High Courts03 Jan 2011
Nakul Rai Vs The State of Jharkhand, Deputy Commissioner, Deputy Development Commissioner-cum-Vice Chairman, District Rural Development Authority and Block Development Officer
Jharkhand High Court · (2011) 01 JH CK 0114
COURT ARCHIVE
Jharkhand High Court judgments
29,615 judgments · page 966 of 1,481
High Courts03 Jan 2011
Jagarnath Singh Vs The State of Jharkhand
Jharkhand High Court · (2011) 01 JH CK 0088
Penal Code, 1860 (IPC) — Section 120B, 201, 302, 364A
High Courts03 Jan 2011
Pradeep Mandal and Bishwanath Mandal @ Thandu and Rajaram Mandal @ Khiru @ Jairam Mandal Vs The State of Jharkhand
Jharkhand High Court · (2011) 01 JH CK 0087
Explosive Substances Act, 1908 — Section 3, 4, 5Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 427
High Courts03 Jan 2011Dismissed
Rajendra Ram Vs Steel Authority of India Ltd, Bokaro Steel Ltd. Managing Director, C.R.M., Personnel Deptt., Bokaro Steel Ltd. and Asstt. Manager, Personnel, Bokaro Steel Ltd.
Jharkhand High Court · (2011) 128 FLR 865
High Courts03 Jan 2011Allowed
Baburam Manjhi Vs CMD., Central Coalfields Ltd. and Others
Jharkhand High Court · (2011) 1 JLJR 381 : (2011) 128 FLR 997 : (2011) 1 JCR 435
Constitution of India, 1950 — Article 226
High Courts03 Jan 2011
Dr. Sheo Shankar Biruwa Vs The State of Jharkhand
Jharkhand High Court · (2011) 01 JH CK 0030
Penal Code, 1860 (IPC) — Section 120B, 409, 420Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts03 Jan 2011
Ram Lakhan Sao Vs State of Jharkhand
Jharkhand High Court · (2011) 01 JH CK 0007
High Courts02 Jan 2011Allowed
Chandan Mishra Vs The State of Jharkhand
Jharkhand High Court · (2011) 01 JH CK 0049
Criminal Procedure Code, 1973 (CrPC) — Section 154, 162, 220, 482Penal Code, 1860 (IPC) — Section 379, 414
High Courts25 Dec 2010
Kamla Gangoli and Others Vs The State of Jharkhand, Shri Rajiv Arun Ekka and Shri K.K. Sone
Jharkhand High Court · (2010) 12 JH CK 0006
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(3), 2
High Courts23 Dec 2010Dismissed
Commissioner of Income Tax, Central Revenue Building Vs Bihar Foundry and Castings Ltd.
Jharkhand High Court · (2011) 336 ITR 387
Income Tax Act, 1961 — Section 43B
High Courts22 Dec 2010
Sukh Sagar Metal Pvt. Ltd. Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2011) 2 JCR 37
High Courts21 Dec 2010Allowed
Ramesh Chandra Jha Vs Coal Mines Provident Fund Commissioner
Jharkhand High Court · (2011) 1 JLJR 373 : (2011) 1 JCR 440
Civil Procedure Code, 1908 (CPC) — Order 27 Rule 5A, 2(17), 79, 80Coal Mines Provident Fund and Bonus Schemes Act, 1948 — Section 24(4)Coal Mines Provident Fund and Miscellaneous Provisions Act, 1948 — Section 3A, 3B, 3C
High Courts21 Dec 2010Dismissed
Deep Chawla Vs State of Jharkhand and Chanchal Kumar Chourasia
Jharkhand High Court · (2011) 8 RCR(Criminal) 375 : (2011) 1 JLJR 385
Criminal Procedure Code, 1973 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 120B, 406, 420, 467, 468
High Courts21 Dec 2010
Zubeda Khatoon Vs The State of Jharkhand and Another
Jharkhand High Court · (2011) 8 RCR(Criminal) 2567 : (2011) 1 JLJR 383
Criminal Procedure Code, 1973 (CrPC) — Section 125, 354(6)
High Courts16 Dec 2010
Lakshweshwar Prasad Dutta Vs Bharat Sanchar Nigam Limited and Others
Jharkhand High Court · 2011 (2) JLJR 87 : (2011) 1 JCR 571
Central Civil Services (Pension) Rules, 1972 — Rule 22
High Courts15 Dec 2010
Mona Gas Pvt. Ltd. Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2011) 1 JCR 531
Electricity Act, 2003 — Section 127
High Courts15 Dec 2010
Dr. Pratap Nath Jha Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 12 JH CK 0027
High Courts15 Dec 2010
Jayant Agencies Vs Canara Bank and Others
Jharkhand High Court · (2011) 1 JLJR 550 : AIR 2011 Jhar 68 : (2011) 3 BC 297 : (2011) 2 JCR 27
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 29(2)Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 24
High Courts15 Dec 2010Allowed
Shiv Ram Lohara Vs The State of Jharkhand
Jharkhand High Court · (2010) 12 JH CK 0010
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts14 Dec 2010Allowed
Mr. Arvind Kumar Sinha Vs The Union of India
Jharkhand High Court · (2011) 1 JCR 516 : (2011) 1 JLJR 346
Central Reserve Police Force Act, 1949 — Section 4, 5Central Reserve Police Force Rules, 1955 — Rule 16, 17A