Supreme Court19 May 1954Allowed
Durga Shankar Mehta Vs Thakur Raghuraj Singh and Others
Supreme Court Of India · AIR 1954 SC 520 : (1955) 1 SCR 267
Constitution of India, 1950 — Article 327Representation of the People Act, 1951 — Section 100(1), 37
COURT ARCHIVE
Supreme Court Of India judgments, 1954
178 judgments · page 5 of 9
Supreme Court19 May 1954dismissed
The State of Madras Vs C.G. Menon and Another
Supreme Court Of India · AIR 1954 SC 517 : (1954) 67 LW 1128 : (1954) 2 MLJ 197 : (1955) 1 SCR 280
Criminal Procedure Code, 1898 (CrPC) — Section 432
Supreme Court14 May 1954Allowed
S.S. Roy Vs State of Orissa and Others
Supreme Court Of India · AIR 1960 SC 190
Contempt of Courts Act, 1971 — Section 3Criminal Procedure Code, 1898 (CrPC) — Section 144
Supreme Court14 May 1954Allowed
The Dominion of India and Another Vs Shrinbai A. Irani and Another
Supreme Court Of India · AIR 1954 SC 596 : (1955) 1 SCR 206
Constitution of India, 1950 — Article 136Defence of India Rules, 1962 — Rule 75A(1)Government of India Act, 1915 — Section 72
Supreme Court14 May 1954dismissed
E.D. Sassoon and Company Ltd. Vs The Commissioner of Income Tax, Bombay City
Supreme Court Of India · AIR 1954 SC 470 : (1955) 57 BOMLR 639 : (1954) 26 ITR 27 : (1955) 1 SCR 313
Transfer of Property Act, 1882 — Section 36, 43
Supreme Court14 May 1954Dismissed
Harishankar Bagla and Another Vs The State of Madhya Pradesh
Supreme Court Of India · AIR 1954 SC 465 : (1954) CriLJ 1322 : (1955) 1 SCR 380
Constitution of India, 1950 — Article 132, 134Essential Supplies (Temporary Powers) Act, 1946 — Section 3, 4, 6, 7Railways Act, 1989 — Section 27, 28, 41
Supreme Court13 May 1954Allowed
Tolaram Relumal and Another Vs The State of Bombay
Supreme Court Of India · AIR 1954 SC 496 : (1954) 56 BOMLR 1206 : (1955) 1 SCR 158
Bombay Rent Restriction Act, 1947 — Section 18, 18(1)
Supreme Court13 May 1954Allowed
The State of Madhya Pradesh Vs G.C. Mandawar
Supreme Court Of India · AIR 1954 SC 493 : (1954) 2 LLJ 673 : (1954) 2 MLJ 51 : (1955) 1 SCR 599
Civil Procedure Code, 1908 (CPC) — Section 60Constitution of India, 1950 — Article 132(1)
Supreme Court12 May 1954Disposed Of
Kishan Lal and Another Vs Bhanwar Lal
Supreme Court Of India · AIR 1954 SC 500 : (1955) 1 SCR 439
Civil Procedure Code, 1908 (CPC) — Section 13Contract Act, 1872 — Section 222
Supreme Court07 May 1954Allowed
Madan Mohan Singh Vs State of Uttar Pradesh
Supreme Court Of India · AIR 1954 SC 637
Criminal Procedure Code, 1898 (CrPC) — Section 423Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 6(1)
Supreme Court06 May 1954Dismissed
Moti Das and Others Vs The State of Bihar
Supreme Court Of India · AIR 1954 SC 657
Constitution of India, 1950 — Article 134Criminal Procedure Code, 1898 (CrPC) — Section 225, 404, 411A, 537Penal Code, 1860 (IPC) — Section 141, 147, 148, 34
Supreme Court06 May 1954Dismissed
Aftab Ahmad Khan Vs The State of Hyderabad
Supreme Court Of India · AIR 1954 SC 436 : (1954) CriLJ 1155 : (1954) 2 MLJ 338 : (1955) 1 SCR 588
Criminal Procedure Code, 1898 (CrPC) — Section 162, 166, 233, 234, 235Penal Code, 1860 (IPC) — Section 239, 302, 307, 347, 384
Supreme Court05 May 1954Allowed
T.C. Basappa Vs T. Nagappa and Another
Supreme Court Of India · AIR 1954 SC 440 : (1954) 67 LW 613 : (1955) 1 SCR 250
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
Supreme Court05 May 1954Dismissed
Nar Singh and Another Vs The State of Uttar Pradesh
Supreme Court Of India · AIR 1954 SC 457 : (1954) 2 MLJ 122 : (1955) 1 SCR 238
Constitution of India, 1950 — Article 133(1), 134(1), 136Government of India Act, 1935 — Section 205Penal Code, 1860 (IPC) — Section 148, 149, 302, 307
Supreme Court04 May 1954Allowed
Bholanath J. Thaker Vs The State of Saurashtra
Supreme Court Of India · AIR 1954 SC 680 : (1955) 1 LLJ 355
Constitution of India, 1950 — Article 16, 16(1), 300(1), 311, 363
Supreme Court03 May 1954Dismissed
The Sales Tax Officer, Pilibhit Vs Budh Prakash Jai Prakash
Supreme Court Of India · AIR 1954 SC 459 : (1954) 67 LW 1144 : (1955) 1 SCR 243 : (1954) 5 STC 193
Contract Act, 1872 — Section 77, 79
Supreme Court30 Apr 1954Dismissed
The State of Uttar Pradesh Vs Seth Jagamander Das and Others
Supreme Court Of India · AIR 1954 SC 683
Constitution of India, 1950 — Article 372, 395Defence of India Act, 1942 — Section 1(4)Defence of India Rules, 1939 — Rule 121, 81B
Supreme Court29 Apr 1954Dismissed
Virendra Singh and Others Vs The State of Uttar Pradesh
Supreme Court Of India · AIR 1954 SC 447 : (1954) 2 MLJ 369 : (1955) 1 SCR 415
Constitution of India, 1950 — Article 32Independence Act, 1947 — Section 7
Supreme Court26 Apr 1954Dismissed
Srimati Ashalata Debi and Others Vs Sri Jadu Nath Roy and Others
Supreme Court Of India · AIR 1954 SC 409 : (1955) 1 SCR 150
Bengal Money lenders Act, 1940 — Section 36Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6, 2(2)Constitution of India, 1950 — Article 133(1)
Supreme Court25 Apr 1954Dismissed
Dinabandhu Sahu Vs Jadumoni Mangaraj and Others
Supreme Court Of India · (1955) 1 SCR 140
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 15, Order 6 Rule 15(2)