Supreme Court28 Aug 1962Dismissed
R.G. Jacob Vs Union of India (UOI)
Supreme Court Of India · AIR 1963 SC 550 : (1963) 2 AnWR 79 : (1963) 3 SCR 800
Constitution of India, 1950 — Article 134(1)Penal Code, 1860 (IPC) — Section 161, 165, 5(1), 5(2)
COURT ARCHIVE
Supreme Court Of India judgments, 1962
419 judgments · page 9 of 21
Supreme Court27 Aug 1962Allowed
Madan Gopal Vs State of Punjab
Supreme Court Of India · AIR 1963 SC 531 : (1964) 1 LLJ 68 : (1963) 3 SCR 716
Constitution of India, 1950 — Article 226, 311, 311(2)
Supreme Court27 Aug 1962dismissed
The Board of High School and Intermediate Education U.P. Vs Bagleshwar Prasad and Others
Supreme Court Of India · AIR 1966 SC 875 : (1963) 2 ALT 119 : (1963) 7 FLR 415 : (1963) 3 SCR 767
Constitution of India, 1950 — Article 226
Supreme Court27 Aug 1962Allowed
Ishwari Prasad Mishra Vs Mohammad Isa
Supreme Court Of India · AIR 1963 SC 1728 : (1963) 3 SCR 722
Supreme Court24 Aug 1962Allowed
State of Madhya Pradesh Vs Abdeali
Supreme Court Of India · AIR 1963 SC 1237 : (1963) 3 SCR 704 : (1962) 13 STC 931
Constitution of India, 1950 — Article 226, 304Madhya Bharat Sales Tax Act, 1950 — Section 4(3), 5Madhya Bharat Sales Tax Act, 2007 — Section 4(3)
Supreme Court22 Aug 1962Allowed
V. Narasimha Raju Vs V. Gurumurthy Raju and Others
Supreme Court Of India · AIR 1963 SC 107 : (1963) 3 SCR 687
Constitution of India, 1950 — Article 133Contract Act, 1872 — Section 23Penal Code, 1860 (IPC) — Section 107, 120
Supreme Court21 Aug 1962Allowed
The Provincial Transport Service Vs State Industrial Court
Supreme Court Of India · AIR 1963 SC 114 : (1963) 65 BOMLR 288 : (1962) 5 FLR 294 : (1962) 2 LLJ 360 : (1963) 3 SCR 650
Central Provinces and Berar Industrial Disputes Settlement Act, 1947 — Section 16Constitution of India, 1950 — Article 226, 227
Supreme Court21 Aug 1962Allowed
Narain Singh Vs State of Punjab
Supreme Court Of India · (1963) 65 PLR 561 : (1963) 3 SCR 678
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 302, 304, 34
Supreme Court21 Aug 1962Allowed
National Iron and Steel Co. Ltd. Vs Their Workmen
Supreme Court Of India · AIR 1963 SC 325 : (1962) 5 FLR 285 : (1962) 2 LLJ 752 : (1963) 3 SCR 660
Industrial Disputes Act, 1947 — Section 10
Supreme Court20 Aug 1962dismissed
British India Corporation Ltd. Vs Collector of Central Excise
Supreme Court Of India · AIR 1963 SC 104 : (1978) 2 ELT 307 : (1963) 3 SCR 642
Constitution of India, 1950 — Article 14, 19, 19(1), 31, 32
Supreme Court17 Aug 1962Allowed
Sheikh Abdul Kayum Vs Mulla Alibhai
Supreme Court Of India · AIR 1963 SC 309 : (1963) JLJ 511 : (1963) MhLj 49 : (1963) 3 SCR 623
Trusts Act, 1882 — Section 1
Supreme Court10 Aug 1962Dismissed
Gurcharan Singh Vs State of Punjab
Supreme Court Of India · AIR 1963 SC 340 : (1963) 3 SCR 585
Penal Code, 1860 (IPC) — Section 148, 149, 302, 34
Supreme Court10 Aug 1962Allowed
R. Ramachandran Ayyar Vs Ramalingam Chettiar
Supreme Court Of India · AIR 1963 SC 302 : (1963) 3 SCR 604
Civil Procedure Code, 1908 (CPC) — Section 100, 100(1)Limitation Act, 1963 — Section 7
Supreme Court08 Aug 1962Allowed
India Marine Service Private Ltd. Vs Their Workmen
Supreme Court Of India · AIR 1963 SC 528 : (1962) 5 FLR 223 : (1963) 1 LLJ 122 : (1963) 3 SCR 575
Supreme Court03 Aug 1962Dismissed
L.H. Sugar Factories and Oil Mills (P) Ltd. Vs Their Workmen
Supreme Court Of India · AIR 1967 SC 161 : (1962) 5 FLR 292 : (1963) 1 LLJ 677 : (1963) 3 SCR 571
Supreme Court03 Aug 1962Allowed
Abinash Chandra Bose Vs Bimal Chandra Bose
Supreme Court Of India · AIR 1963 SC 316 : (1963) 3 SCR 564
Constitution of India, 1950 — Article 143(1)
Supreme Court02 Aug 1962Dismissed
The Management of Express Newspapers Ltd. Vs Workers and Staff Employed under it and Others
Supreme Court Of India · AIR 1963 SC 569 : (1962) 5 FLR 205 : (1962) 2 LLJ 227 : (1963) 3 SCR 540
Industrial Disputes Act, 1947 — Section 10(1), 10(3)
Supreme Court02 Aug 1962Dismissed
Amritsar Rayon and Silk Mills Vs Their Workmen
Supreme Court Of India · AIR 1966 SC 1253 : (1962) 5 FLR 202 : (1962) 2 LLJ 224 : (1963) 3 SCR 558
Industrial Disputes Act, 1947 — Section 10(1)
Supreme Court31 Jul 1962Allowed
Kirloskar Oil Engines Vs Hanmant Laxman Bibawe
Supreme Court Of India · (1962) 5 FLR 226 : (1963) 1 LLJ 126 : (1963) MhLj 129 : (1963) 3 SCR 514
Industrial Disputes Act, 1947 — Section 33
Supreme Court31 Jul 1962Dismissed
Abdul Mateen Vs Ram Kailash Pandey and Others
Supreme Court Of India · AIR 1965 SC 64 : (1963) 3 SCR 523
Bihar Motor Vehicles (Amendment) Act, 1950 — Section 64Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 42, 43, 44, 45, 46