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Supreme Court Of India judgments, 1959

230 judgments · page 12 of 12

Supreme Court20 Jan 1959Allowed

Gopi Chand Vs The Delhi Administration

Supreme Court Of India · AIR 1959 SC 609 : (1959) CriLJ 782 : (1959) 2 SCR 87 Supp

Criminal Procedure Code, 1898 (CrPC) — Section 254, 263, 265, 269Penal Code, 1860 (IPC) — Section 120, 120
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Supreme Court15 Jan 1959Dismissed

Deep Chand Vs The State of Uttar Pradesh and Others

Supreme Court Of India · AIR 1959 SC 648

Uttar Pradesh Transport Service (Development) Act, 1955 — Section 3, 4, 5, 8, 11(5)Bombay Prohibition Act, 1949 — Section 13, 13(b)Constitution Of India, 1950 — Article 13, 13(1), 13(2), 132, 133, 19(1), 19(1)(g), 31, 31(1), 31(2), 32, 37, 245, 246, 254, 254(1), 254(2)
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