Supreme Court24 Nov 1960Allowed
The Commissioner of Income Tax, Bombay City II Vs Shri Sitaldas Tirathdas
Supreme Court Of India · AIR 1961 SC 728 : (1961) 41 ITR 367 : (1961) 2 SCR 634
Income Tax Act, 1961 — Section 3, 66A(2), 9(1)
COURT ARCHIVE
Supreme Court Of India judgments, 1960
335 judgments · page 4 of 17
Supreme Court24 Nov 1960Dismissed
Haji Aziz and Abdul Shakoor Bros. Vs The Commissioner of Income Tax, Bombay City II
Supreme Court Of India · AIR 1961 SC 663 : (1983) ECR 1942 : (1961) 41 ITR 350 : (1961) 2 SCR 651
Income Tax Act, 1961 — Section 10(2)Sea Customs Act, 1878 — Section 167, 167(8), 18, 183, 19
Supreme Court24 Nov 1960Dismissed
Madan Mohan Damma Mal Ltd. and Another Vs The State of West Bengal and Another
Supreme Court Of India · AIR 1961 SC 1013 : (1961) CriLJ 158 : (1961) 2 SCR 664
Calcutta Municipal Act, 1951 — Section 462
Supreme Court23 Nov 1960Dismissed
Srish Chandra Sen (Deceased) and Others Vs The Commissioner of Income Tax, West Bengal
Supreme Court Of India · AIR 1961 SC 487 : (1961) 41 ITR 340 : (1961) 2 SCR 598
Calcutta Municipal Act, 1863 — Section 112Income Tax Act, 1961 — Section 2(1)Kerala Agricultural Income Tax Act, 1950 — Section 34, 4(3)
Supreme Court23 Nov 1960Allowed
Management of Madura Mills Co. Ltd. Vs Their Workmen represented by the Secretary, National Textile Workers'' Union, Madurai and Others
Supreme Court Of India · (1960) 11 SC CK 0048
Income Tax Act, 1961 — Section 10(2)
Supreme Court23 Nov 1960Allowed
Abdul Hakim Quraishi and Others Vs The State of Bihar
Supreme Court Of India · AIR 1961 SC 448 : (1961) CriLJ 573 : (1961) 2 SCR 610
Bihar Preservation and Improvement of Aniamls Rules, 1960 — Rule 3Bihar Preservation and Improvement of Animals (Amendment) Act, 1959 — Section 3Madhya Pradesh Agricultural Cattle Preservation Act, 1959 — Section 4(
Supreme Court22 Nov 1960Dismissed
Kantilal Manilal and Others Vs The Commissioner of Income Tax, Bombay
Supreme Court Of India · AIR 1961 SC 1038 : (1961) 1 AnWR 139 : (1961) 41 ITR 275 : (1961) 2 SCR 584
Income Tax Act, 1961 — Section 12, 2(6A), 34(1), 66(1)
Supreme Court22 Nov 1960Allowed
Delhi Cloth and General Mills Co. Ltd. Vs Shri Rameshwar Dyal and Another
Supreme Court Of India · AIR 1961 SC 689 : (1960) 2 LLJ 712 : (1961) 2 SCR 590
Industrial Disputes Act, 1947 — Section 33
Supreme Court22 Nov 1960Dismissed
Seth Mathuradas Vs Commissioner of Income Tax, Madhya Pradesh and Bhopal
Supreme Court Of India · (1962) 44 ITR 517
Income Tax Act, 1961 — Section 25(4)
Supreme Court21 Nov 1960Dismissed
Damodar Valley Corporation Vs The State of Bihar
Supreme Court Of India · (1961) 2 SCR 522 : (1961) 12 STC 102
Bihar Sales Tax Act, 1947 — Section 13(5), 2, 25
Supreme Court21 Nov 1960dismissed
The Hingir-rampur Coal Co. Ltd. and Others Vs The State of Orissa and Others
Supreme Court Of India · AIR 1961 SC 459 : (1961) 2 SCR 537
Constitution of India, 1950 — Article 372Orissa Mining Areas Development Fund Act, 1952 — Section 4
Supreme Court18 Nov 1960Allowed
Lloyds Bank Ltd., New Delhi Vs Panna Lal Gupta and Others
Supreme Court Of India · AIR 1967 SC 428 : (1961) 2 FLR 219 : (1961) 1 LLJ 18
Constitution of India, 1950 — Article 136Industrial Disputes Act, 1947 — Section 15
Supreme Court18 Nov 1960Dismissed
Maharaja Pravir Chandra Bhanj Deo Kakatiya Vs The State of Madhya Pradesh
Supreme Court Of India · AIR 1961 SC 775 : (1961) 2 SCR 501
Constitution of India, 1950 — Article 366(22)Madhya Pradesh Abolition of Proprietary Rights (Estates, Mahals, Alienated Lands) Act, 1950 — Section 2
Supreme Court18 Nov 1960Disposed Of
Keki Bejonji and Another Vs The State of Bombay
Supreme Court Of India · AIR 1961 SC 967 : (1961) CriLJ 37 : (1961) 2 SCR 515
Bombay Prohibition Act, 1949 — Section 65, 66Criminal Procedure Code, 1898 (CrPC) — Section 103, 342
Supreme Court18 Nov 1960Dismissed
Pratap Singh Vs The State of Vindhya Pradesh (Now Madhya Pradesh)
Supreme Court Of India · AIR 1961 SC 586 : (1961) CriLJ 733 : (1961) 2 SCR 509
Constitution of India, 1950 — Article 14Criminal Procedure Code, 1898 (CrPC) — Section 420, 421, 430
Supreme Court17 Nov 1960Dismissed
Setabgunj Sugar Mills Ltd. Vs The Commissioner of Income Tax, Central, Calcutta
Supreme Court Of India · AIR 1961 SC 360 : (1961) 41 ITR 272 : (1961) 2 SCR 488
Income Tax Act, 1922 — Section 24(2), 66(2)
Supreme Court17 Nov 1960Dismissed
Commissioner of Income Tax, Bombay City Vs Bipinchandra Maganlal and Co. Ltd.
Supreme Court Of India · AIR 1961 SC 1040(1) : (1961) 41 ITR 290 : (1963) 1 MLJ 8 : (1961) 2 SCR 493
Income Tax Act, 1922 — Section 23A
Supreme Court17 Nov 1960Dismissed
The Ahmedabad Textile Industry''s Research Association Vs The State of Bombay and Others
Supreme Court Of India · AIR 1961 SC 484 : (1961) 2 FLR 33 : (1960) 2 LLJ 720 : (1961) 2 SCR 480
Industrial Disputes Act, 1947 — Section 2(J)
Supreme Court17 Nov 1960Allowed
Ram Padarath Mahto Vs Mishri Singh and Another
Supreme Court Of India · AIR 1961 SC 480 : (1961) 2 SCR 470
Representation of the People Act, 1951 — Section 7
Supreme Court16 Nov 1960Dismissed
Pandit Jhandu Lal and Others Vs The State of Punjab and Others
Supreme Court Of India · AIR 1961 SC 343 : (1961) 2 SCR 459
Constitution of India, 1950 — Article 31(2), 31(5)Land Acquisition Act, 1894 — Section 4, 6