High Courts06 Dec 2010Dismissed
Mrs. Renu Bala Vs State of Jharkhand and Others
Jharkhand High Court · (2010) 12 JH CK 0036
COURT ARCHIVE
Jharkhand High Court judgments
29,615 judgments · page 968 of 1,481
High Courts06 Dec 2010Dismissed
Dinesh Prasad Singh Vs Bihar State Electricity Board and Others
Jharkhand High Court · (2011) 1 JCR 306 : (2011) 1 JLJR 124
High Courts06 Dec 2010Allowed
Bijay Bandla Vs State of Jharkhand
Jharkhand High Court · (2011) 1 JCR 323 : (2011) 8 RCR(Criminal) 1617
Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts06 Dec 2010Dismissed
Sao Gagrai @ Sahu Gagrai Vs State of Jharkhand
Jharkhand High Court · (2011) 1 JCR 325 : (2011) 8 RCR(Criminal) 2699
Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts06 Dec 2010
Employers in relation to the Management of Bharat Coking Coal Limited Vs Their workmen being represented by the Area President, Rashtriya Colliery Mazdoor Sangh
Jharkhand High Court · (2010) 12 JH CK 0005
Industrial Disputes (Central) Rules, 1957 — Rule 9
High Courts03 Dec 2010Dismissed
Ashok Kumar Sinha Vs The Income Tax Officer
Jharkhand High Court · (2011) 1 JLJR 478
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Income Tax Act, 1961 — Section 260A(7)
High Courts02 Dec 2010
Vakil Prasad Jaiswal Vs The State of Jharkhand and The Secretary, Water Resources Department
Jharkhand High Court · (2011) 1 JCR 573 : (2011) 1 JLJR 245
High Courts01 Dec 2010Dismissed
Rathindra Nath Mahanty Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 128 FLR 456 : (2011) 1 JCR 575 : (2011) 1 JLJR 242
High Courts01 Dec 2010Dismissed
Jalan Carbons and Chemicals Ltd. and Another Vs Union of India (UOI) and Others
Jharkhand High Court · (2011) 270 ELT 43 : (2011) 1 JCR 302 : (2011) 1 JLJR 130
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 11(A), 110(2)
High Courts01 Dec 2010Dismissed
Bholo @ Balram Singh and Others Vs State of Jharkhand
Jharkhand High Court · (2011) 1 JCR 308 : (2011) 7 RCR(Criminal) 470
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 34, 341, 342, 376
High Courts01 Dec 2010Dismissed
Hira Devi Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 1 JCR 451
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)
High Courts30 Nov 2010Dismissed
Laeek Khan Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 1 JCR 318
Criminal Procedure Code, 1973 (CrPC) — Section 82, 83
High Courts30 Nov 2010
Agasti Pradhan and Another Vs State of Jharkhand and Another
Jharkhand High Court · (2011) 1 JCR 315 : (2011) 8 RCR(Criminal) 1585
Criminal Procedure Code, 1973 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 323, 406, 498A
High Courts30 Nov 2010Dismissed
Sri Krishna Kumar Agarwal Vs Smt. Droupadi Devi Modi
Jharkhand High Court · (2011) 2 RCR(Rent) 17
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14, 14(5)Constitution of India, 1950 — Article 227
High Courts30 Nov 2010
Sri Arjun Prasad Agarwal and Smt. Permila Devi Vs Indian Overseas Bank
Jharkhand High Court · (2011) 1 JCR 221
High Courts30 Nov 2010Dismissed
Shivalik Reclamations Pvt. Ltd. Vs Union of India (UOI) and Others
Jharkhand High Court · (2011) 1 JCR 320 : (2011) 2 JLJR 102
Customs Act, 1962 — Section 15Customs Tariff Act, 1975 — Section 9AFinance Act, 2004 — Section 76
High Courts30 Nov 2010
Dr. Shambhu Nath Mishra and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 1 JCR 411 : (2011) 1 JLJR 452
High Courts29 Nov 2010Dismissed
Bishundeo Ram Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 1 JCR 600 : (2011) 2 JLJR 42
Jharkhand Education Tribunal Act, 2005 — Section 8
High Courts29 Nov 2010Dismissed
Turam Sundi Vs The State of Jharkhand
Jharkhand High Court · (2011) 1 JLJR 540 : (2011) CriLJ 1872 : (2011) 1 JCR 217 : (2011) 7 RCR(Criminal) 746
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 324, 84
High Courts29 Nov 2010Allowed
Tata Steel Limited Vs D.S.R. Patnaik
Jharkhand High Court · (2011) 129 FLR 53 : (2011) 1 JCR 220 : (2011) 3 LLJ 793
Industrial Disputes Act, 1947 — Section 33(2), 33C(2)