COURT ARCHIVE

Jharkhand High Court judgments

29,568 judgments · page 987 of 1,479

High Courts07 Jul 2010Dismissed

Ganesh Mallik, Mihir Mallik and Sapan Mallik Vs State of Jharkhand and Another

Jharkhand High Court · (2010) 4 JLJR 244 : (2011) CriLJ 562 : (2011) 8 RCR(Criminal) 447

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 228(A), 366A, 376

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High Courts06 Jul 2010

Dr. Amreshwar Prasad and Kishori Prasad Vs The State of Jharkhand

Jharkhand High Court · (2010) 07 JH CK 0094

Penal Code, 1860 (IPC) — Section 120B, 420Prevention of Corruption Act, 1988 — Section 10, 12, 13, 13(2), 7

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High Courts06 Jul 2010

Baidyanath Glass Works (P) Ltd. Vs State of Jharkhand and Another

Jharkhand High Court · (2011) 1 JCR 463 : (2011) 2 JLJR 17

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High Courts06 Jul 2010Dismissed

Nagendra Soren Vs State of Jharkhand

Jharkhand High Court · (2011) CriLJ 567 : (2011) 6 RCR(Criminal) 995

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 173, 190, 319Penal Code, 1860 (IPC) — Section 363, 366A

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High Courts06 Jul 2010Dismissed

Sujit Kumar Srivastava Vs Somnath Dhar and Devashish Dhar

Jharkhand High Court · (2010) 07 JH CK 0076

Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227

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High Courts06 Jul 2010Allowed

Subrata Dutta Vs The State of Jharkhand and The Divisional Forest Officer, Dhanbad Forest Division

Jharkhand High Court · (2010) 52 BLJR 1053

Forest Act, 1927 — Section 41, 42

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High Courts06 Jul 2010Allowed

Dayanand Paswan Vs State of Jharkhand and Others

Jharkhand High Court · (2010) 07 JH CK 0020

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High Courts06 Jul 2010Allowed

SK. Nayeem and Others Vs The State of Jharkhand

Jharkhand High Court · (2010) 07 JH CK 0018

Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323

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High Courts06 Jul 2010Allowed

Dineshwar Prasad Vs The State of Jharkhand and Others

Jharkhand High Court · (2010) 07 JH CK 0013

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High Courts06 Jul 2010Dismissed

Bandana Ghosh (Mitra) Vs Suresh Kumar Bhardwaj and Others

Jharkhand High Court · (2010) 07 JH CK 0007

Civil Procedure Code, 1908 (CPC) — Order 13 Rule 10

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High Courts06 Jul 2010

Bimal Kumar Kar Vs The State of Jharkhand, The Commissioner of Excise, The Deputy Commissioner and The Excise Superintendent

Jharkhand High Court · (2010) 07 JH CK 0006

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High Courts06 Jul 2010

Jagabandhu Choudhury and Others Vs Habu Rajwar and Others

Jharkhand High Court · (2010) 07 JH CK 0005

Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227

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High Courts06 Jul 2010

Oriental Insurance Company Limited Vs The State of Jharkhand and Others

Jharkhand High Court · (2010) 07 JH CK 0004

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High Courts05 Jul 2010

Sudeep Khalkho Vs State of Jharkhand and Others

Jharkhand High Court · (2010) 07 JH CK 0095

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High Courts05 Jul 2010

Simran Enterprise Vs The State of Jharkhand and Others

Jharkhand High Court · (2010) 07 JH CK 0075

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High Courts05 Jul 2010Allowed

Adhir Kumar Roy Vs State of Jharkhand and Others

Jharkhand High Court · (2010) 07 JH CK 0060

Constitution of India, 1950 — Article 226

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High Courts05 Jul 2010

Birendra Gope Vs State of Jharkhand and Others

Jharkhand High Court · (2010) 07 JH CK 0055

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High Courts05 Jul 2010

Sapna Kumari Vs Jharkhand School Examination Board and Others

Jharkhand High Court · (2010) 07 JH CK 0050

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High Courts05 Jul 2010

Satish Kumar Singh Vs State of Jharkhand and Others

Jharkhand High Court · (2010) 07 JH CK 0045

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High Courts05 Jul 2010Allowed

Ashok Kumar Bharti Vs The State of Jharkhand

Jharkhand High Court · (2010) 07 JH CK 0027

Criminal Procedure Code, 1973 (CrPC) — Section 438

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