Supreme Court16 Mar 1970dismissed
Mohd. Illahamuddin and Others Vs Bhivasan and Another
Supreme Court Of India · AIR 1973 SC 599 : (1972) MhLj 690 : (1971) 3 SCC 962
Hyderabad Tenancy and Agricultural Lands Act, 1950 — Section 32, 44, 45, 46
COURT ARCHIVE
Supreme Court Of India judgments, 1970
499 judgments · page 19 of 25
Supreme Court16 Mar 1970Dismissed
Jugraj Singh & Anr Vs Jaswant Singh & Ors
Supreme Court Of India · AIR 1971 SC 761 : (1970) 2 SCC 386 : (1971) 1 SCR 38 : (1971) 3 UJ 379
Evidence Act, 1872 — Section 85
Supreme Court13 Mar 1970Dismissed
Dr. Sewa Singh Vs Smt. Ravinder Kaur and Another
Supreme Court Of India · (1971) 3 SCC 981
Supreme Court13 Mar 1970Dismissed
D.P. Mishra Vs Kamal Narayan Sharma and Anr
Supreme Court Of India · AIR 1970 SC 1477 : (1970) 2 SCC 369 : (1971) 1 SCR 8
Limitation Act, 1908 — Section 10, 11, 12, 13, 14Representation of the People Act, 1951 — Section 100(1), 123(1), 123(4), 123(5), 123(6)
Supreme Court13 Mar 1970Dismissed
State of Assam Vs Abdul Noor and Others
Supreme Court Of India · AIR 1970 SC 1365 : (1970) CriLJ 1264 : (1970) 72 PLR 585 : (1970) 3 SCC 10 : (1970) 1 SCC(Cri) 360
Criminal Procedure Code, 1898 (CrPC) — Section 156(3), 190, 202
Supreme Court13 Mar 1970Dismissed
V.R. Bhate and Others Vs State of Maharashtra
Supreme Court Of India · AIR 1970 SC 1362 : (1970) CriLJ 1261 : (1970) 3 SCC 13 : (1970) 1 SCC(Cri) 363
Inland Vessels Act, 1917 — Section 58Penal Code, 1860 (IPC) — Section 120B, 282, 304A
Supreme Court13 Mar 1970Allowed
Hethubha alias Jithuba Madhuba & Ors Vs The State of Gujarat
Supreme Court Of India · AIR 1970 SC 1266 : (1970) CriLJ 1138 : (1970) 11 GLR 863 : (1970) 1 SCC 720 : (1970) 1 SCC(Cri) 280 : (1971) 1 SCR 31
Criminal Procedure Code, 1898 (CrPC) — Section 429Penal Code, 1860 (IPC) — Section 302, 304, 323, 324, 34
Supreme Court13 Mar 1970Allowed
The state of U.P. and Others Vs Ram Naresh Lal
Supreme Court Of India · AIR 1970 SC 1263 : (1970) LabIC 1063 : (1970) 3 SCC 173
Constitution of India, 1950 — Article 311(1)
Supreme Court11 Mar 1970Dismissed
Ratilal Shakarabhai and Others Vs The State of Gujarat and Others
Supreme Court Of India · AIR 1970 SC 984 : (1970) 2 SCC 264
Land Acquisition Act, 1894 — Section 4, 40, 41, 42, 5
Supreme Court11 Mar 1970Dismissed
Ferozi Lal Jain Vs Man Mal & Anr
Supreme Court Of India · AIR 1970 SC 794 : (1970) 3 SCC 181
Delhi and Ajmer Rent Control Act, 1952 — Section 13, 13(1)
Supreme Court11 Mar 1970Allowed
Smt. Maheshwari Devi and Others Vs State of Bihar and Others
Supreme Court Of India · AIR 1970 SC 796 : (1970) 3 SCC 887
Bihar Land Reforms Act, 1950 — Section 4Constitution of India, 1950 — Article 226, 227
Supreme Court11 Mar 1970Allowed
Bhimappa Basappa Bhu Sannavar Vs Laxman Shivarayappa Samagouda and Others
Supreme Court Of India · AIR 1970 SC 1153 : (1970) CriLJ 1132 : (1970) 1 SCC 665 : (1970) 1 SCC(Cri) 263 : (1971) 1 SCR 1
Criminal Procedure Code, 1898 (CrPC) — Section 156(3), 190, 190(1), 206, 207Penal Code, 1860 (IPC) — Section 109, 120, 34
Supreme Court11 Mar 1970Dismissed
Banshi Dhar Lachhman Prasad and Another Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1970 SC 798 : (1978) 2 ELT 385 : (1971) 3 SCC 31
Central Excise Rules, 1944 — Rule 151, 160, 223, 32, 40Central Excises and Salt Act, 1944 — Section 35, 35(1)Constitution of India, 1950 — Article 226, 227
Supreme Court10 Mar 1970Dismissed
Orient Paper Mills Ltd. Vs Union of India (UOI)
Supreme Court Of India · AIR 1970 SC 1498 : (1978) 2 ELT 382 : (1970) 3 SCC 76
Central Excises and Salt Act, 1944 — Section 36
Supreme Court10 Mar 1970Dismissed
Dnyanu Hariba Mali and Others Vs The State of Maharashtra
Supreme Court Of India · AIR 1970 SC 979 : (1970) CriLJ 893 : (1970) 72 PLR 992 : (1970) 3 SCC 7 : (1970) 1 SCC(Cri) 357
Criminal Procedure Code, 1898 (CrPC) — Section 410Penal Code, 1860 (IPC) — Section 302, 323, 326, 33, 34
Supreme Court10 Mar 1970Dismissed
Jagannath Singh and Others Vs Dr Ram Naresh Singh
Supreme Court Of India · (1970) 18 BLJR 1148 : (1970) 1 SCC 573 : (1970) 1 SCC(Cri) 238 : (1970) 3 SCR 970
Supreme Court10 Mar 1970Dismissed
Fateh Bibi etc. Vs Charan Dass
Supreme Court Of India · AIR 1970 SC 789 : (1970) 1 SCC 658 : (1970) 3 SCR 953
Hindu Law of Inheritance (Amendment) Act, 1929 — Section 3
Supreme Court10 Mar 1970Dismissed
The State of U.P. Vs K.K. Gupta
Supreme Court Of India · AIR 1970 SC 1279 : (1970) CriLJ 1142 : (1970) 3 SCC 4
Criminal Procedure Code, 1898 (CrPC) — Section 561Evidence Act, 1872 — Section 124Penal Code, 1860 (IPC) — Section 16, 161
Supreme Court10 Mar 1970Dismissed
S.N. Sharma Vs Bipen Kumar Tiwari and Ors
Supreme Court Of India · AIR 1970 SC 786 : (1970) 2 AnWR 81 : (1971) 19 BLJR 49 : (1970) CriLJ 764 : (1970) 1 SCC 653 : (1970) 1 SCC(Cri) 258 : (1970) 3 SCR 946
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1898 (CrPC) — Section 156, 156(1), 156(2), 156(3), 157
Supreme Court10 Mar 1970Allowed
Lakshmi Amma and Another Vs Talengalanarayana Bhatta and Another
Supreme Court Of India · AIR 1970 SC 1367 : (1970) 3 SCC 159