Supreme Court22 Sept 1966Allowed
Manujendra Dutt Vs Purendu Prosad Roy Chowdhury and Others
Supreme Court Of India · AIR 1967 SC 1419 : (1967) 1 SCR 475
Calcutta Thika Tenancy Act, 1949 — Section 29, 3Transfer of Property Act, 1882 — Section 106, 29
COURT ARCHIVE
Supreme Court Of India judgments, 1966
333 judgments · page 7 of 17
Supreme Court21 Sept 1966Allowed
Biswabahan Das Vs Gopen Chandra Hazarika and Others
Supreme Court Of India · AIR 1967 SC 895 : (1967) CriLJ 828 : (1967) 1 SCR 447
Assam Forest Regulations, 1891 — Section 62, 62(2)Constitution of India, 1950 — Article 226Criminal Procedure Code, 1898 (CrPC) — Section 345(1), 345(2), 345(6)
Supreme Court21 Sept 1966dismissed
P.L. Lakhanpal Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1967 SC 908 : (1967) 1 SCR 433
Defence of India Rules, 1962 — Rule 30(1), 30A, 30A(9)
Supreme Court21 Sept 1966dismissed
State of Assam Vs Ranga Mahammad and Others
Supreme Court Of India · AIR 1967 SC 903 : (1968) 1 LLJ 282 : (1967) 1 SCR 454
Constitution of India, 1950 — Article 233, 235
Supreme Court21 Sept 1966Allowed
C.P. Sarathy Mudaliar Vs Commissioner of Income Tax, Andhra Pradesh
Supreme Court Of India · (1966) 62 ITR 576
Income Tax Act, 1922 — Section 66, 66(4)
Supreme Court20 Sept 1966dismissed
SWADESHI COTTON MILLS CO. LTD. Vs COMMISSIONER OF Income Tax, U. P. (NO. 2).
Supreme Court Of India · (1967) 63 ITR 65
Income Tax Act, 1922 — Section 10(2)(xv)Income Tax Act, 1961 — Section 66(1)
Supreme Court20 Sept 1966Dismissed
Swadeshi Cotton Mills Co. Ltd. Vs Commissioner of Income Tax, Uttar Pradesh (No. 1)
Supreme Court Of India · (1967) 63 ITR 57
Income Tax Act, 1922 — Section 10(2)
Supreme Court20 Sept 1966Allowed
Jugal Kishore Baldeo Sahai Vs Commissioner of Income Tax, U.P., Lucknow
Supreme Court Of India · AIR 1967 SC 495 : (1967) 63 ITR 238 : (1967) 1 SCR 416
Income Tax Act, 1961 — Section 10(2)
Supreme Court20 Sept 1966Allowed
Travancore Sugars and Chemicals Ltd. Vs Commissioner of Income Tax, Kerala
Supreme Court Of India · AIR 1967 SC 477 : (1966) 62 ITR 566 : (1967) 1 SCR 423
Income Tax Act, 1961 — Section 10 ,10(2)
Supreme Court20 Sept 1966dismissed
Meghraj Kothari Vs Delimitation Commission and Others
Supreme Court Of India · AIR 1967 SC 669 : (1967) 1 SCR 400
Constitution of India, 1950 — Article 327, 328, 329, 82Delimitation Commission Act, 1962 — Section 10, 10(1), 10(2), 10(4), 8
Supreme Court20 Sept 1966Dismissed
Swadeshi Cotton Mills Co. Ltd. Vs Commissioner of Income Tax, Uttar Pradesh (No. 2)
Supreme Court Of India · (1967) 63 ITR 65(1)
Income Tax Act, 1922 — Section 10(2)
Supreme Court20 Sept 1966Allowed
Meghraj Kothari Vs Dehmitation Commission of India and Others
Supreme Court Of India · (1967) JLJ 699
Bombay Reorganisation Act, 1960 — Section 2, 87Constitution of India, 1950 — Article 170, 226, 227, 258(1), 298Criminal Procedure Code, 1898 (CrPC) — Section 164
Supreme Court19 Sept 1966Allowed
Shree Meenakshi Mills Ltd., Madurai Vs Commissioner of Income Tax, Madras
Supreme Court Of India · AIR 1967 SC 444 : (1967) 63 ITR 207 : (1967) 1 SCR 392
Hoarding and Profiteering Prevention Ordinance, 1943 — Section 13Income Tax (Amendment) Act, 1939 — Section 10(2)Income Tax Act, 1922 — Section 10(2)
Supreme Court16 Sept 1966Allowed
Raja Anand Brahma Shah Vs State of Uttar Pradesh and Others
Supreme Court Of India · AIR 1967 SC 1081 : (1967) RD 63 : (1967) 1 SCR 373
Land Acquisition Act, 1894 — Section 4, 5
Supreme Court16 Sept 1966Allowed
State of Uttar Pradesh and Other Vs Raja Anand Brahma Shah
Supreme Court Of India · AIR 1967 SC 661 : (1967) RD 63 : (1967) 1 SCR 362
Constitution of India, 1950 — Article 31Uttar Pradesh Zamindari Abolition and Land Reforms (Amendment) Act, 1964 — Section 3(8)
Supreme Court15 Sept 1966Allowed
Prafulla Kumar Malik Vs Commissioner of Income Tax, Bihar and Orissa
Supreme Court Of India · (1967) 63 ITR 62
Income Tax Act, 1922 — Section 10(1), 10(2)
Supreme Court15 Sept 1966Dismissed
Commissioner of Income Tax, U.P. Vs Nainital Bank Ltd.
Supreme Court Of India · AIR 1967 SC 453 : (1966) 36 CompCas 876 : (1966) 62 ITR 638 : (1967) 1 SCR 348
Income Tax Act, 1922 — Section 10(1), 10(2), 66A(2)
Supreme Court15 Sept 1966Dismissed
Ammathayee Ammal and Another Vs Kumaresan and Others
Supreme Court Of India · AIR 1967 SC 569 : (1967) 15 BLJR 356 : (1967) 1 SCR 353
Evidence Act, 1872 — Section 112
Supreme Court14 Sept 1966dismissed
Har Swarup and Another Vs Brij Bhushan Saran and Others
Supreme Court Of India · (1967) 1 SCR 342
Representation of the People Act, 1951 — Section 37, 79, 82
Supreme Court14 Sept 1966dismissed
T.D. Kumar and Brothers (P.) Ltd. Vs Commissioner of Income Tax, Calcutta
Supreme Court Of India · (1967) 63 ITR 67
Income Tax Act, 1922 — Section 66(2)