High Courts26 Nov 2010
Awadh Kishore-2 Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 1 JCR 223
COURT ARCHIVE
Jharkhand High Court judgments
29,615 judgments · page 969 of 1,481
High Courts26 Nov 2010
Keshari Kumar Mishra and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 1 JLJR 543 : (2011) 1 JCR 219
High Courts26 Nov 2010Dismissed
Sole Hembrom Vs The State of Jharkhand
Jharkhand High Court · (2011) 1 JCR 210 : (2011) 7 RCR(Criminal) 701
Penal Code, 1860 (IPC) — Section 302, 304
High Courts26 Nov 2010Dismissed
Mahabir Timber Works Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 1 JCR 209
Bihar Saw Mills (Regulation) Act, 1990 — Section 10, 19, 7
High Courts26 Nov 2010Dismissed
Suleman Mian and Others Vs Aurangjeb Mian and Others
Jharkhand High Court · (2011) 1 JLJR 323 : (2011) 1 JCR 566
High Courts26 Nov 2010Dismissed
Ranchi University, Vice Chancellor and Registrar, both Ranchi University Vs Bijay Kumar Sharma and Others
Jharkhand High Court · (2011) 1 JLJR 238
Bihar State Universities Act, 1976 — Section 10Constitution of India, 1950 — Article 14
High Courts26 Nov 2010Dismissed
Rajeev Kumar Vs State of Jharkhand and Jharkhand High Court
Jharkhand High Court · (2011) 1 JCR 212 : (2011) 1 JLJR 218
Constitution of India, 1950 — Article 21, 215, 311(2)
High Courts25 Nov 2010Dismissed
Smt. Poonam Singh, Santosh Kumar Singh and Sandhya Singh Vs The Jharkhand State Electricity Board, Tata Steel Ltd. Jamshedpur, Jamshedpur Utility Services Ltd. (JUSCO) and Adarsh Sahkari Grih Nirman Swablambi Samiti Ltd.
Jharkhand High Court · (2010) 11 JH CK 0032
Bihar Self Supporting Co-operative Societies Act, 1996 — Section 50Electricity Act, 2003 — Section 56
High Courts25 Nov 2010
Sri Neeraj @ Neeraj Pathak Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 1 JCR 388
Penal Code, 1860 (IPC) — Section 120B, 302, 34
High Courts25 Nov 2010Dismissed
The Oriental Insurance Co. Ltd. Vs Ritesh Prasad Sen
Jharkhand High Court · AIR 2011 Jhar 80 : (2011) 2 JCR 434
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 397
High Courts25 Nov 2010
John Anil Malto and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 1 JCR 222 : (2011) 2 JLJR 8
Constitution of India, 1950 — Article 226
High Courts25 Nov 2010Dismissed
Dhirendra Nath Barik and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 6 RCR(Civil) 2319 : (2011) 2 JLJR 15
High Courts25 Nov 2010Dismissed
Md. Asgar Hussain, Md. Nepali, Bibi Sabra and Bibi Guljaha Vs Md. Safique Alam and Others
Jharkhand High Court · AIR 2011 Jhar 63 : (2011) 2 JCR 204
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 9, 97
High Courts24 Nov 2010Allowed
Prasadi Singh Vs Bharat Coking Coal Ltd. and Others
Jharkhand High Court · (2011) 1 JCR 387
High Courts24 Nov 2010Dismissed
Basudev Mahto Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 2 DMC 391 : (2011) 1 JCR 316 : (2011) 8 RCR(Criminal) 1611
Criminal Procedure Code, 1973 (CrPC) — Section 125Family Courts Act, 1984 — Section 19(4)
High Courts24 Nov 2010Allowed
K.N. Farms and Industries (P) Ltd. Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 1 JCR 551
Bihar Land Reforms Act, 1950 — Section 4Land Acquisition Act, 1894 — Section 4, 6
High Courts24 Nov 2010
Rewa Lal Munda @ Rewa Munda Vs Central Coalfields Limited and Others
Jharkhand High Court · (2011) 1 JLJR 489 : (2011) 1 JCR 383
High Courts23 Nov 2010
Mrs. Babita Prasad Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 1 JCR 379
High Courts23 Nov 2010Dismissed
Mohammad Sagir @ Md. Sagir Mansuai Vs Mohammad Sabir and Others
Jharkhand High Court · 2011 (2) JLJR 67 : AIR 2011 Jhar 74 : (2011) 2 JCR 432
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2
High Courts23 Nov 2010
Dr. Sidheshwar Prasad Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 1 JCR 381