COURT ARCHIVE

Supreme Court Of India judgments, 1953

124 judgments · page 7 of 7

Supreme Court19 Jan 1953dismissed

Kalawati and Another Vs The State of Himachal Pradesh

Supreme Court Of India · AIR 1953 SC 131 : (1953) CriLJ 668 : (1953) 4 SCR 546

Criminal Procedure Code, 1898 (CrPC) — Section 164, 237, 342Penal Code, 1860 (IPC) — Section 114, 201, 302

Supreme Court16 Jan 1953dismissed

Supreme Court Of India · AIR 1953 SC 485 : (1953) 23 ITR 120

Excess Profits Tax Rules — Rule 2, 2A, 5

Supreme Court16 Jan 1953dismissed

Supreme Court Of India · AIR 1953 SC 140 : (1953) 23 ITR 152 : (1953) 4 SCR 520

Contract Act, 1872 — Section 217, 221

Supreme Court16 Jan 1953Allowed

Supreme Court Of India · AIR 1953 SC 125 : (1953) 66 LW 524 : (1953) 1 MLJ 597 : (1953) 4 SCR 503

Limitation Act, 1908 — Article 124, 141, 2(8)