High Courts25 May 2010Dismissed
Jharkhand State Electricity Board Vs Anup Kumar Choudhary
Jharkhand High Court · (2010) 05 JH CK 0016
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 8
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 992 of 1,479
High Courts24 May 2010Allowed
Dr. Sunil Kumar Vs The State of Jharkhand and The Principal, Mahendra Prasad Inter Mahila Mahavidyalaya
Jharkhand High Court · (2010) 05 JH CK 0101
High Courts24 May 2010
Ramanuj Singh, Suresh Kumar Bharati, Ramswaroop Ram and Lourencia Panna Vs State of Jharkhand and Jharkhand Public Service Commission
Jharkhand High Court · (2010) 05 JH CK 0063
High Courts24 May 2010
Sunil Kumar Singh and Others Vs The State of Bihar and Others
Jharkhand High Court · (2010) 05 JH CK 0061
High Courts24 May 2010Dismissed
Akhtar Ansari Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 2 DMC 295
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts22 May 2010
Smt. Kumari Priti @ Priti Gupta @ Neelam Gupta Vs Sanjay Prasad
Jharkhand High Court · AIR 2010 Jhar 139 : (2011) 1 DMC 326
Hindu Marriage Act, 1955 — Section 13, 15Penal Code, 1860 (IPC) — Section 109, 34, 406, 498A, 504
High Courts22 May 2010
Shambhu Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2010) 05 JH CK 0078
High Courts22 May 2010Dismissed
Bharat Coking Coal Ltd. Vs Nitya Nand Singh (deceased) and Others
Jharkhand High Court · (2010) 05 JH CK 0029
High Courts21 May 2010Allowed
The IAG Company Limited Vs Central Coalfields Ltd. and Others
Jharkhand High Court · (2010) 58 BLJR 911
High Courts21 May 2010
Lukhimati Choure and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 05 JH CK 0004
High Courts20 May 2010Dismissed
Union of India (UOI) and Others Vs Harendra Singh
Jharkhand High Court · (2010) 05 JH CK 0097
Border Security Force Act, 1968 — Section 46, 66, 74(2)Border Security Force Rules, 1969 — Rule 175
High Courts20 May 2010Allowed
Rinki Gupta Vs State of Jharkhand and Others
Jharkhand High Court · (2010) 05 JH CK 0064
High Courts20 May 2010Allowed
Divisional Engineer (Admn.), Bharat Sanchar Nigam Ltd. and The Sub-Divisional Engineer (Admn.), Bharat Sanchar Nigam Ltd. Vs Ramjeet Pd. Singh, Union of India (UOI) and The General Manager, Bharat Sanchar Nigam Ltd.
Jharkhand High Court · (2010) 05 JH CK 0034
Constitution of India, 1950 — Article 226
High Courts20 May 2010Dismissed
Vinay Kumar Singh Vs The State of Jharkhand, Director General of Police, Dy. Inspector General of Police, Railway and Superintendent of Police, Railway
Jharkhand High Court · (2010) 05 JH CK 0025
High Courts20 May 2010Dismissed
Santosh Kumar Vs Purnima Kumari and Others
Jharkhand High Court · (2010) 4 JLJR 454 : AIR 2011 Jhar 76
High Courts19 May 2010Dismissed
Dharambir Prasad Vs Devendar Gope And Others
Jharkhand High Court · (2010) JLJR 4 550
High Courts19 May 2010Dismissed
Dharambir Prasad Vs Devendar Gope and Others
Jharkhand High Court · AIR 2011 Jhar 20
High Courts19 May 2010Dismissed
Kedar Nath Shyam Sundar, Kedar Nath Agrawal and Shyam Sundar Agrawal @ Bhallu Vs Hemlata Kotecha and Others
Jharkhand High Court · (2010) 05 JH CK 0082
High Courts19 May 2010
Smt. Kewali Devi, Rohan Prajapati, Hiraman Sao and Jitan Sao Vs Smt. Sumati Devi and Others
Jharkhand High Court · AIR 2011 Jhar 26
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, 151, 94
High Courts19 May 2010Dismissed
Shanti Devi Vs Anil Kumar Agarwal
Jharkhand High Court · (2010) 4 JLJR 632
Dowry Prohibition Act, 1961 — Section 3, 4Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 498A