High Courts20 Jul 2010Allowed
Uma Shankar Gopalka Vs The State of Jharkhand and Sunil Kumar
Jharkhand High Court · (2010) 07 JH CK 0102
Penal Code, 1860 (IPC) — Section 420
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 985 of 1,479
High Courts20 Jul 2010
Radhe Shyam Barik Vs The State of Jharkhand
Jharkhand High Court · (2010) 4 JLJR 139
Criminal Procedure Code, 1973 (CrPC) — Section 451
High Courts19 Jul 2010Dismissed
Ramashish Raut and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2010) 07 JH CK 0096
Constitution of India, 1950 — Article 309
High Courts19 Jul 2010Allowed
Kashi Ram Rana Vs State of Jharkhand and Others
Jharkhand High Court · (2010) 4 JLJR 147
Bihar Pension Rules, 1950 — Rule 43
High Courts19 Jul 2010Dismissed
Chandra Deo Prasad Vs Life Insurance Corporation of India and Others
Jharkhand High Court · (2010) 07 JH CK 0043
High Courts19 Jul 2010
Jharkhand High Court Legal Services Committee Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 07 JH CK 0030
Jharkhand Legal Services Authority Regulations, 2002 — Regulation 12
High Courts16 Jul 2010Dismissed
Akshay Sidharth Vs State of Jharkhand and Others
Jharkhand High Court · (2010) 4 JLJR 243
High Courts16 Jul 2010
Mahendra Prasad Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 07 JH CK 0016
High Courts16 Jul 2010
Deepak Kumar Sah and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2010) 07 JH CK 0011
High Courts15 Jul 2010
Damodar Valley Corporation Vs Jailal Mahto and Others
Jharkhand High Court · (2010) 07 JH CK 0084
Constitution of India, 1950 — Article 254Land Acquisition Act, 1894 — Section 4, 4(1)
High Courts15 Jul 2010
Subodh Nath Thakur Vs Chandra Nath Thakur, Amar Nath Thakur, Ravindra Nath Thakur and Surender Nath Thakur
Jharkhand High Court · (2010) 07 JH CK 0069
High Courts15 Jul 2010Allowed
Samarendra Singh Vs Employees in relation to Management of Jamadoba Colliery of Tata Iron and Steel Company Ltd.
Jharkhand High Court · (2010) 4 JLJR 140
High Courts14 Jul 2010Dismissed
Panna Lal Sharma Vs Bharat Coking Coal Limited
Jharkhand High Court · (2010) 4 JLJR 88
High Courts14 Jul 2010
Deepak Kumar Bharthuar Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 07 JH CK 0087
High Courts14 Jul 2010Dismissed
Suresh Prasad Vs The Union of India (UOI) and Others
Jharkhand High Court · (2010) 07 JH CK 0072
Central Industrial Security Force Rules, 1969 — Rule 36, 37
High Courts14 Jul 2010Dismissed
Satish Mandal and Another Vs Kashi Mandal and Another
Jharkhand High Court · (2011) 1 DMC 737
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 304B, 34
High Courts14 Jul 2010Dismissed
Jogendra Munda Vs Central Coalfields Ltd. and Others
Jharkhand High Court · (2010) 07 JH CK 0053
High Courts14 Jul 2010Dismissed
Satish Mandal, Sunita Devi @ Sumitra Devi, Kashi Mandal and Mithu Devi Vs State of Jharkhand and Pachu Mandal
Jharkhand High Court · (2010) 07 JH CK 0049
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 304B, 34
High Courts14 Jul 2010
Mostt. Hopenti Devi Vs Central Coal Field Limited and Others
Jharkhand High Court · (2010) 07 JH CK 0019
High Courts12 Jul 2010Dismissed
Dr. Thakur Surendra Kumar Singh Vs Aftab Alam Ansari and The Oriental Insurance Company Ltd.
Jharkhand High Court · (2010) 4 JLJR 648
Motor Vehicles Act, 1988 — Section 166Penal Code, 1860 (IPC) — Section 279, 338