Supreme Court10 Mar 1969Dismissed
Arati Paul Vs The Registrar, Original Side, High Court, Calcutta & Ors
Supreme Court Of India · AIR 1969 SC 1133 : (1969) 2 SCC 756 : (1969) 3 SCR 926
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Supreme Court Of India judgments, 1969
576 judgments · page 23 of 29
Supreme Court07 Mar 1969Allowed
Union of India (UOI) and Others Vs R.S. Dhaba
Supreme Court Of India · (1971) 19 ITR 143 : (1969) 3 SCC 603
Supreme Court07 Mar 1969Dismissed
Dondapani Sahu Vs Arjuna Panda and Others
Supreme Court Of India · (1969) 3 SCC 397
Supreme Court07 Mar 1969Dismissed
Shivashankar Prasad Shah & Ors Vs Baikunth Nath Singh & Ors
Supreme Court Of India · AIR 1969 SC 971 : (1970) 18 BLJR 1 : (1969) 1 SCC 718 : (1969) 3 SCR 908
Bihar Land Reforms Act, 1950 — Section 14, 15, 3, 4Civil Procedure Code, 1908 (CPC) — Section 11, 47Transfer of Property Act, 1882 — Section 73
Supreme Court07 Mar 1969Dismissed
Western M.P. Electric Power & Supply Company Ltd. Vs State of U.P. & Anr
Supreme Court Of India · AIR 1970 SC 21 : (1969) 1 SCC 817 : (1969) 3 SCR 865
Constitution of India, 1950 — Article 14, 31(2)Electricity Act, 1910 — Section 3, 3(1), 3(2)
Supreme Court07 Mar 1969Allowed
N.V. Narendranath Vs Commissioner of Wealth-tax, Andhra Pradesh
Supreme Court Of India · AIR 1970 SC 14 : (1969) 74 ITR 190 : (1969) 1 SCC 748 : (1969) 3 SCR 882
Tamil Nadu Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 45Wealth Tax Act, 1957 — Section 2, 27(1), 3, 6
Supreme Court07 Mar 1969Dismissed
Commissioner of Income Tax, Bihar Vs Ramniklal Kothari
Supreme Court Of India · AIR 1969 SC 862 : (1970) 18 BLJR 355 : (1969) 74 ITR 57 : (1969) 1 SCC 757 : (1969) 3 SCR 860(1)
Income Tax Act, 1922 — Section 10, 10(1), 10(2), 16(1), 23(5)
Supreme Court07 Mar 1969Allowed
Maharaj Kishan Vs Janendra Kumar Jain
Supreme Court Of India · (1969) 2 UJ 280
Civil Procedure Code, 1908 (CPC) — Section 115Delhi and Ajmer Rent Control Act, 1952 — Section 35
Supreme Court07 Mar 1969Dismissed
Mohammed Ismail Vs Nanney Lal
Supreme Court Of India · AIR 1970 SC 1919 : (1969) 1 SCC 727 : (1969) 3 SCR 894
Civil Procedure Code, 1908 (CPC) — Section 80Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3(1), 3(3), 7
Supreme Court07 Mar 1969Dismissed
V. P. Gopala Rao Vs Public Prosecutor, Andhra Pradesh
Supreme Court Of India · AIR 1970 SC 66 : (1970) CriLJ 22 : (1969) 18 FLR 397 : (1970) 2 LLJ 59 : (1969) 1 SCC 704 : (1969) 3 SCR 875
Andhra Pradesh Factories Rules, 1950 — Rule 3, 5(3)Factories Act, 1948 — Section 2
Supreme Court07 Mar 1969Allowed
Malojirao Narasingarao Shitole Vs The State of Madhya Pradesh
Supreme Court Of India · AIR 1969 SC 953 : (1969) JLJ 403 : (1969) MPLJ 479 : (1969) MPLJ 470 : (1969) 2 SCC 723 : (1969) 3 SCR 901
Madhya Bharat Abolition of Jagirs Act, 1951 — Section 29Revenue Administration and Ryotwari Land Revenue and Tenancy Act, 2007 — Section 149(2), 34
Supreme Court06 Mar 1969Dismissed
Ram Nath Vs Chhaju Ram
Supreme Court Of India · (1969) 2 UJ 269
Jammu and Kashmir Representation of the People Act, 1957 — Section 108
Supreme Court01 Mar 1969Dismissed
Tulsipur Sugar Company Ltd. Vs State of U.P. and Others
Supreme Court Of India · AIR 1970 SC 70 : (1969) 2 LLJ 662 : (1969) 2 SCC 100 : (1970) 1 SCR 35
Civil Procedure Code, 1908 (CPC) — Section 152Industrial Disputes (Central) Rules, 1957 — Rule 28Uttar Pradesh Industrial Disputes Act, 1947 — Section 6
Supreme Court27 Feb 1969Allowed
State of Punjab and Others Vs Chandu Lal Kishori Lal and Others
Supreme Court Of India · AIR 1969 SC 1073 : (1969) 1 SCC 695 : (1969) 3 SCR 849 : (1970) 25 STC 52
Punjab Sales Tax Act, 1948 — Section 2(ff), 5(2)(a)(vi)Central Sales Tax Act, 1956 — Section 2(c), 14, 15, 15(a), 15(b)
Supreme Court27 Feb 1969dismissed
Jai Narain Vs Kishan Chand
Supreme Court Of India · AIR 1969 SC 1165 : (1969) 1 SCC 724 : (1969) 3 SCR 855
Delhi and Ajmer Rent Control Act, 1952 — Section 13(1)Delhi Rent Control Act, 1958 — Section 14(1), 57(2)
Supreme Court27 Feb 1969Dismissed
Momammad Abdul Khader Ibrahim Sahib Vs Chidambaram Mudaliar
Supreme Court Of India · (1969) 2 UJ 266
Tamil Nadu Agriculturists Relief Act, 1938 — Section 19
Supreme Court26 Feb 1969dismissed
V. Venugopala Ravi Varma Rajah Vs Union of India & Anr
Supreme Court Of India · AIR 1969 SC 1094 : (1969) 74 ITR 49 : (1969) 1 SCC 681 : (1969) 3 SCR 827
Constitution of India, 1950 — Article 14
Supreme Court26 Feb 1969Dismissed
Jindal Oil Mills & Ors Vs Godhra Electricity Co. Ltd.
Supreme Court Of India · AIR 1969 SC 1225 : (1969) GLR 1036 : (1969) 1 SCC 781 : (1969) 3 SCR 836
Electricity (Supply) Act, 1948 — Section 57, 57(2)
Supreme Court24 Feb 1969Dismissed
H.V. Kamath Vs Ch. Nitiraj Singh
Supreme Court Of India · AIR 1970 SC 211 : (1969) 1 SCC 601 : (1969) 3 SCR 813
Representation of the People Act, 1951 — Section 123(1)(A), 123(7)