Supreme Court15 Mar 1955Dismissed
Dasrath Gond and Others Vs State of Orissa
Supreme Court Of India · AIR 1955 SC 583 : (1955) CriLJ 1297
Criminal Procedure Code, 1898 (CrPC) — Section 32, 367, 423
COURT ARCHIVE
Supreme Court Of India judgments, 1955
124 judgments · page 6 of 7
Supreme Court15 Mar 1955Allowed
Shivnandan Sharma Vs The Punjab National Bank Ltd.
Supreme Court Of India · AIR 1955 SC 404 : (1955) 1 LLJ 688 : (1955) 1 SCR 1427
Industrial Disputes Act, 1947 — Section 10, 3, 7
Supreme Court07 Mar 1955Dismissed
Jugalkishore Saraf Vs Raw Cotton Co. Ltd.
Supreme Court Of India · (1956) 58 BOMLR 517 : (1955) 1 SCR 1369
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, Order 21 Rule 11(2), Order 21 Rule 16, Order 21 Rule 17, Order 21 Rule 17(1)Transfer of Property Act, 1882 — Section 130, 132, 3, 5, 8
Supreme Court04 Mar 1955Dismissed
A.V. D''costa Vs B.C. Patel and Another
Supreme Court Of India · AIR 1955 SC 412 : (1955) 57 BOMLR 738 : (1955) 1 SCR 1353
Constitution of India, 1950 — Article 226, 39Payment of Wages Act, 1936 — Section 15, 15(3), 17, 3
Supreme Court02 Mar 1955Allowed
The Divisional Engineer, G.I.P. Railway Vs Mahadeo Raghoo and Another
Supreme Court Of India · AIR 1955 SC 295 : (1955) 1 LLJ 359 : (1955) 1 SCR 1345
Government of India Act, 1935 — Section 241(2)Payment of Wages Act, 1936 — Section 11, 15(1), 15(2), 2, 23
Supreme Court01 Mar 1955Allowed
Suraj Pal Vs The State of Uttar Pradesh
Supreme Court Of India · AIR 1955 SC 419 : (1955) 3 BLJR 362 : (1955) CriLJ 1004 : (1955) 1 SCR 1332
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 147, 148, 149, 226, 302
Supreme Court01 Mar 1955Allowed
Dhirendra Nath Mitra and Another Vs Mukanda Lal Sen
Supreme Court Of India · AIR 1955 SC 584 : (1955) CriLJ 1299
Criminal Procedure Code, 1898 (CrPC) — Section 439
Supreme Court28 Feb 1955Allowed
Amrik Singh Vs The State of Pepsu
Supreme Court Of India · AIR 1955 SC 309 : (1955) CriLJ 865 : (1955) 1 SCR 1302
Criminal Procedure Code, 1898 (CrPC) — Section 120Penal Code, 1860 (IPC) — Section 409, 465, 477
Supreme Court28 Feb 1955Allowed
The Collector of Bombay Vs Nusserwanji Rattanji Mistri and Others
Supreme Court Of India · AIR 1955 SC 298 : (1955) 57 BOMLR 723 : (1955) 1 SCR 1311
Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 8
Supreme Court23 Feb 1955dismissed
Hans Muller of Nurenburg Vs Superintendent, Presidency Jail, Calcutta and Others
Supreme Court Of India · AIR 1955 SC 367 : (1955) CriLJ 876 : (1955) 1 SCR 1284
Constitution of India, 1950 — Article 14, 19, 21, 22, 32Criminal Procedure Code, 1898 (CrPC) — Section 491Foreigners Act, 1946 — Section 3(2), 4(1), 6
Supreme Court22 Feb 1955Allowed
Smt. Ramdevi Vs State of Uttar Pradesh
Supreme Court Of India · (1955) 02 SC CK 0010
Constitution of India, 1950 — Article 136Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 361, 366, 368
Supreme Court22 Feb 1955Dismissed
Shyabuddinsab Mohidinsab Akki Vs The Gadag-betgeri Municipal Borough and Others
Supreme Court Of India · AIR 1955 SC 314 : (1955) 57 BOMLR 671 : (1955) 1 SCR 1268
Bombay Municipal Boroughs Act, 1925 — Section 19, 19, 19(1)Constitution of India, 1950 — Article 226
Supreme Court16 Feb 1955dismissed
Gurbakhsh Singh Vs State of Punjab
Supreme Court Of India · AIR 1955 SC 320 : (1955) CriLJ 869
Constitution of India, 1950 — Article 136
Supreme Court11 Feb 1955Dismissed
Ram Narain Vs State of Punjab
Supreme Court Of India · AIR 1955 SC 322 : (1955) CriLJ 871
Constitution of India, 1950 — Article 134East Punjab National Volunteer Corps Act, 1947 — Section 5(2)Penal Code, 1860 (IPC) — Section 467, 471
Supreme Court10 Feb 1955Allowed
The State of Bihar Vs Kumar Amar Singh and Others
Supreme Court Of India · AIR 1955 SC 282 : (1955) 3 BLJR 278 : (1955) 1 SCR 1259
Bihar Administration of Evacuee Property Ordinance, 1949 — Section 5Constitution of India, 1950 — Article 226Permit System Rules, 1949 — Rule 10, 29
Supreme Court10 Feb 1955Dismissed
State of Bombay Vs Mulji Jetha and Co.
Supreme Court Of India · AIR 1955 SC 325
Bombay Land Revenue Code, 1879 — Section 65, 67, 8
Supreme Court03 Feb 1955Allowed
The Automobile Products of India Ltd. Vs Rukmaji Bala and Others
Supreme Court Of India · AIR 1955 SC 258 : (1955) 1 LLJ 346 : (1955) 1 SCR 1241
Civil Procedure Code, 1908 (CPC) — Section 10Industrial Disputes (Appellate Tribunal) Act, 1950 — Section 22, 23, 29, 34, 35Industrial Disputes (Central) Rules, 1957 — Rule 51
Supreme Court03 Feb 1955Dismissed
Rishideo Pande Vs State of Uttar Pradesh
Supreme Court Of India · AIR 1955 SC 331 : (1955) CriLJ 873
Penal Code, 1860 (IPC) — Section 300, 302, 34
Supreme Court03 Feb 1955Allowed
Sri 5 Sita Maharani and Others Vs Chhedi Mahto and Others
Supreme Court Of India · AIR 1955 SC 328
Bihar Tenancy Act, 1885 — Section 21, 40Evidence Act, 1872 — Section 114Registration Act, 1908 — Section 17, 49
Supreme Court27 Jan 1955Allowed
D.P. Joshi Vs The State of Madhya Bharat and Another
Supreme Court Of India · AIR 1955 SC 334 : (1955) 1 SCR 1215
Constitution of India, 1950 — Article 13, 14, 15(1), 32, 5