COURT ARCHIVE

Supreme Court Of India judgments, 1959

230 judgments · page 2 of 12

Supreme Court26 Nov 1959dismissed

The State of Bihar Vs Rai Bahadur Hurdut Roy Moti Lall Jute Mills and Another

Supreme Court Of India · AIR 1960 SC 378 : (1960) 2 SCR 331 : (1960) 11 STC 17

Bihar Sales Tax Act, 1947 — Section 14AConstitution of India, 1950 — Article 132(1), 20(1), 286, 286(1), 301

Supreme Court25 Nov 1959Allowed

Narumal Vs State of Bombay

Supreme Court Of India · AIR 1960 SC 1329 : (1960) CriLJ 1674

Bombay Prevention of Hindu Bigamous Marriages Act, 1946 — Section 5, 8Criminal Procedure Code, 1898 (CrPC) — Section 177

Supreme Court25 Nov 1959Dismissed

The State of Bihar Vs Gopi Kishore Prasad

Supreme Court Of India · AIR 1960 SC 689 : (1960) 1 LLJ 577

Constitution of India, 1950 — Article 311, 311(2)Government of India Act, 1935 — Section 240

Supreme Court25 Nov 1959dismissed

Feroz Din and Others Vs State of West Bengal

Supreme Court Of India · AIR 1960 SC 363 : (1960) 1 LLJ 244 : (1960) 2 SCR 319

Industrial Disputes Act, 1947 — Section 10, 2(1), 2(oo), 22, 23

Supreme Court20 Nov 1959dismissed

All India Station Masters'' and Assistant Station Masters'' Association, Delhi and Others Vs General Manager, Central Railway and Others

Supreme Court Of India · AIR 1960 SC 384 : (1960) 2 SCR 311

Constitution of India, 1950 — Article 16(1), 32

Supreme Court20 Nov 1959Disposed Of

S.M. Banerji Vs Sri Krishna Agarwal

Supreme Court Of India · AIR 1960 SC 368 : (1960) 2 SCR 289

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

Supreme Court17 Nov 1959dismissed

Mst. Rukhmabai Vs Lala Laxminarayan and Others

Supreme Court Of India · AIR 1960 SC 335 : (1960) 2 SCR 253

Limitation Act, 1963 — Article 120Specific Relief Act, 1963 — Section 42(1)

Supreme Court13 Nov 1959Dismissed

Ct. A. Ct. Nachiappa Chettiar and Others Vs Ct. A. Ct. Subramaniam Chettiar

Supreme Court Of India · AIR 1960 SC 307 : (1960) 2 SCR 209

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 23 Rule 4

Supreme Court13 Nov 1959dismissed

The Okara Electric Supply Co. Ltd. and Another Vs The State of Punjab and Another

Supreme Court Of India · AIR 1960 SC 284 : (1960) 2 SCR 239

Constitution of India, 1950 — Article 19, 31Electricity Act, 1910 — Section 28, 28(1), 52

Supreme Court10 Nov 1959Allowed

The Official Liquidators, U.P. Union Bank Ltd. (In Liquidation) Vs Sh. Rameshwar Nath Agarwal

Supreme Court Of India · AIR 1960 SC 332 : (1960) 30 CompCas 114 : (1960) 2 SCR 189

Banking Companies Act, 1949 — Section 45Companies Act, 1913 — Section 171, 193, 230, 230Companies Act, 1957 — Section 647

Supreme Court10 Nov 1959Dismissed

Bharwad Mepa Dana and Another Vs The State of Bombay

Supreme Court Of India · AIR 1960 SC 289 : (1960) 62 BOMLR 269 : (1960) CriLJ 424 : (1960) 2 SCR 172

Criminal Procedure Code, 1898 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 149, 302, 34

Supreme Court10 Nov 1959Dismissed

Jibon Krishna Mukherjee and Another Vs New Beerbhum Coal Co. Ltd.

Supreme Court Of India · AIR 1960 SC 297 : (1960) 2 SCR 198

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, Order 21 Rule 82, Order 21 Rule 89

Supreme Court06 Nov 1959Allowed

Y. Mahaboob Sheriff and sons, Y. Mahaboob Sheriff and Others and S. Shamsoddin and Others Vs Mysore State Transport Authority, Bangalore and Others

Supreme Court Of India · AIR 1960 SC 321 : (1960) 2 SCR 146

Constitution of India, 1950 — Article 226, 227, 32Motor Vehicles Act, 1939 — Section 58, 58(1), 68C, 68F

Supreme Court06 Nov 1959Allowed

Shrinivasa Reddy and Others Vs State of Mysore and Others

Supreme Court Of India · AIR 1960 SC 350 : (1960) 2 SCR 130

Constitution of India, 1950 — Article 14, 19(1), 32Motor Vehicles (Amendment) Act, 1956 — Section 62Motor Vehicles Act, 1939 — Section 45, 46, 57, 57(2), 57(3)

Supreme Court05 Nov 1959Dismissed

Mohan Vs State of Uttar Pradesh

Supreme Court Of India · AIR 1960 SC 659

Penal Code, 1860 (IPC) — Section 300

Supreme Court04 Nov 1959Dismissed

Dharamdas Hukamatrai Dorwani Vs State of Bombay

Supreme Court Of India · AIR 1960 SC 734

Criminal Procedure Code, 1898 (CrPC) — Section 417, 423Penal Code, 1860 (IPC) — Section 420

Supreme Court03 Nov 1959Dismissed

Bhaskar Waman Joshi (deceased) and Others Vs Shrinarayan Rambilas Agarwal (deceased) and Others

Supreme Court Of India · AIR 1960 SC 301 : (1960) 1 AnWR 87 : (1960) MPLJ 409 : (1960) 2 SCR 117

Transfer of Property Act, 1882 — Section 58

Supreme Court30 Oct 1959Dismissed

Shambhu Nath Singh and Others Vs State of Bihar

Supreme Court Of India · AIR 1960 SC 725 : (1960) CriLJ 1144

Constitution of India, 1950 — Article 136Penal Code, 1860 (IPC) — Section 149, 326

Supreme Court29 Oct 1959Dismissed

Balvantrai Chimanlal Trivedi, Manager, Raipur Mafg. Co. Ltd., Ahmedabad Vs M.N. Nagrashna and Others

Supreme Court Of India · AIR 1960 SC 407 : (1959) 2 LLJ 837

Constitution of India, 1950 — Article 136

Supreme Court28 Oct 1959dismissed

Union of India (UOI) Vs Amar Singh

Supreme Court Of India · AIR 1960 SC 233 : (1960) 2 SCR 75

Contract Act, 1872 — Section 148, 151, 152, 161, 194Limitation Act, 1963 — Article 30, 31, 19, 19Railways Act, 1890 — Section 77, 80