COURT ARCHIVE

Jharkhand High Court judgments

29,568 judgments · page 984 of 1,479

High Courts27 Jul 2010

Madhusudan Mukherjee Vs A.G. Office employees Cooperative House Construction Society Limited and Others

Jharkhand High Court · (2010) 4 JLJR 223

Jharkhand Regional Development Authority Act, 2001 — Section 37, 38, 54, 54(1), 54(2)

High Courts26 Jul 2010

Hari Shankar Pandey Vs The State of Jharkhand and Rajmani Prasad Singh

Jharkhand High Court · (2011) CriLJ 162 : (2011) 7 RCR(Criminal) 1830

Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 190, 190(1), 200, 202Penal Code, 1860 (IPC) — Section 201, 302, 34, 364

High Courts26 Jul 2010

Jageshwar Rai, Raso Rai, Shankar Rai and Kartik Rai Vs State of Jharkhand

Jharkhand High Court · (2010) 07 JH CK 0080

Criminal Procedure Code, 1973 (CrPC) — Section 215, 221, 225, 232, 313Juvenile Justice Act, 1986 — Section 2Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304

High Courts26 Jul 2010

Parmeshwar Sao Vs The Central Coalfields Limited and Others

Jharkhand High Court · (2011) 1 JLJR 104

High Courts23 Jul 2010Allowed

Sanjay Kumar Upadhyay Vs Presiding Officer Labour Court & Ors

Jharkhand High Court · (2011) 1 JLJR 482

Bihar Shops And Establishment Act, 1953 — Section 2(4), 26(2)

High Courts23 Jul 2010Allowed

Sanjay Kumar Upadhyay Vs Presiding Officer, Labour Court & Ors

Jharkhand High Court · (2011) 1 JLJR 482

Bihar (now Jharkhand) Shops and Establishment Act, 1953 — Section 2(4), 26(2)

High Courts23 Jul 2010

Jain Udyog Ltd. Vs Mahindra and Mahindra Ltd.

Jharkhand High Court · (2010) 4 JLJR(Jhar) 359 : (2011) 6 RCR(Civil) 2406

Arbitration and Conciliation Act, 1996 — Section 11, 11(10), 11(12), 11(4), 11(5)Civil Procedure Code, 1908 (CPC) — Section 20Contract Act, 1872 — Section 28

High Courts23 Jul 2010Dismissed

Dharmendra Pathak @ Dharmendra Kumar Pathak Vs The State of Jharkhand

Jharkhand High Court · (2010) 07 JH CK 0092

Criminal Procedure Code, 1973 (CrPC) — Section 164, 227, 323Penal Code, 1860 (IPC) — Section 227, 228, 363, 364(A), 366(A)

High Courts23 Jul 2010Dismissed

Ashraf Ansari, Faruque Ansari, Saleha Khatoon and Saida Bibi Vs The State of Jharkhand

Jharkhand High Court · (2010) 4 JLJR 149

Criminal Procedure Code, 1973 (CrPC) — Section 313Dowry Prohibition Act, 1961 — Section 3, 4Evidence Act, 1872 — Section 113B

High Courts23 Jul 2010Dismissed

Niranjan Prasad Mandal Vs The State of Jharkhand and Others

Jharkhand High Court · (2010) 4 JLJR 301

High Courts23 Jul 2010

Kamala Construction Company and Others Vs The State of Jharkhand and Assistant Labour Commissioner

Jharkhand High Court · (2011) 128 FLR 868 : (2011) 3 LLJ 650 : (2011) LLR 424

Contract Labour (Regulation and Abolition) Act, 1970 — Section 23, 24Criminal Procedure Code, 1973 (CrPC) — Section 482, 82, 83

High Courts23 Jul 2010Dismissed

Hagra Mahali Vs Union of India (UOI) and Others

Jharkhand High Court · (2011) 128 FLR 254

High Courts23 Jul 2010

Vikash Chandra Ravi Vs State of Jharkhand and Others

Jharkhand High Court · (2012) 1 Crimes 162

Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 52Penal Code, 1860 (IPC) — Section 392

High Courts22 Jul 2010

Krishna Nepali Vs The State of Jharkhand and Raghunandan Malakar

Jharkhand High Court · (2010) 4 JLJR 597

Criminal Procedure Code, 1973 (CrPC) — Section 164Hindu Minority and Guardianship Act, 1956 — Section 6Penal Code, 1860 (IPC) — Section 366, 366(A)

High Courts22 Jul 2010Dismissed

Shekhar Constructions Pvt. Ltd. Vs The State of Jharkhand and Others

Jharkhand High Court · (2010) 4 JLJR 310

Jharkhand Value Added Tax Act, 2005 — Section 120, 14, 25, 26, 407Jharkhand Value Added Tax Rules, 2006 — Rule 23(2), 24, 24(1), 24(2), 4

High Courts22 Jul 2010Dismissed

Employers in relation to the Management of Divisional Railway Manager, Central Railway Vs D.K. Bharti, presently Branch Secretary, All India Scheduled Castes and Scheduled Tribes Railway Employees Association

Jharkhand High Court · (2010) 07 JH CK 0031

High Courts21 Jul 2010Dismissed

Shivam Iron and Steel Company Pvt. Ltd. Vs Damodar Valley Corporation and Others

Jharkhand High Court · (2010) 07 JH CK 0086

High Courts21 Jul 2010Dismissed

Shree Krishna Sharma Vs The Bihar State Electricity Board and Others

Jharkhand High Court · (2010) 07 JH CK 0071

High Courts21 Jul 2010Dismissed

Shrawani and Another Vs The State of Jharkhand and Others

Jharkhand High Court · (2010) 4 JLJR 604

Criminal Procedure Code, 1973 (CrPC) — Section 156, 173(8), 319

High Courts20 Jul 2010Dismissed

Narendra Prasad Singh Vs State of Jharkhand and Others

Jharkhand High Court · (2010) 4 JLJR 308