High Courts03 Nov 2010Allowed
Md. Aftab Ansari Vs State of Jharkhand
Jharkhand High Court · (2011) CriLJ 1618 : (2011) 1 JCR 399 : (2011) 2 JLJR 16
Penal Code, 1860 (IPC) — Section 376
COURT ARCHIVE
Jharkhand High Court judgments
29,615 judgments · page 971 of 1,481
High Courts03 Nov 2010Dismissed
Sushil Marandi Vs Ragina Hansda and Another
Jharkhand High Court · (2011) 2 DMC 237 : (2011) 1 JCR 397 : (2011) 7 RCR(Criminal) 731 : (2011) 1 JLJR 455
Criminal Procedure Code, 1973 (CrPC) — Section 125Penal Code, 1860 (IPC) — Section 498
High Courts03 Nov 2010Allowed
B.K. Singh @ Birendra Kumar Singh Vs State of Jharkhand
Jharkhand High Court · (2011) 1 JCR 395 : (2011) 1 JLJR 415
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 279, 307
High Courts03 Nov 2010Allowed
Bihar Colliery Kamgar Union Vs Union of India (UOI) and Another
Jharkhand High Court · (2011) 1 JCR 386 : (2011) 3 LLJ 543
High Courts03 Nov 2010Dismissed
Seraj Ahmad and Others Vs Most. Nargis Khatoon and Others
Jharkhand High Court · 2011 (2) JLJR 74 : (2011) 2 JCR 430
Chotanagpur Tenancy Act, 1908 — Section 90Criminal Procedure Code, 1973 (CrPC) — Section 107
High Courts03 Nov 2010Dismissed
Prasanna Napit, Ashok Napit and Ajit Napit Vs Agasti Napit and Others
Jharkhand High Court · (2011) 1 JLJR 344 : (2011) 1 JCR 564
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
High Courts02 Nov 2010Allowed
Tribhubhan Nath Singh @ Tribhu- wan Nath Singh Vs State of Jharkhand
Jharkhand High Court · (2011) 1 JCR 400
Criminal Courts and Court Martial (Adjustment of Jurisdiction) Rules, 1978 — Rule 267, 270Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts02 Nov 2010Allowed
Naresh Kumar Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 129 FLR 54 : (2011) 1 JCR 384
Bihar Pension Rules, 1950 — Rule 4, 43
High Courts01 Nov 2010Allowed
B. Narain @ Bishwanath Narain Vs State of Jharkhand
Jharkhand High Court · (2010) 11 JH CK 0038
Prevention of Corruption Act, 1988 — Section 13, 7
High Courts30 Oct 2010
Diwakar Minz Vs State of Jharkhand and Others
Jharkhand High Court · AIR 2011 Jhar 55 : (2011) 1 JCR 458
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 6Conduct of Elections Rules, 1961 — Rule 94ARepresentation of the People Act, 1951 — Section 83, 83(1), 83(2), 83(3), 86(5)
High Courts29 Oct 2010Allowed
Kashim Mian Vs State of Jharkhand & anr
Jharkhand High Court · (2011) 1 JLJR 470
Indian Penal Code, 1860 — Section 201, 302, 376Juvenile Justice (Care and Protection) of Children Act, 2000 — Section 52Jharkhand Juvenile Justice (Care & Protection) of Children Rules, 2003 — Section 22, 22(5)
High Courts29 Oct 2010
Balbhadar Sahu and others Vs State of Jharkhand
Jharkhand High Court · (2011) 1 JLJR 461
Indian Penal Code, 1860 — Section 34, 147, 148, 307, 323, 324, 452Code Of Criminal Procedure, 1973 — Section 145, 156(3), 313Arms Act, 1959 — Section 27, 27(2)
High Courts29 Oct 2010Allowed
Kashim Mian Vs State Of Jharkhand
Jharkhand High Court · (2011) 1 JLJR 470
Indian Penal Code, 1860 — Section 201, 302, 376Juvenile Justice (Care And Protection Of Children) Act, 2000 — Section 52Jharkhand Juvenile Justice (Care & Protection Of Children) Rules, 2003 — Rule 22, 22(5)
High Courts29 Oct 2010Allowed
Balbhadar Sahu @ Bhadar Vs State Of Jharkhand
Jharkhand High Court · (2011) 1)JLJR 461
Indian Penal Code, 1860 — Section 34, 147, 148, 307, 323, 324, 452Code Of Criminal Procedure, 1973 — Section 145, 156(3), 313Arms Act, 1959 — Section 27, 27(2)
High Courts26 Oct 2010Allowed
Deo Nandan Prasad and Another Vs The State of Jharkhand
Jharkhand High Court · (2011) 2 Crimes 215 : (2011) 7 RCR(Criminal) 492 : (2011) 1 JLJR 439
Penal Code, 1860 (IPC) — Section 34, 363, 366, 366A
High Courts26 Oct 2010Allowed
Mahalakshmi Fibers and Industries Ltd. and Another Vs Santosh Tiwari and Others
Jharkhand High Court · (2011) 128 FLR 719 : (2011) 2 LLJ 100
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts26 Oct 2010Allowed
Ayesha Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 10 JH CK 0013
High Courts26 Oct 2010Dismissed
Prabhat Kumar Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 10 JH CK 0010
High Courts26 Oct 2010Dismissed
Ajit Kumar Yadav Vs State of Jharkhand and Another
Jharkhand High Court · (2011) 128 FLR 94
Constitution of India, 1950 — Article 19(1), 21, 226, 32Workmens Compensation Act, 1923 — Section 2, 30
High Courts26 Oct 2010Dismissed
Salauddin and Others Vs Sk. Mohmood and Others
Jharkhand High Court · (2011) 2 JCR 428 : (2011) 2 JLJR 65