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Supreme Court Of India judgments, 1960

335 judgments · page 5 of 17

Supreme Court15 Nov 1960Allowed

The State of Punjab Vs Sodhi Sukhdev Singh

Supreme Court Of India · AIR 1961 SC 493 : (1961) 2 SCR 371

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12, Order 11 Rule 14, Order 11 Rule 19, Order 11 Rule 19(2), Order 14 Rule 1Transfer of Property Act, 1882 — Section 53A
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Supreme Court15 Nov 1960dismissed

The State of Bombay Vs Ratilal Vadilal and Bros.

Supreme Court Of India · AIR 1961 SC 1106 : (1963) 2 AnWR 1 : (1961) 2 SCR 367 : (1961) 12 STC 18

Bombay Sales Tax Act, 1953 — Section 27(1), 30(1), 34(1), 34(2)Civil Procedure Code, 1908 (CPC) — Order 11 Rule 14, Order 11 Rule 19(2)Constitution of India, 1950 — Article 136
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Supreme Court11 Nov 1960Dismissed

Manohar Lal Vs The State of Punjab

Supreme Court Of India · AIR 1961 SC 418 : (1961) CriLJ 570(1) : (1961) 2 FLR 107 : (1961) 2 LLJ 67 : (1961) 63 PLR 660 : (1961) 2 SCR 343

Constitution of India, 1950 — Article 19(6)Punjab Trade Employees Act, 1940 — Section 7(1)
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