High Courts19 May 2010Dismissed
Central Coalfields Limited Vs S.K. Dutta and Company (Contractor)
Jharkhand High Court · (2010) 58 BLJR 736
Arbitration Act, 1940 — Section 30, 33Limitation Act, 1963 — Section 3
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 993 of 1,479
High Courts19 May 2010Allowed
Karu Sao (since dead) and Others Vs Khem Lal Sao and Others
Jharkhand High Court · (2010) 05 JH CK 0071
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 23A
High Courts19 May 2010Dismissed
Dhena Hansda and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2010) 05 JH CK 0067
Government of India Act, 1935 — Section 299(2)
High Courts19 May 2010Dismissed
Peos Kerketta Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 58 BLJR 739
Land Acquisition Act, 1894 — Section 18
High Courts19 May 2010Dismissed
The Tata Iron and Steel Co. Ltd. Vs Padma Devi and Others
Jharkhand High Court · (2010) 05 JH CK 0027
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
High Courts19 May 2010Dismissed
Pankaj Kumar Pandey Vs State of Jharkhand, Director General-cum-Inspector General of Police, Deputy Inspector General of Police and Commandant, Jharkhand Armed Police
Jharkhand High Court · (2010) 05 JH CK 0020
Penal Code, 1860 (IPC) — Section 120, 120B, 302
High Courts19 May 2010
Smt. Kusum Devi Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 05 JH CK 0013
High Courts19 May 2010Allowed
Mukhtar Ahmad, Eqbal Ahmad and Aftab Ahmad Vs Mahmudi Khatoon and Others
Jharkhand High Court · AIR 2011 Jhar 28
High Courts19 May 2010
Jharkhand Public Service Commission Vs The State of Jharkhand and Others
Jharkhand High Court · AIR 2011 Jhar 7 : (2011) 2 RCR(Civil) 455 : (2011) 2 RCR(Civil) 455
Right to Information Act, 2005 — Section 8(1)(G)
High Courts18 May 2010Disposed of
Deepak Kumar And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2010) JLJR 4 581
High Courts18 May 2010
Deepak Kumar, Surendra Singh and Jitendra Prasad Verma Vs The State of Jharkhand, The Secretary, Water Resources Department, Government of Jharkhand and Chief Engineer
Jharkhand High Court · (2010) 05 JH CK 0070
High Courts18 May 2010Dismissed
Sk. Bhhola alias Sk. Bhola Mian Vs State of Jharkhand
Jharkhand High Court · (2010) 05 JH CK 0062
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302
High Courts18 May 2010Allowed
Sayeeda Khatoon and Shamim Ahmad Khan @ Md. Shamim Khan Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 1 DMC 15
High Courts18 May 2010Allowed
ICICI Lombard General Insurance Company Vs S.N. Singh and Brothers
Jharkhand High Court · (2010) 05 JH CK 0026
Legal Services Authorities Act, 1987 — Section 22(C)(8), 22C(4), 22C(7), 22D, 22EMotor Vehicles Act, 1988 — Section 165
High Courts18 May 2010Allowed
Durga Ram Gope, Kali Charan Gope and Dewki Devi Vs State of Jharkhand
Jharkhand High Court · (2010) 05 JH CK 0005
Penal Code, 1860 (IPC) — Section 304B
High Courts17 May 2010Allowed
Rita Kumari Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 05 JH CK 0096
High Courts17 May 2010Allowed
Kandarp Jha and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 05 JH CK 0095
Penal Code, 1860 (IPC) — Section 323
High Courts17 May 2010
Dr. Bimal Kumar Sahay Vs The Director, Rajendra Institute of Medical Science and The State of Jharkhand
Jharkhand High Court · (2010) 4 JLJR 490
Bihar Service Code and Circular of the Finance Department Rules — Rule 68
High Courts17 May 2010
Ramesh Chandra Arora (Chhabra) Vs Murlidhar Kapsime and Others
Jharkhand High Court · (2010) 4 JLJR 524
Civil Procedure Code, 1908 (CPC) — Section 105
High Courts17 May 2010
Syed Shamim Ahmad Madny and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2010) 05 JH CK 0092
Jharkhand Academic Council Act, 2002 — Section 27