High Courts22 Jun 2010Allowed
Harinandan Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2010) 06 JH CK 0025
Constitution of India, 1950 — Article 14
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 991 of 1,479
High Courts21 Jun 2010
Central Mine Planning and Design Institute Vs Union of India (UOI) and Others
Jharkhand High Court · (2010) 06 JH CK 0045
High Courts21 Jun 2010Dismissed
Md. Shamim Tanweer alias Md. Samim Vs The State of Jharkhand and Gulabrai Manohar Lal and Co. Ltd.
Jharkhand High Court · (2010) 06 JH CK 0023
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts12 Jun 2010Allowed
Shri Krishna Sharma Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 58 BLJR 908
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 24(2), 5, 5(1), 6, 7
High Courts29 May 2010
Domco Smokeless Fuels Pvt. Ltd. Vs Bharat Coking Coal Ltd. and Others
Jharkhand High Court · (2010) 05 JH CK 0098
High Courts29 May 2010Dismissed
Sitaram Marandi, Srinath Hembram @ Bablu, Pramod Hembram @ Bhari Hembram and Prem Chand Marandi alias Peme Vs State of Jharkhand
Jharkhand High Court · (2011) CriLJ 147
Criminal Procedure Code, 1973 (CrPC) — Section 157, 159, 161, 313Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 302, 34
High Courts29 May 2010Dismissed
Raj Narayan Pandey Vs Kameshwar Thakur
Jharkhand High Court · AIR 2011 Jhar 13
Penal Code, 1860 (IPC) — Section 380, 448Specific Relief Act, 1963 — Section 6
High Courts29 May 2010
Rajneesh Misra and National Hawker Federation Vs Union of India (UOI) and Others Smt. Manju Singh and Ashish Kumar Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2010) 05 JH CK 0032
High Courts29 May 2010Dismissed
Managing Committee, Urdu Town Madhya Vidyalaya Vs The State of Jharkhand, Jharkhand Educational Tribunal and Nikhat Praveen
Jharkhand High Court · (2010) 05 JH CK 0031
Jharkhand Education Tribunal Act, 2005 — Section 10(1), 11(3)
High Courts28 May 2010Dismissed
Sasita Kumari Vs The State of Jharkhand and Adivasi Welfare Commissioner
Jharkhand High Court · (2010) 05 JH CK 0100
High Courts28 May 2010
Sanjay Prasad Vs Central Coal Field Ltd. and Others
Jharkhand High Court · (2010) 05 JH CK 0058
High Courts28 May 2010
Shripati Mohali and Another Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 05 JH CK 0053
Pension Rules — Rule 107(A), 203
High Courts28 May 2010
The State of Jharkhand, Secretary, Public Relations and Information Deptt., etc., Dy. Commissioner and Director, Public Relations and Information, etc. Vs Shambhu Nath Prasad and Mathura Prasad
Jharkhand High Court · (2010) 05 JH CK 0028
High Courts28 May 2010
Dr. Krishna Mohan Prasad Vs The State of Jharkhand, The Secretary, Animal Husbandry and Fisheries Department, Government of Jharkhand, The Under Secretary, Animal Husbandry and Fisheries Department, Government of Jharkhand and The Accountant General
Jharkhand High Court · (2010) 05 JH CK 0015
Bihar Pension Rules, 1950 — Rule 43B
High Courts26 May 2010
Project Girls High School and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 05 JH CK 0056
High Courts26 May 2010
Md. Aslam Vs The Management of India Firebricks and Insulation Company Limited
Jharkhand High Court · (2010) 05 JH CK 0055
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts26 May 2010
Smt. Manju Pandey and Smt. Renu Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2010) 05 JH CK 0024
High Courts26 May 2010
Vidyanand Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 05 JH CK 0001
High Courts25 May 2010Allowed
Bosudeo Prasad Vs Allahabad bank and Others
Jharkhand High Court · (2010) 05 JH CK 0104
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(4), 17
High Courts25 May 2010Dismissed
Md. Rafique Vs The State of Jharkhand
Jharkhand High Court · (2010) 05 JH CK 0057
Penal Code, 1860 (IPC) — Section 302, 307, 324, 326, 341