COURT ARCHIVE

Supreme Court Of India judgments, 1958

177 judgments · page 7 of 9

Supreme Court22 Apr 1958Allowed

K. Kamaraja Nadar Vs Kunju Thevar and Others

Supreme Court Of India · AIR 1958 SC 687 : (1958) 2 AnWR 52 : (1958) 2 MLJ 52 : (1958) 36 MysLJ 523 : (1959) 1 SCR 583

Representation of the People Act, 1951 — Section 117, 82

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Supreme Court22 Apr 1958dismissed

The Erin Estate, Galah, Ceylon Vs The Commissioner of Income Tax, Madras

Supreme Court Of India · AIR 1958 SC 779 : (1958) 34 ITR 1 : (1958) 2 MLJ 145 : (1959) 1 SCR 573

Partnership Act, 1932 — Section 12

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Supreme Court18 Apr 1958Allowed

Madhavrao Narayanrao Patwardhan Vs Ramkrishna Govind Bhanu and Others

Supreme Court Of India · AIR 1958 SC 767 : (1958) 2 AnWR 164 : (1958) 2 MLJ 164 : (1959) 1 SCR 564

General Clauses Act, 1897 — Section 3(2)Limitation Act, 1908 — Section 14, 2(7)

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Supreme Court15 Apr 1958Dismissed

Seth Ganga Dhar Vs Shankar Lal and Others

Supreme Court Of India · AIR 1958 SC 770 : (1958) 2 AnWR 150 : (1958) 2 MLJ 150 : (1959) 1 SCR 509

Transfer of Property Act, 1882 — Section 60

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Supreme Court15 Apr 1958Allowed

Mahadayal Premchandra Vs Commercial Tax Officer, Calcutta and Another

Supreme Court Of India · AIR 1958 SC 667 : (1958) 2 AnWR 93 : (1958) 2 MLJ 93 : (1959) 1 SCR 551 : (1958) 9 STC 428

Bengal Finance (Sales Tax) Act, 1941 — Section 2

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Supreme Court15 Apr 1958Allowed

Sales Tax Officer, Cuttack and Another Vs B.C. Patel and Co.

Supreme Court Of India · AIR 1958 SC 643 : (1959) 1 SCR 520 : (1958) 9 STC 467

Constitution of India, 1950 — Article 286Orissa Sales Tax Act, 1947 — Section 30(1), 4

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Supreme Court14 Apr 1958Allowed

Nanni Bai and Others Vs Gita Bai

Supreme Court Of India · AIR 1958 SC 706 : (1959) 1 SCR 479

Limitation Act, 1908 — Article 12, 134, 148Registration Act, 1908 — Section 17, 17(1), 49

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Supreme Court14 Apr 1958dismissed

B.N. Srikantiah and Others Vs The State of Mysore

Supreme Court Of India · AIR 1958 SC 672 : (1958) CriLJ 1251 : (1958) 36 MysLJ 505 : (1959) 1 SCR 496

Criminal Procedure Code, 1898 (CrPC) — Section 232(1), 342, 429Penal Code, 1860 (IPC) — Section 109, 143, 149, 300, 302

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Supreme Court11 Apr 1958Allowed

The Nagpur Electric Light and Power Co., Ltd. and Others Vs K. Shreepathirao

Supreme Court Of India · AIR 1958 SC 658 : (1958) JLJ 492 : (1958) 2 LLJ 9 : (1959) 1 SCR 463

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1

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Supreme Court07 Apr 1958Allowed

Firm of Peare Lal Hari Singh Vs The State of Punjab and Another

Supreme Court Of India · AIR 1958 SC 664 : (1959) 1 SCR 438 : (1958) 9 STC 412

East Punjab General Sales Tax Act, 1948 — Section 2, 4(1)

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Supreme Court07 Apr 1958Allowed

Mathuradas Kanji and Others Vs Labour Appellate Tribunal and Others

Supreme Court Of India · AIR 1958 SC 899 : (1958) 2 LLJ 265

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Supreme Court07 Apr 1958Dismissed

Mithan Lal Vs The State of Delhi and Another

Supreme Court Of India · AIR 1958 SC 682 : (1959) 1 SCR 445 : (1958) 9 STC 417

Bengal Finance (Sales Tax) Act, 1941 — Section 2, 4Constitution of India, 1950 — Article 246(4), 248(2)Part C States (Laws) Act, 1950 — Section 2

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Supreme Court07 Apr 1958Allowed

J.K. Chaudhuri Vs R.K. Datta Gupta and Others

Supreme Court Of India · AIR 1958 SC 722 : (1959) 1 SCR 455

Gauhati University Act, 1947 — Section 12, 2, 21, 9

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Supreme Court07 Apr 1958Dismissed

Gordhandas Lalji Vs B. Banerjee and Others

Supreme Court Of India · AIR 1958 SC 1006 : (1958) 9 STC 581

Bengal Finance (Sales Tax) Act, 1941 — Section 5(2)Constitution of India, 1950 — Article 286(1)

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Supreme Court03 Apr 1958Dismissed

Firm of A. Gowrishankar Vs Sales Tax Officer, Secunderabad and Another

Supreme Court Of India · AIR 1958 SC 883 : (1958) 9 STC 407

Constitution of India, 1950 — Article 286(3)Hyderabad General Sales Tax (Amendment) Act, 1952 — Section 2

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Supreme Court03 Apr 1958Dismissed

Konduri Buchirajalingam Vs The State of Hyderabad and Others

Supreme Court Of India · AIR 1958 SC 756 : (1958) 9 STC 397

Constitution of India, 1950 — Article 286(3)Essential Supplies (Temporary Powers) Act, 1946 — Section 3(1)Hyderabad General Sales Tax Act, 1950 — Section 11, 2, 3, 4

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Supreme Court03 Apr 1958Allowed

Pandit Banarsi Das Bhanot Vs The State of Madhya Pradesh and Others

Supreme Court Of India · AIR 1958 SC 909 : (1958) MPLJ 467 : (1959) 1 SCR 427 : (1958) 9 STC 388

Central Provinces and Berar Sales Tax Act, 1947 — Section 2, 4, 6(1)(2)

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Supreme Court01 Apr 1958Dismissed

The State of Madras Vs Gannon Dunkerley and Co., (Madras) Ltd.

Supreme Court Of India · AIR 1958 SC 560 : (1958) 2 MLJ 66 : (1959) 1 SCR 379 : (1958) 9 STC 353

Contract Act, 1872 — Section 1, 65, 75, 77Government of India Act, 1935 — Section 107Madras General Sales Tax Act, 1939 — Section 2

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Supreme Court31 Mar 1958dismissed

Babulal Bhuramal and Another Vs Nandram Shivram and Others

Supreme Court Of India · AIR 1958 SC 677 : (1958) 60 BOMLR 954 : (1958) 36 MysLJ 542 : (1959) 1 SCR 367

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 28, 29A

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Supreme Court31 Mar 1958Dismissed

Mt. Kamlabai and Others Vs Sheo Shankar Dayal and Another

Supreme Court Of India · AIR 1958 SC 914 : (1958) MPLJ 457

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