High Courts24 Jun 2010Dismissed
Sanjay Singh, Dadan Singh and Rajendra Mochi Vs The State of Jharkhand
Jharkhand High Court · (2010) 06 JH CK 0047
Penal Code, 1860 (IPC) — Section 395, 412
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 990 of 1,479
High Courts24 Jun 2010
Ramdeo Mandal Vs Sidhu Kanhu University
Jharkhand High Court · (2010) 06 JH CK 0039
High Courts24 Jun 2010Allowed
Harpal Singh alias Heere Vs State of Jharkhand
Jharkhand High Court · (2010) 06 JH CK 0029
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts24 Jun 2010Allowed
Kapura Mandal @ Kapural Mandal Vs State of Jharkhand, Conservator of Forests-cum-Appellate Authority and The Divisional Forest Officer-cum-Licensing Authority
Jharkhand High Court · (2010) 58 BLJR 888
Forest Act, 1927 — Section 2, 75
High Courts24 Jun 2010Allowed
Lutru Lohara Vs State of Jharkhand
Jharkhand High Court · (2010) 06 JH CK 0015
Penal Code, 1860 (IPC) — Section 392, 395
High Courts24 Jun 2010Dismissed
Bulu Gope Vs Bharat Coking Coal Ltd.
Jharkhand High Court · (2010) 06 JH CK 0014
Civil Procedure Code, 1908 (CPC) — Section 114Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 9
High Courts24 Jun 2010
Bharat Coking Coal Limited Vs Their workmen represented by the Organizing Secretary
Jharkhand High Court · (2010) 4 SLR 653
High Courts23 Jun 2010Dismissed
Shyam Lal Vs Central Coalfield Limited and Others
Jharkhand High Court · (2010) 127 FLR 1085 : (2011) 2 LLJ 278
High Courts23 Jun 2010Dismissed
Allaudin Hawari Vs The State of Jharkhand and Md. Shahjahan Khan
Jharkhand High Court · (2010) 06 JH CK 0046
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 192, 200, 202, 203, 204Penal Code, 1860 (IPC) — Section 149, 182, 211, 302, 323
High Courts23 Jun 2010Allowed
M.P. Singh and Others Vs State of Jharkhand
Jharkhand High Court · (2010) 58 BLJR 916 : (2010) 4 Crimes 316
Criminal Procedure Code, 1973 (CrPC) — Section 205, 482Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14
High Courts23 Jun 2010Dismissed
Employers in relation to the management of Godhar Colliery Vs Their Workman being represented by the Joint General Secretary
Jharkhand High Court · (2010) 06 JH CK 0036
Industrial Disputes Act, 1947 — Section 9A
High Courts23 Jun 2010Allowed
Rameshwar Prasad Chaubey and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 58 BLJR 873
Constitution of India, 1950 — Article 166, 226, 309
High Courts23 Jun 2010Dismissed
The Management of TELCO (Tata Engineering and Locomotive Company Ltd.) Vs K.C. Bandhopadhyay
Jharkhand High Court · (2011) 1 JLJR 74
High Courts23 Jun 2010
Anil Jain, Managing Director Shalimar Packaging Pvt. Ltd. and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 06 JH CK 0008
Criminal Procedure Code, 1973 (CrPC) — Section 205, 320, 482, 82, 83Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468
High Courts22 Jun 2010Dismissed
Jagarnath Rout Vs The State of Jharkhand and Jayanti Devi @ Janti Devi
Jharkhand High Court · (2010) 06 JH CK 0044
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts22 Jun 2010Allowed
Rustam Ali Ansari, Hameedan Bibi @ Majeedan Bibi and Israil Ansari @ Israil Mian Vs The State of Jharkhand and Nakiba Khatoon
Jharkhand High Court · (2010) 06 JH CK 0043
Criminal Procedure Code, 1973 (CrPC) — Section 125Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 494, 498A
High Courts22 Jun 2010
Jamshedpur General Consumer Central Cooperative Stores Limited Vs The State of Jharkhand and Om Dutt Sharma
Jharkhand High Court · (2010) 06 JH CK 0035
High Courts22 Jun 2010Allowed
Sidheshwar Pandey and Sukhdeo Pandey Vs The State of Jharkhand
Jharkhand High Court · (2010) 06 JH CK 0032
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 427, 436
High Courts22 Jun 2010Dismissed
Rajesh Khalkho Vs The State of Jharkhand
Jharkhand High Court · (2010) 06 JH CK 0031
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 376
High Courts22 Jun 2010
Bhanu Pratap Singh Vs The State of Jharkhand
Jharkhand High Court · (2010) 06 JH CK 0026
Criminal Procedure Code, 1973 (CrPC) — Section 190, 482