Supreme Court23 Aug 1965Dismissed
Ratilal Balabhai Nazar Vs Ranchhodbhai Shankarbhai Patel and Another
Supreme Court Of India · AIR 1966 SC 439
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 136
COURT ARCHIVE
Supreme Court Of India judgments, 1965
381 judgments · page 10 of 20
Supreme Court23 Aug 1965Dismissed
Nichhalbhai Vallabhai and Others Vs Jaswantlal Zinabhai and Others
Supreme Court Of India · AIR 1966 SC 997
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
Supreme Court19 Aug 1965Allowed
Kanwal Ram and Others Vs The Himachal Pradesh Admn.
Supreme Court Of India · AIR 1966 SC 614 : (1966) CriLJ 472 : (1966) 1 SCR 539
Penal Code, 1860 (IPC) — Section 109, 194, 494
Supreme Court19 Aug 1965Dismissed
Pacific Minerals (P) Ltd. Vs The State of Madhya Pradesh and Another
Supreme Court Of India · AIR 1966 SC 428
Central Provinces and Berar Sales Tax Act, 1947 — Section 4Constitution of India, 1950 — Article 226Sea Customs Act, 1878 — Section 137, 28
Supreme Court19 Aug 1965Allowed
Martin Burn Ltd. Vs The Corporation of Calcutta
Supreme Court Of India · AIR 1966 SC 529 : (1966) 1 SCR 543
Calcutta Municipal Act, 1923 — Section 124, 127, 131(1), 131(2), 136
Supreme Court19 Aug 1965Dismissed
Jaora Sugar Mills (P) Ltd. Vs State of Madhya Pradesh and Others
Supreme Court Of India · (1966) JLJ 323 : (1966) MhLj 279
Constitution Of India, 1950 — Section 226, 245(1), 248, 266, 267Madhya Pradesh Sugarcane (Regulation Of Supply And Purchase) Rules, 1959 — Rule 45, 46, 47, 60, 61, 62, 63Madhya Pradesh Sugarcane (Regulation Of Supply And Purchase) Act, 1958 — Section 1(2), 3, 5, 21, 23, 23(1)
Supreme Court19 Aug 1965dismissed
P.C. Gulati Vs Lajya Ram Kapur and Others
Supreme Court Of India · AIR 1966 SC 595 : (1966) 14 BLJR 744 : (1966) CriLJ 465 : (1966) 1 SCR 560
Criminal Procedure Code, 1898 (CrPC) — Section 156(3), 177, 178, 179, 180Penal Code, 1860 (IPC) — Section 500
Supreme Court18 Aug 1965Dismissed
Jan Mohammad Noor Mohammad Begban Vs State of Gujarat and Another
Supreme Court Of India · AIR 1966 SC 385 : (1966) 1 SCR 505
Bombay Agricultural Produce Markets Act, 1939 — Section 11, 26, 26(1), 26(5), 4Bombay Agricultural Produce Markets Rules, 1941 — Rule 53Bombay Reorganisation Act, 1960 — Section 87
Supreme Court18 Aug 1965Allowed
Dr. S. Dutt Vs State of Uttar Pradesh
Supreme Court Of India · AIR 1966 SC 523 : (1966) CriLJ 459 : (1966) 1 SCR 493
Criminal Procedure Code, 1898 (CrPC) — Section 193, 195, 195(1)Penal Code, 1860 (IPC) — Section 191, 192, 193, 194, 195
Supreme Court17 Aug 1965Allowed
Kamal Narain Sharma Vs Shri Pandit Dwarka Prasad Mishra and Others
Supreme Court Of India · AIR 1966 SC 436 : (1966) JLJ 293 : (1966) MhLj 493 : (1966) MPLJ 764 : (1966) 1 SCR 478
Civil Procedure Code, 1908 (CPC) — Section 139Conduct of Elections Rules, 1961 — Rule 94AConstitution of India, 1950 — Article 226, 227
Supreme Court17 Aug 1965Allowed
M/s Bundelkhand Motor Transport Company, Nowgaon Vs Behari Lal Chaurasia and Another
Supreme Court Of India · AIR 1966 SC 455 : (1966) JLJ 301 : (1966) MPLJ 250 : (1966) 1 SCR 485
Central Provinces and Berar Motor Vehicles Rules, 1942 — Rule 55, 61, 62, 63Constitution of India, 1950 — Article 133(1), 226, 227Motor Vehicles Act, 1939 — Section 45, 47, 48, 57, 58(2)
Supreme Court16 Aug 1965Allowed
The Bahrein Petroleum Co. Ltd. Vs P.J. Pappu and Another
Supreme Court Of India · AIR 1966 SC 634 : (1965) KLT 1193 : (1966) 2 LLJ 144 : (1966) 1 SCR 461
Arbitration Act, 1940 — Section 2, 34, 39, 39(1)Civil Procedure Code, 1908 (CPC) — Section 15, 16, 17, 18, 19Suits Valuation Act, 1887 — Section 11
Supreme Court16 Aug 1965dismissed
Madhya Pradesh Industries Ltd. Vs Union of India and Others (UOI)
Supreme Court Of India · AIR 1966 SC 671 : (1966) MPLJ 256 : (1966) 1 SCR 466
Companies Act, 1956 — Section 111(3)Constitution of India, 1950 — Article 136Mineral Concession Rules, 1960 — Rule 54, 55
Supreme Court13 Aug 1965Dismissed
Achuthan Nair Vs Chinnamu Amma and Others
Supreme Court Of India · AIR 1966 SC 411 : (1966) 1 SCR 454
Supreme Court12 Aug 1965Allowed
S.N. Sundalaimuthu Chettiar Vs Palaniyandavan
Supreme Court Of India · AIR 1966 SC 469 : (1966) 1 SCR 450
Civil Procedure Code, 1908 (CPC) — Section 115Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 2, 3(3)
Supreme Court11 Aug 1965Dismissed
Ram Kishore Sen and Others Vs Union of India and Others (UOI)
Supreme Court Of India · AIR 1966 SC 644 : (1966) 1 SCR 430
Constitution of India, 1950 — Article 143(1), 3, 368Evidence Act, 1872 — Section 106, 36, 83Government of India Act, 1935 — Section 290A
Supreme Court10 Aug 1965Dismissed
Ahmedabad Mill Owners'' Association Etc. Vs The Textile Labour Association
Supreme Court Of India · AIR 1966 SC 497 : (1966) 1 SCR 382
Bombay Industrial Relations Act, 1946 — Section 116, 3(17), 42, 42(1), 42(2)
Supreme Court10 Aug 1965Allowed
Ishverlal Thakorelal Almaula Vs Motibhai Nagjibhai
Supreme Court Of India · AIR 1966 SC 459 : (1966) 7 GLR 233 : (1966) MhLj 1049 : (1966) 1 SCR 367
Bombay Land Revenue Code, 1879 — Section 84Bombay Tenancy and Agricultural Lands Act, 1948 — Section 1, 10, 11, 12, 13Mamlatdars Court Act, 1906 — Section 5
Supreme Court09 Aug 1965Dismissed
V.N. Sarin Vs Ajit Kumar Poplai
Supreme Court Of India · AIR 1966 SC 432 : (1966) 1 SCR 349 : (1976) 1 SLJ 455
Transfer of Property Act, 1882 — Section 53
Supreme Court09 Aug 1965Dismissed
(UOI)
Supreme Court Of India · AIR 1966 SC 442 : (1966) 1 SCR 357
Constitution of India, 1950 — Article 14, 19, 32, 358Goa, Daman and Diu (Administration) Act, 1962 — Section 4, 5Goa, Daman and Diu (Administration) Ordinance, 1962 — Section 7(1)