Supreme Court25 Jan 1955Allowed
Girja Datt Singh Vs Gangotri Datt Singh
Supreme Court Of India · AIR 1955 SC 346
Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63
COURT ARCHIVE
Supreme Court Of India judgments, 1955
124 judgments · page 7 of 7
Supreme Court25 Jan 1955Allowed
Nanak Chand Vs The State of Punjab
Supreme Court Of India · AIR 1955 SC 274 : (1955) CriLJ 721 : (1955) 1 SCR 1201
Indian Penal Code, 1860 — Section 34, 40, 114, 141, 148, 149, 150, 193, 195, 196, 197, 200, 302, 323, 325, 326, 471Code of Criminal Procedure, 1973 — Section 232, 233, 234, 235, 236, 237, 238, 239Code Of Criminal Procedure, 1898 — Section 535, 537
Supreme Court21 Jan 1955Dismissed
Mahant Salig Ram Vs Musammat Maya Devi
Supreme Court Of India · AIR 1955 SC 266 : (1955) 1 SCR 1191
Supreme Court14 Jan 1955Allowed
Ameer-un-Nissa Begum and Others Vs Mahboob Begum and Others
Supreme Court Of India · AIR 1955 SC 352
Civil Procedure Code, 1908 (CPC) — Section 2(2), 36, 38General Clauses Act, 1897 — Section 6, 7