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Supreme Court Of India judgments, 1958

177 judgments · page 6 of 9

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Supreme Court20 May 1958Allowed

Bishan Singh and Others Vs Khazan Singh and Another

Supreme Court Of India · AIR 1958 SC 838 : (1959) 1 SCR 878

Punjab Pre-emption Act, 1913 — Section 17C(e)
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Supreme Court19 May 1958Dismissed

Neelakantan Damodaran Namboori and Another Vs Velayudhan Pillai Narayana Pillai and Another

Supreme Court Of India · AIR 1958 SC 832

Transfer of Property Act, 1882 — Section 8
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Supreme Court19 May 1958Allowed

Deity Pattabhiramaswamy Vs S. Hanymayya and Others

Supreme Court Of India · AIR 1959 SC 57

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, 100
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Supreme Court15 May 1958Dismissed

P.C. Ray and Co. (India) Private Ltd. Vs A.C. Mukherjee, Income Tax Officer and Another

Supreme Court Of India · (1959) 36 ITR 365

Companies Act, 1956 — Section 6Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 18(38), 18(3A), 18(3B), 18(7), 40(2)
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Supreme Court12 May 1958Dismissed

Mazagaon Dock Ltd. Vs The Commissioner of Income Tax and Excess Profits Tax

Supreme Court Of India · AIR 1958 SC 861 : (1958) 34 ITR 368 : (1958) 2 MLJ 210 : (1959) 61 PLR 85 : (1959) 1 SCR 848

Income Tax Act, 1922 — Section 42(1), 42(2), 66(1)
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Supreme Court11 May 1958Dismissed

British India General Insurance Co. Ltd. Vs Captain Itbar Singh and Others

Supreme Court Of India · (1958) 05 SC CK 0018

Motor Vehicles Act, 1939 — Section 105, 94, 95, 95(1), 95(4)
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Supreme Court09 May 1958Allowed

Shewpujanrai Indrasanrai Ltd. Vs The Collector of Customs and Others

Supreme Court Of India · AIR 1958 SC 845 : (1958) CriLJ 1355 : (1983) ECR 1701 : (1983) 13 ELT 1305 : (1959) 1 SCR 821

Foreign Exchange Regulation Act, 1947 — Section 23, 8Sea Customs Act, 1878 — Section 167(8), 182, 183, 19
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Supreme Court01 May 1958Allowed

Raghunath Das Vs Gokal Chand and Another

Supreme Court Of India · AIR 1958 SC 827 : (1958) 36 MysLJ 738 : (1959) 1 SCR 811

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Limitation Act, 1908 — Article 120, 49, 14(12)
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Supreme Court28 Apr 1958Allowed

The Income Tax Officer, Bangalore Vs K.N. Guruswamy

Supreme Court Of India · AIR 1958 SC 808 : (1958) 34 ITR 601 : (1959) 1 SCR 785

Income Tax Act, 1922 — Section 34
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Supreme Court28 Apr 1958Allowed

K.A. Dhairyawan and Others Vs J.R. Thakur and Others

Supreme Court Of India · AIR 1958 SC 789 : (1959) 1 SCR 799

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Transfer of Property Act, 1882 — Section 108
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Supreme Court28 Apr 1958Allowed

Saurashtra Salt Manufacturing Co. Vs Bai Valu Raja and Others

Supreme Court Of India · AIR 1958 SC 881 : (1958) 2 LLJ 249

Workmens Compensation Act, 1923 — Section 3(1)
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Supreme Court28 Apr 1958dismissed

Dalmia Dadri Cement Co. Ltd. Vs The Commissioner of Income Tax

Supreme Court Of India · AIR 1958 SC 816 : (1958) 34 ITR 514 : (1959) 1 SCR 729

Finance Act, 1950 — Section 66(1)Pepsu Administration Ordinance, 2005 — Section 3
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Supreme Court28 Apr 1958Allowed

A.N. Lakshmana Shenoy Vs The Income Tax Officer, Ernakulam and Another

Supreme Court Of India · AIR 1958 SC 795 : (1958) 34 ITR 275 : (1959) 1 SCR 751

Government of India Act, 1935 — Section 6
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Supreme Court28 Apr 1958Allowed

Commissioner of Income Tax, Bombay Vs Amritlal Bhogilal and Co.

Supreme Court Of India · AIR 1958 SC 868 : (1958) 34 ITR 130 : (1958) 2 MLJ 174 : (1959) 1 SCR 713

Income Tax Act, 1961 — Section 13, 22, 23, 23(3), 23(6)
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Supreme Court28 Apr 1958Allowed

M.K. Venkatachalam, I.T.O. and Another Vs Bombay Dyeing and Mfg. Co., Ltd.

Supreme Court Of India · AIR 1958 SC 875 : (1958) 34 ITR 143 : (1958) 2 MLJ 182 : (1959) 1 SCR 703

Constitution of India, 1950 — Article 226Income Tax (Amendment) Act, 1953 — Section 13, 18A(5)Income Tax Act, 1961 — Section 23, 29, 35
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Supreme Court25 Apr 1958Allowed

Badridas Daga Vs The Commissioner of Income Tax

Supreme Court Of India · AIR 1958 SC 783 : (1958) 34 ITR 10 : (1958) 2 MLJ 168 : (1958) MPLJ 687 : (1959) 1 SCR 690

Income Tax Act, 1922 — Section 10(1), 10(2), 66(1), 66(A)(2)
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Supreme Court24 Apr 1958dismissed

Moti Ram Vs Commissioner of Income Tax

Supreme Court Of India · AIR 1959 SC 63 : (1958) 34 ITR 646

Income Tax Act, 1922 — Section 33
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Supreme Court24 Apr 1958Dismissed

Sovachand Baid Vs Commissioner of Income Tax

Supreme Court Of India · AIR 1959 SC 59 : (1958) 34 ITR 650

Income Tax Act, 1922 — Section 12
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Supreme Court23 Apr 1958Partly Allowed

Mohd. Hanif Quareshi and Others Vs The State of Bihar

Supreme Court Of India · AIR 1958 SC 731 : (1959) 1 SCR 629

Constitution of India, 1950 — Article 14, 19, 19(1), 48Supreme Court Rules, 1966 — Order 41 Rule 2
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Supreme Court22 Apr 1958Allowed

Inamati Mallappa Basappa Vs Desai Basavaraj Ayyappa and Others

Supreme Court Of India · AIR 1958 SC 698 : (1958) 2 AnWR 155 : (1958) 2 MLJ 155 : (1959) 1 SCR 611

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1Criminal Procedure Code, 1898 (CrPC) — Section 480, 482Representation of the People Act, 1951 — Section 90, 97
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