Supreme Court03 Sept 1959Allowed
Vishwanath Vs The State of Uttar Pradesh
Supreme Court Of India · AIR 1960 SC 67 : (1960) 62 PLR 530 : (1960) 1 SCR 646
Penal Code, 1860 (IPC) — Section 100, 100(5), 299, 304, 352
COURT ARCHIVE
Supreme Court Of India judgments, 1959
230 judgments · page 5 of 12
Supreme Court01 Sept 1959Allowed
G.D. Sharma and R.N. Tyagi Vs The State of Uttar Pradesh
Supreme Court Of India · AIR 1960 SC 400
Criminal Procedure Code, 1898 (CrPC) — Section 236, 237, 423Penal Code, 1860 (IPC) — Section 467, 477A
Supreme Court28 Aug 1959dismissed
Rm. Nl. Ramaswami Chettiar and Others Vs The Official Receiver, Ramanathapuram At Madurai and Others
Supreme Court Of India · AIR 1960 SC 70 : (1960) 1 SCR 616
Limitation Act, 1963 — Article 182Provincial Insolvency Act, 1920 — Section 28, 54
Supreme Court28 Aug 1959dismissed
Babulal Parate Vs The State of Bombay and Another
Supreme Court Of India · AIR 1960 SC 51 : (1960) 62 BOMLR 58 : (1959) MPLJ 1037 : (1960) 1 SCR 605
Constitution of India, 1950 — Article 3States Reorganisation Act, 1956 — Section 8(1)
Supreme Court27 Aug 1959Allowed
Gohar Begam Vs Suggi alias Nazma Begam and Others
Supreme Court Of India · AIR 1960 SC 93 : (1960) 62 BOMLR 54 : (1960) CriLJ 164 : (1960) MPLJ 10 : (1960) 1 SCR 597
Criminal Procedure Code, 1898 (CrPC) — Section 491
Supreme Court25 Aug 1959Dismissed
The State of Madras Vs C.P. Agencies and Another
Supreme Court Of India · AIR 1960 SC 1309
Civil Procedure Code, 1908 (CPC) — Section 80
Supreme Court21 Aug 1959dismissed
Shiva Jute Baling Limited Vs Hindley and Company Limited
Supreme Court Of India · AIR 1959 SC 1357 : (1960) 1 SCR 569
Arbitration (Protocol and Convention) Act, 1937 — Section 7Arbitration Act, 1940 — Section 33, 35Contract Act, 1872 — Section 73, 74
Supreme Court21 Aug 1959Dismissed
Gullapalli Nageswara Rao etc. Vs The State of Andhra Pradesh and Others
Supreme Court Of India · AIR 1959 SC 1376 : (1959) 2 AnWR 156 : (1960) 1 SCR 580
Motor Vehicles (Amendment) Act, 1956 — Section 68DMotor Vehicles Act, 1939 — Section 68
Supreme Court19 Aug 1959Allowed
The Hindustan Forest Company Vs Lal Chand and Others
Supreme Court Of India · AIR 1959 SC 1349 : (1960) 1 SCR 563
Jammu and Kashmir Limitation Act, 1995 — Article 115Limitation Act, 1908 — Article 85
Supreme Court14 Aug 1959Dismissed
Rajah Velugoti Venkata Sesha Varda Raja Gopala Krishna Yachandra Bahadur Kumar Rajah, Venkatagiri Vs The State of Andhra Pradesh
Supreme Court Of India · AIR 1960 SC 32 : (1960) 1 SCR 552
Constitution of India, 1950 — Article 31Mineral Concession Rules, 1949 — Rule 47Tamil Nadu Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 20, 20(2)
Supreme Court14 Aug 1959dismissed
Vaikuntam Chandrappa and Others Vs State of Andhra Pradesh
Supreme Court Of India · AIR 1960 SC 1340
Evidence Act, 1872 — Section 9Penal Code, 1860 (IPC) — Section 302, 34
Supreme Court04 Aug 1959Allowed
Godrej and Co. Vs Commissioner of Income Tax, Bombay City
Supreme Court Of India · AIR 1959 SC 1352 : (1959) 61 BOMLR 1602 : (1959) 37 ITR 381 : (1960) 1 SCR 527
Income Tax Act, 1922 — Section 3, 4
Supreme Court04 Aug 1959Allowed
The State of Saurashtra Vs Memon Haji Ismail Haji
Supreme Court Of India · AIR 1959 SC 1383 : (1960) 1 SCR 537
Civil Procedure Code, 1908 (CPC) — Section 109, 110, 80
Supreme Court01 Jun 1959Dismissed
Pacific Minerals (P.) Ltd. Vs State of M.P.
Supreme Court Of India · (1966) JLJ 338
Central Provinces and Berar Sales Tax Act, 1947 — Section 4Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 137, 2 , 28
Supreme Court21 May 1959Partly Allowed
The Management of Hotel Imperial, New Delhi and Others Vs Hotel Workers'' Union
Supreme Court Of India · AIR 1959 SC 1342 : (1959) 2 LLJ 544 : (1960) 1 SCR 476
Industrial Disputes Act, 1947 — Section 10(4), 15, 17, 2
Supreme Court21 May 1959dismissed
Kamarhatty Co. Ltd. Vs Shri Ushnath Pakrashi
Supreme Court Of India · AIR 1959 SC 1399 : (1959) 2 LLJ 556 : (1960) 1 SCR 473
Industrial Disputes Act, 1947 — Section 10, 33A
Supreme Court21 May 1959dismissed
The Union of India Vs Kishorilal Gupta and Bros.
Supreme Court Of India · AIR 1959 SC 1362 : (1961) ALT 20 : (1960) 1 SCR 493
Contract Act, 1872 — Section 62, 63
Supreme Court21 May 1959dismissed
C.S.D. Swamy Vs The State
Supreme Court Of India · AIR 1960 SC 7 : (1960) CriLJ 131 : (1960) 1 SCR 461
Criminal Procedure Code, 1898 (CrPC) — Section 342Evidence Act, 1872 — Section 106, 114Penal Code, 1860 (IPC) — Section 161
Supreme Court21 May 1959dismissed
Krishan Kumar Vs The Union of India
Supreme Court Of India · AIR 1959 SC 1390 : (1959) CriLJ 1508 : (1960) 1 SCR 452
Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 24, 25Prevention of Corruption Act, 1947 — Section 5(1)
Supreme Court20 May 1959Allowed
Commissioner of Income Tax, Delhi Vs P.M. Rathod and Co.
Supreme Court Of India · AIR 1959 SC 1394 : (1960) 26 CLT 384 : (1959) 37 ITR 145 : (1960) 1 SCR 401 : (1959) 10 STC 493
Income Tax Act, 1922 — Section 4