Supreme Court23 Apr 1954Dismissed
Kedar Nath Bajoria and Another Vs The State of West Bengal
Supreme Court Of India · AIR 1954 SC 660
Criminal Procedure Code, 1898 (CrPC) — Section 342, 367Evidence Act, 1872 — Section 19, 3
COURT ARCHIVE
Supreme Court Of India judgments, 1954
178 judgments · page 6 of 9
Supreme Court23 Apr 1954Allowed
Shri Audh Behari Singh Vs Gajadhar Jaipuria and Others
Supreme Court Of India · AIR 1954 SC 417 : (1954) 2 BLJR 451 : (1955) 1 SCR 70
Supreme Court22 Apr 1954Allowed
Ronald Wood Mathams Vs State of West Bengal
Supreme Court Of India · AIR 1954 SC 455 : (1955) 1 SCR 216
Criminal Procedure Code, 1898 (CrPC) — Section 197, 257, 68, 69
Supreme Court22 Apr 1954Allowed
Wazir Chand Vs The State of Himachal Pradesh
Supreme Court Of India · AIR 1954 SC 415 : (1954) CriLJ 1029 : (1955) 1 SCR 408
Criminal Procedure Code, 1898 (CrPC) — Section 165, 406, 51, 96, 98Penal Code, 1860 (IPC) — Section 406
Supreme Court21 Apr 1954dismissed
Chhote Khan, deceased, Represented by his Son, Harmat and Others Vs Mal Khan and Others
Supreme Court Of India · AIR 1954 SC 575 : (1955) 1 SCR 60
Punjab Land Revenue Act, 1887 — Section 117, 31, 44
Supreme Court21 Apr 1954Dismissed
Sitaji and Others Vs Bijendra Narain Choudhary and Others
Supreme Court Of India · AIR 1954 SC 601
Civil Procedure Code, 1908 (CPC) — Section 112Evidence Act, 1872 — Section 101, 102, 103, 32, 33
Supreme Court20 Apr 1954Allowed
Dhirendra Kumar Mandal Vs The Superintendent and Remembrancer of Legal Affairs to The Government of West Bengal and Another
Supreme Court Of India · AIR 1954 SC 424 : (1955) 1 SCR 224
Criminal Procedure Code, 1898 (CrPC) — Section 269, 269(1)Penal Code, 1860 (IPC) — Section 120
Supreme Court19 Apr 1954Allowed
COMMISSIONER OF Income Tax, BOMBAY SOUTH, BOMBAY Vs OGALE GLASS WORKS LTD.
Supreme Court Of India · (1954) 25 ITR 529 : (1954) MhLj 67
Contract Act, 1872 — Section 50
Supreme Court19 Apr 1954Allowed
Commr. of Income Tax, Bombay South, Bombay Vs Kirloskar Bros. Ltd.
Supreme Court Of India · AIR 1954 SC 504 : (1954) 24 CompCas 537 : (1954) 25 ITR 547
Income Tax Act, 1922 — Section 4(1)(A)
Supreme Court19 Apr 1954Allowed
The Commissioner of Income Tax, Bombay South, Bombay Vs Ogale Glass Works Ltd., Ogale Wadi
Supreme Court Of India · AIR 1954 SC 429 : (1954) 56 BOMLR 1196 : (1954) 24 CompCas 520 : (1954) 25 ITR 259 : (1955) 1 SCR 185
Contract Act, 1872 — Section 50
Supreme Court15 Apr 1954Allowed
Wuntakal Yalpi Chenabasavana Gowd Vs Rao Bahadur Y. Mahabaleshwarappa and Another
Supreme Court Of India · AIR 1954 SC 337 : (1955) 1 SCR 131
Civil Procedure Code, 1908 (CPC) — Section 109, 110
Supreme Court14 Apr 1954Allowed
Pandit Chunchun Jha Vs Sheikh Ebadat Ali and Another
Supreme Court Of India · AIR 1954 SC 345 : (1954) 2 BLJR 421 : (1955) 1 SCR 174
Transfer of Property Act, 1882 — Section 58
Supreme Court14 Apr 1954Dismissed
Manilal Mohanlal Shah and Others Vs Sardar Sayed Ahmed Sayed Mahamad and Another
Supreme Court Of India · AIR 1954 SC 349 : (1955) 57 BOMLR 10 : (1955) 1 SCR 108
Civil Procedure Code, 1882 — Order 21 Rule 19, Order 21 Rule 72, Order 21 Rule 84, Order 21 Rule 85, Order 21 Rule 86
Supreme Court14 Apr 1954Dismissed
Kiran Singh and Others Vs Chaman Paswan and Others
Supreme Court Of India · AIR 1954 SC 340 : (1954) 2 BLJR 426 : (1954) 2 MLJ 760 : (1955) 1 SCR 117
Civil Procedure Code, 1908 (CPC) — Section 100, 103, 21, 99
Supreme Court12 Apr 1954Allowed
Shankar Sitaram Sontakke and Another Vs Balkrishna Sitaram Sontakke and Others
Supreme Court Of India · AIR 1954 SC 352 : (1955) 57 BOMLR 1 : (1954) 67 LW 637 : (1955) 1 SCR 99
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 2(3)Partnership Act, 1932 — Section 37
Supreme Court09 Apr 1954Allowed
Nathoo Lal Vs Durga Prasad
Supreme Court Of India · AIR 1954 SC 355 : (1954) 67 LW 641 : (1955) 1 SCR 51
Transfer of Property Act, 1882 — Section 8
Supreme Court08 Apr 1954Allowed
Sital Das Vs Sant Ram and Others
Supreme Court Of India · AIR 1954 SC 606
Evidence Act, 1872 — Section 13, 63, 65, 90
Supreme Court07 Apr 1954Dismissed
Biswabhusan Naik Vs The State of Orissa
Supreme Court Of India · AIR 1954 SC 359 : (1954) 20 CLT 366 : (1954) CriLJ 1002 : (1954) 2 MLJ 79 : (1955) 1 SCR 92
Constitution of India, 1950 — Article 134(1)Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 161
Supreme Court05 Apr 1954Dismissed
M.K. Gopalan and Another Vs The State of Madhya Pradesh
Supreme Court Of India · AIR 1954 SC 362 : (1954) CriLJ 1012 : (1955) 1 SCR 168
Constitution of India, 1950 — Article 14, 226, 32Criminal Procedure Code, 1898 (CrPC) — Section 14, 14(1), 197(1), 197(2), 197(3)Penal Code, 1860 (IPC) — Section 109, 120B, 409, 420
Supreme Court05 Apr 1954Dismissed
Commissioner of Income Tax, Bombay City Vs Ratilal Nathalal
Supreme Court Of India · AIR 1954 SC 503 : (1954) 25 ITR 426
Income Tax Act, 1922 — Section 16(1)