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Supreme Court Of India judgments, 1962

419 judgments · page 11 of 21

Supreme Court04 May 1962Allowed

State of Madhya Pradesh Vs Yakinuddin

Supreme Court Of India · AIR 1962 SC 1916 : (1963) 3 SCR 13

Constitution of India, 1950 — Article 32Madhya Pradesh Abolition of Proprietary Rights (Estates, Mahals, Alienated Lands) Act, 1950 — Section 3, 3(1), 4(1), 6
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Supreme Court03 May 1962Dismissed

Jagannath Prasad Vs The State of Uttar Pradesh

Supreme Court Of India · AIR 1963 SC 416 : (1963) 2 SCR 850 : (1963) 14 STC 536

Criminal Procedure Code, 1898 (CrPC) — Section 195, 195(2), 476Penal Code, 1860 (IPC) — Section 14, 417, 468, 471Uttar Pradesh Sales Tax Act, 1948 — Section 3, 3
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Supreme Court03 May 1962Allowed

Prabhu Vs State of U.P.

Supreme Court Of India · AIR 1963 SC 1113 : (1962) 10 BLJR 924 : (1963) 65 PLR 339 : (1963) 2 SCR 881

Evidence Act, 1872 — Section 25, 26, 27
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