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Supreme Court Of India judgments, 1966

333 judgments · page 9 of 17

Supreme Court29 Aug 1966dismissed

P. Arulswami Vs The State of Madras

Supreme Court Of India · AIR 1967 SC 776 : (1967) CriLJ 665 : (1967) 1 SCR 201

Criminal Procedure Code, 1898 (CrPC) — Section 197, 197(1), 477Madras Village Panchayats Act, 1960 — Section 106Penal Code, 1860 (IPC) — Section 120
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Supreme Court26 Aug 1966Allowed

Jiwanlal Achariya Vs Rameshwarlal Agarwalla

Supreme Court Of India · AIR 1967 SC 1118 : (1967) 15 BLJR 189 : (1966) 36 CompCas 866 : (1967) 1 SCR 190

Bihar Money Lenders (Regulation of Transactions) Act, 1939 — Section 2, 4Limitation Act, 1908 — Section 20
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Supreme Court25 Aug 1966Dismissed

Nand Kishore Vs Ram Kishan and Anr

Supreme Court Of India · AIR 1967 SC 1196 : (1966) 1 SCR 167

Delhi and Ajmer Rent Control Act, 1952 — Section 20Delhi Rent Control Act, 1958 — Section 17(3), 18(2), 50
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Supreme Court24 Aug 1966Dismissed

M.P. Shreevastava Vs Mrs. Veena

Supreme Court Of India · AIR 1967 SC 1193 : (1967) 15 BLJR 487 : (1967) 1 SCR 147

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1, Order 21 Rule 1(1), Order 21 Rule 2, Order 21 Rule 2(1), 47, 47, 47, 47
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Supreme Court23 Aug 1966Dismissed

Shivnarayan Kabra Vs The State of Madras

Supreme Court Of India · AIR 1967 SC 986 : (1967) CriLJ 946 : (1967) 1 SCR 138

Criminal Procedure Code, 1898 (CrPC) — Section 239, 361, 361(1)Forward Contracts (Regulation) Act, 1952 — Section 15, 2, 21, 7Penal Code, 1860 (IPC) — Section 420
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