Supreme Court01 Apr 1970Allowed

Madan Mohan Lal Vs State of Punjab

Supreme Court Of India · AIR 1970 SC 1006 : (1970) CriLJ 898 : (1970) 2 SCC 733 : (1970) 1 SCC(Cri) 509

Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 409, 411, 471
Supreme Court31 Mar 1970Disposed Of

Nookala Setharamaiah Vs Kotaiah Naidu & Ors

Supreme Court Of India · AIR 1970 SC 1354 : (1970) 2 SCC 13 : (1971) 1 SCR 153

Mineral Concession Rules, 1949 — Rule 28, 28(1A), 57, 57(1), 57(2)Mines and Minerals (Regulation and Development) Act, 1948 — Section 5Constitution Of India, 1950 — Article 141, 226
Supreme Court26 Mar 1970Dismissed

Hargun Sunder Das Godeja & Ors Vs The State of Maharashtra

Supreme Court Of India · AIR 1970 SC 1514 : (1970) CriLJ 1391 : (1970) 1 SCC 724 : (1970) 1 SCC(Cri) 284 : (1971) 1 SCR 138

Constitution of India, 1950 — Article 136Criminal Procedure Code, 1898 (CrPC) — Section 342APenal Code, 1860 (IPC) — Section 120B, 34, 409, 477A
Supreme Court24 Mar 1970Dismissed

Noor Mohammad Mohd. Yusuf Momin Vs State of Maharashtra

Supreme Court Of India · AIR 1971 SC 885 : (1971) 73 BOMLR 516 : (1971) CriLJ 793 : (1971) MhLj 792 : (1970) 1 SCC 696 : (1970) 1 SCC(Cri) 274 : (1971) 1 SCR 119

Criminal Procedure Code, 1898 (CrPC) — Section 417(3)Penal Code, 1860 (IPC) — Section 107, 109, 120, 34