Supreme Court16 Sept 1969dismissed

Ram Narain Mahato Vs State of Madhya Pradesh

Supreme Court Of India · (1970) MhLj 770 : (1970) MPLJ 741 : (1970) 1 SCC 25 : (1970) 2 SCR 445

Madhya Pradesh Abolition of Proprietary Rights (Estates, Mahals, Alienated Lands) Act, 1950 — Section 3, 4Sales of Goods Act, 1930 — Section 21
Supreme Court15 Sept 1969Dismissed

M.M. Chawla Vs J.S. Sethi

Supreme Court Of India · (1970) 1 SCC 14 : (1969) 1 SCC 14 : (1970) 2 SCR 390

Delhi Rent Control Act, 1958 — Section 12, 14, 14(1), 14(2), 15
Supreme Court15 Sept 1969dismissed

Sheo Lal & Ors Vs Sultan & Ors

Supreme Court Of India · AIR 1971 SC 93 : (1969) 2 SCC 883 : (1970) 2 SCR 405

Limitation Act, 1963 — Article 14Redemption of Mortgages (Punjab) Act, 1913 — Section 12, 4, 9
Supreme Court15 Sept 1969dismissed

A.K. Gopalan and Another Vs Noordeen

Supreme Court Of India · AIR 1970 SC 1694 : (1970) CriLJ 1407 : (1969) 2 SCC 734 : (1970) 2 SCR 410

Criminal Procedure Code, 1898 (CrPC) — Section 154, 164, 173, 174Penal Code, 1860 (IPC) — Section 430