Supreme Court19 Sept 1969Allowed

Kshetra Gogoi Vs State of Assam

Supreme Court Of India · AIR 1970 SC 1664 : (1970) CriLJ 1404 : (1970) 1 SCC 40 : (1970) 1 SCC(Cri) 6 : (1970) 2 SCR 517

Constitution of India, 1950 — Article 32Preventive Detention Act, 1950 — Section 13(2), 3(1)