Supreme Court24 Nov 1953dismissed
Harman Singh and Others Vs Regional Transport Authority, Calcutta and Others
Supreme Court Of India · AIR 1954 SC 190 : (1954) 1 SCR 371
Constitution of India, 1950 — Article 14, 19(1)
COURT ARCHIVE
Supreme Court Of India judgments, 1953
124 judgments · page 2 of 7
Supreme Court24 Nov 1953Dismissed
The State of West Bengal Vs Shaik Serajuddin Batley and the Union of India (UOI)
Supreme Court Of India · AIR 1954 SC 193 : (1954) 1 SCR 378
Independence (Rights, Properties and Liabilities) Order, 1947 — Article 8, 8(2), 8(6), 9, 9
Supreme Court24 Nov 1953Dismissed
Raja Kulkarni and Others Vs The State of Bombay
Supreme Court Of India · AIR 1954 SC 73 : (1954) 56 BOMLR 459 : (1954) 1 LLJ 1 : (1954) 1 MLJ 83 : (1954) 1 SCR 384
Bombay Industrial Relations Act, 1946 — Section 42Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 14, 19(1)
Supreme Court23 Nov 1953Allowed
Surendra Singh and Others Vs The State of Uttar Pradesh
Supreme Court Of India · (1953) 11 SC CK 0006
Constitution of India, 1950 — Article 225Criminal Procedure Code, 1898 (CrPC) — Section 369Penal Code, 1860 (IPC) — Section 325
Supreme Court18 Nov 1953dismissed
Lala Durga Prasad and Another Vs Lala Deep Chand and Others
Supreme Court Of India · AIR 1954 SC 75 : (1954) 2 BLJR 213 : (1954) 67 LW 945 : (1954) 1 MLJ 60 : (1954) 1 SCR 360
Transfer of Property Act, 1882 — Section 40
Supreme Court18 Nov 1953dismissed
Natvarlal Punjabhai and Another Vs Dadubhai Manubhai and Others
Supreme Court Of India · AIR 1954 SC 61 : (1954) 2 BLJR 89 : (1954) 56 BOMLR 447 : (1954) 67 LW 954 : (1954) 1 SCR 339
Limitation Act, 1963 — Article 28
Supreme Court16 Nov 1953Dismissed
Sree Sree Ishwar Sridhar Jew Vs Mst. Sushila Bala Dasi and Others
Supreme Court Of India · AIR 1954 SC 69 : (1954) 1 SCR 407
Constitution of India, 1950 — Article 133(1)
Supreme Court16 Nov 1953Allowed
Satyabrata Ghose Vs Mugneeram Bangur and Comapny and Another
Supreme Court Of India · AIR 1954 SC 44 : (1954) 1 MLJ 41
Constitution of India, 1950 — Article 133(1)Contract Act, 1872 — Section 32, 56Defence of India Act, 1971 — Section 79
Supreme Court16 Nov 1953Allowed
Surendra Singh and Others Vs The State of Uttar Pradesh
Supreme Court Of India · AIR 1954 SC 194 : (1954) 2 BLJR 18 : (1954) CriLJ 475 : (1954) 1 MLJ 50 : (1954) 1 SCR 330
Civil Procedure Code, 1908 (CPC) — Section 108, 99Criminal Procedure Code, 1898 (CrPC) — Section 366, 369, 424Penal Code, 1860 (IPC) — Section 225
Supreme Court26 Oct 1953Allowed
Wali Singh Vs Sohan Singh
Supreme Court Of India · AIR 1954 SC 263
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 2, 100, 101, 110, 112Contract Act, 1872 — Section 11Limitation Act, 1908 — Article 44
Supreme Court26 Oct 1953Allowed
Commissioner of Income Tax Vs Royal Western India Turf Club Ltd.
Supreme Court Of India · (1953) 241 ITR 551
Finance Act, 1920 — Section 53(2)Income tax Act, 1922 — Section 10(1), 10(6), 52(2), 66(1), 66A(2)
Supreme Court22 Oct 1953Allowed
Harihar Chakravarty Vs The State of West Bengal
Supreme Court Of India · AIR 1954 SC 266
Criminal Procedure Code, 1898 (CrPC) — Section 227, 258, 258(1), 417, 439
Supreme Court20 Oct 1953dismissed
Kshetra Mohan-sannyasi Charan Sadhukhan Vs Commissioner of Excess Profits Tax, West Bengal
Supreme Court Of India · AIR 1953 SC 516 : (1953) 24 ITR 488 : (1954) 1 SCR 268
Excess Profits Tax Act, 1940 — Section 21, 7, 8(1)Income Tax Act, 1961 — Section 26
Supreme Court20 Oct 1953dismissed
Saraswathi Ammal and Another Vs Rajagopal Ammal
Supreme Court Of India · AIR 1953 SC 491 : (1954) 2 BLJR 191 : (1954) 67 LW 77 : (1953) 2 MLJ 803 : (1954) 1 SCR 277
Supreme Court14 Oct 1953Dismissed
C.N. Arunachala Mudaliar Vs C.A. Muruganatha Mudaliar and Another
Supreme Court Of India · AIR 1953 SC 495 : (1954) 2 BLJR 1 : (1953) 66 LW 1072 : (1953) 2 MLJ 796 : (1954) 1 SCR 243
Supreme Court14 Oct 1953Dismissed
Kura and Another Vs Jag Ram and Others
Supreme Court Of India · AIR 1954 SC 269
Evidence Act, 1872 — Section 101, 102, 103Soldiers (Litigation) Act, 1925 — Section 11
Supreme Court14 Oct 1953dismissed
Jagadguru Gurushiddaswami Vs Dakshina Maharashtra Digambar Jain Sabha
Supreme Court Of India · AIR 1953 SC 514 : (1954) 56 BOMLR 783 : (1954) 67 LW 12 : (1953) 2 MLJ 819 : (1954) 1 SCR 235
Civil Procedure Code, 1908 (CPC) — Section 47Limitation Act, 1908 — Section 10, 10ALimitation Act, 1963 — Article 134B
Supreme Court14 Oct 1953Allowed
Commissioner of Income Tax, Madras Vs K.R.M.T.T. Thiagaraja Chetty and Co.
Supreme Court Of India · AIR 1953 SC 527 : (1953) 2 MLJ 823 : (1954) 1 SCR 258
Income Tax Act, 1961 — Section 10, 12, 13, 4(1), 66(1)
Supreme Court09 Oct 1953Allowed
Sir Kikabhai Premchand Vs Commissioner of Income Tax (Central), Bombay
Supreme Court Of India · AIR 1953 SC 509 : (1954) 56 BOMLR 745 : (1953) 2 MLJ 816 : (1954) 1 SCR 219
Income Tax Act, 1922 — Section 66(1)
Supreme Court09 Oct 1953Dismissed
Chainrup Sampatram Vs Commissioner of Income Tax, West Bengal
Supreme Court Of India · AIR 1953 SC 519 : (1953) 24 ITR 481 : (1954) 1 SCR 211
Income Tax Act, 1992 — Section 4