Supreme Court16 Feb 1953Allowed

Magga and Another Vs The State of Rajasthan

Supreme Court Of India · AIR 1953 SC 174 : (1953) CriLJ 892 : (1953) 1 MLJ 686 : (1953) 4 SCR 973

Criminal Procedure Code, 1898 (CrPC) — Section 162, 284, 285, 285(1), 285(2)Penal Code, 1860 (IPC) — Section 302
Supreme Court19 Jan 1953Dismissed

Syed Qasim Razvi Vs The State of Hyderabad and Others

Supreme Court Of India · AIR 1953 SC 156 : (1953) CriLJ 862 : (1953) 4 SCR 589

Constitution of India, 1950 — Article 13, 14, 21Criminal Procedure Code, 1898 (CrPC) — Section 257(1), 267Penal Code, 1860 (IPC) — Section 109, 124, 148, 177, 201