCC 475 : (1970) 3 SCR 752

Constitution of India, 1950 — Article 133(1), 226

Supreme Court23 Feb 1970Dismissed

Debabrata Gupta Vs S.K. Ghosh

Supreme Court Of India · (1970) 1 SCC 521 : (1970) 1 SCC(Cri) 221 : (1970) 3 SCR 765

Arbitration Act, 1940 — Section 20Penal Code, 1860 (IPC) — Section 34, 406, 409, 424

Supreme Court23 Feb 1970Dismissed

Sushil Kumar Gupta Vs Joy Shanker Bhattacharyya

Supreme Court Of India · AIR 1971 SC 1543 : (1970) 1 SCC 504 : (1970) 1 SCC(Cri) 210 : (1970) 3 SCR 770

Constitution of India, 1950 — Article 134(1)Criminal Procedure Code, 1898 (CrPC) — Section 417(3)Evidence Act, 1872 — Section 24

Supreme Court23 Feb 1970Dismissed

Janapada Sabha Chhindwara Vs The Central Provinces Syndicate Ltd. and Another State of Madhya Pradesh Vs Amalgamated Coalfields Ltd. and Another

Supreme Court Of India · AIR 1971 SC 57 : (1971) MPLJ 467 : (1970) 1 SCC 509 : (1970) 3 SCR 745

Constitution of India, 1950 — Article 141Madhya Pradesh Koyala Upkar Adhiniyam Madhya Pradesh Coal Cess (Validation) Act, 1964 — Section 51(2)

Supreme Court20 Feb 1970Dismissed

Mst. Dhanpatti Vs Devi Prasad and Others

Supreme Court Of India · (1970) 3 SCC 776

Supreme Court20 Feb 1970Allowed

Naruthappan Chettiar Vs Veeramany Chettiar and Others

Supreme Court Of India · (1971) 3 SCC 884

Supreme Court20 Feb 1970Dismissed

The State of Uttar Pradesh Vs Ram Swarup and Others

Supreme Court Of India · (1971) 3 SCC 857

Supreme Court20 Feb 1970Dismissed

Ramachandra Pillai Vs Arunschalathammal and Others

Supreme Court Of India · (1971) 3 SCC 847

Hindu Succession Act, 1956 — Section 15, 16, 6

Supreme Court20 Feb 1970dismissed

Panchamal Narayan Shenoy Vs Basthi Venkatesha Shenoy

Supreme Court Of India · AIR 1971 SC 942 : (1970) 1 SCC 499 : (1970) 3 SCR 734

Mysore Rent Control Act, 1961 — Section 21(1)