Supreme Court13 Mar 1969Dismissed
Ramchander Narsey and Co. Vs Wamanrao Shenoy
Supreme Court Of India · (1969) MhLj 34 : (1969) 2 UJ 333
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(3)
COURT ARCHIVE
Supreme Court Of India judgments, 1969
576 judgments · page 22 of 29
Supreme Court12 Mar 1969Dismissed
Desarthi Ghose Vs Tatindra Moharpal
Supreme Court Of India · (1969) 2 UJ 327
Bengal Money Lenders Act, 1940 — Section 30, 36, 36(2)
Supreme Court12 Mar 1969Dismissed
Heavy Engineering Mazdoor Union Vs State of Bihar & Ors
Supreme Court Of India · AIR 1970 SC 82 : (1970) 18 BLJR 491 : (1969) 19 FLR 27 : (1969) 2 LLJ 549 : (1969) 1 SCC 765 : (1969) 3 SCR 995
Industrial Disputes Act, 1947 — Section 10
Supreme Court12 Mar 1969Allowed
Goppulal Vs Thakurji Shriji Shriji Dwarakadheeshji & Anr
Supreme Court Of India · AIR 1969 SC 1291 : (1969) 1 SCC 792 : (1969) 3 SCR 989 : (1969) WLN 17
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)Transfer of Property Act, 1882 — Section 108
Supreme Court12 Mar 1969Dismissed
The Central Weaving and Mfg. Co., Bombay Vs Mill Mazdoor Sabha, Bombay and Another
Supreme Court Of India · (1969) 18 FLR 384 : (1970) 3 SCC 255
Payment of Bonus Act, 1965 — Section 6
Supreme Court12 Mar 1969Dismissed
Commissioner of Income Tax, Bihar and Orissa, Patna Vs M/s Kirkend Coal Co.
Supreme Court Of India · AIR 1969 SC 1352 : (1970) 18 BLJR 128 : (1969) 74 ITR 67 : (1969) 1 SCC 776 : (1969) 3 SCR 983
Income Tax Act, 1922 — Section 26, 28, 44, 66
Supreme Court12 Mar 1969Disposed Of
Swaran Lata Ghosh Vs H.K. Banerjee and Anr
Supreme Court Of India · AIR 1969 SC 1167 : (1969) 1 SCC 709 : (1969) 3 SCR 976
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 1, Order 20 Rule 2, Order 20 Rule 3, Order 20 Rule 4, Order 20 Rule 5
Supreme Court11 Mar 1969Disposed Of
Atma Das Vs Suriya Prasad
Supreme Court Of India · (1969) 3 SCC 616
Supreme Court11 Mar 1969Dismissed
Raghunath Singh (Alias) Manna and Others Vs State of U.P.
Supreme Court Of India · (1969) 3 SCC 188 : (1970) 1 SCC(Cri) 44
Penal Code, 1860 (IPC) — Section 342, 343, 344
Supreme Court11 Mar 1969Allowed
Basudeo Prasad Sinha Vs Genda Mahto and Another
Supreme Court Of India · (1969) 2 UJ 318
Transfer of Property Act, 1882 — Section 53A
Supreme Court11 Mar 1969Allowed
Giani Ram & Ors Vs Ramjilal & Ors
Supreme Court Of India · AIR 1969 SC 1144 : (1970) 72 PLR 9 : (1969) 71 PLR 996 : (1969) 1 SCC 813 : (1969) 3 SCR 944
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12Hindu Succession Act, 1956 — Section 2, 4(1)Punjab Custom (Power to Contest) Act, 1920 — Section 6
Supreme Court11 Mar 1969Dismissed
Shaikh Mahamad Umarsaheb Vs Kadalaskar Hasham Karimsab & Ors
Supreme Court Of India · AIR 1969 SC 61
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 14Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1898 (CrPC) — Section 480, 482
Supreme Court11 Mar 1969Dismissed
Praduman Kumar Vs Virendra Goyal (Dead) by L. Rs.
Supreme Court Of India · AIR 1969 SC 1349 : (1969) 1 SCC 714 : (1969) 3 SCR 950
Transfer of Property Act, 1882 — Section 114
Supreme Court11 Mar 1969Dismissed
Jankinath Sarangi Vs State of Orissa
Supreme Court Of India · (1969) 35 CLT 769 : (1970) 1 LLJ 356 : (1969) 3 SCC 392
Supreme Court11 Mar 1969Allowed
The Tata Engineering and Locomotive Co. Ltd. Vs S.C. Prasad and Another
Supreme Court Of India · (1969) 2 LLJ 799 : (1969) 3 SCC 372
Criminal Procedure Code, 1898 (CrPC) — Section 144
Supreme Court11 Mar 1969Dismissed
Beohar Rajendra Sinha & Ors Vs State of M P & Ors State of Madhya Pradesh and Others Vs Beohar Rajendra Sinha and Others
Supreme Court Of India · AIR 1969 SC 1256 : (1970) MhLj 195 : (1970) MPLJ 102 : (1969) 1 SCC 796 : (1969) 3 SCR 955
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 80
Supreme Court11 Mar 1969Dismissed
The State of U.P. Vs Kanwar Durgeshwar Dayal
Supreme Court Of India · (1969) 2 UJ 324
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 32, 33, 34, 35
Supreme Court10 Mar 1969Allowed
Baburao Bhavadu Sonar Vs Punamchand Onkardas Nahata and Another
Supreme Court Of India · (1969) 3 SCC 670
Transfer of Property Act, 1882 — Section 30, 31
Supreme Court10 Mar 1969Dismissed
Sub-Divisional Officer, Mandla Vs Pirma Gond
Supreme Court Of India · (1969) MPLJ 713 : (1969) 1 UJ 302
Madhya Pradesh Abolition of Proprietary Rights (Estates, Mahals, Alienated Lands) Act, 1950 — Section 5Madhya Pradesh Land Revenue Code, 1959 — Section 251(1)
Supreme Court10 Mar 1969Dismissed
State of Maharashtra Vs Bhaishankar Avalram Joshi & Another
Supreme Court Of India · AIR 1969 SC 1302 : (1970) 72 BOMLR 342 : (1970) 20 FLR 289 : (1969) GLR 851 : (1969) LabIC 1534 : (1969) 1 SCC 804 : (1969) 3 SCR 917
Bombay Reorganisation Act, 1960 — Section 60, 60(2), 61Constitution of India, 1950 — Article 311(2)