High Courts30 Sept 2010
Syed Shamim Ahmad Madny Vs State of Jharkhand and Others Jharkhand Academic Council and Another Vs Sayed Shamim Ahmad Madni and Others
Jharkhand High Court · (2011) 1 JCR 245
COURT ARCHIVE
Jharkhand High Court judgments
29,615 judgments · page 973 of 1,481
High Courts30 Sept 2010Allowed
Anik Industries Limited Vs Jharkhand State Housing Board, Managing Director, Chief Engineer, Both are Jharkhand State Housing Board and Steadfast Commercial Company Limited
Jharkhand High Court · (2010) 09 JH CK 0097
Constitution of India, 1950 — Article 14
High Courts30 Sept 2010Dismissed
Rajeshwar Nath Tripathy Vs Presiding Officer and Another
Jharkhand High Court · (2010) 09 JH CK 0075
Bihar Shops and Establishments Act, 1953 — Section 26Jharkhand Shops and Establishments Rules, 2001 — Rule 21(7)
High Courts30 Sept 2010Dismissed
The Tinplate Company of India Limited Vs The State of Jharkhand and S.K. Roy
Jharkhand High Court · (2011) 1 JCR 256
High Courts30 Sept 2010
National Institute of Technology and Others Vs Sudhanshu Shekhar
Jharkhand High Court · (2010) 09 JH CK 0030
High Courts30 Sept 2010Allowed
Commissioner of C. Ex. Vs Tata Motors Ltd.
Jharkhand High Court · (2013) 294 ELT 394
High Courts29 Sept 2010Dismissed
Central Gurudwara Prabandhank Committee and Another Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 09 JH CK 0110
Constitution of India, 1950 — Article 14, 16Jharkhand State Minority Commission Act, 2001 — Section 4(2)
High Courts29 Sept 2010
Smt. Sita Devi Khirwal and Others Vs Madanlal Agarwal
Jharkhand High Court · (2011) 1 JCR 229
High Courts28 Sept 2010
Agnu Singh @ Bandra Vs The State of Jharkhand
Jharkhand High Court · (2010) 09 JH CK 0129
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 201, 302
High Courts28 Sept 2010Allowed
Bihar Industrial Corporation Vs The State of Jharkhand, E.S.I.C and The Inspector Employees, E.S.I.C
Jharkhand High Court · (2011) 128 FLR 994 : (2011) 1 JCR 257 : (2011) 3 LLJ 856 : (2011) LLR 485
Employees State Insurance Act, 1948 — Section 75(2B)
High Courts28 Sept 2010Dismissed
Md. Idrish Ansari Vs Bajrang Prasad Chaurasia and Others
Jharkhand High Court · (2010) 09 JH CK 0073
Constitution of India, 1950 — Article 227
High Courts28 Sept 2010Dismissed
Shambhu Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2010) 09 JH CK 0005
High Courts28 Sept 2010Allowed
Sabur Mian and Ibrahim Mian Vs The State of Jharkhand
Jharkhand High Court · (2011) 1 JLJR 488
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts27 Sept 2010Dismissed
Urmila Devi and Others Vs Kamdeo Pandit and Others
Jharkhand High Court · (2011) 1 JCR 241
Bhoodan Yagna Act, 1954 — Section 13
High Courts27 Sept 2010Allowed
Central Roller Flour Mills Pvt. Ltd. Vs Bihar Flour Mills Mazdor Sabha, Paras Rai and Manager Rai
Jharkhand High Court · (2011) 1 LLJ 493
Industrial Disputes Act, 1947 — Section 32(C)2, 33(2)C
High Courts27 Sept 2010Dismissed
Sunita Devi Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 1 JCR 255
High Courts27 Sept 2010
Kisto Ram Vs State of Jharkhand and Others
Jharkhand High Court · (2010) 09 JH CK 0046
High Courts27 Sept 2010
Sandhya Rani Mehta Vs The State of Jharkhand and Sri Phoolchand Tirkey
Jharkhand High Court · (2010) 09 JH CK 0018
Criminal Procedure Code, 1973 (CrPC) — Section 190, 193, 200, 319Penal Code, 1860 (IPC) — Section 120B, 304, 325, 343, 395
High Courts27 Sept 2010
Suresh Mistry and Kapileshwar Harijan Vs The State of Jharkhand
Jharkhand High Court · (2010) 09 JH CK 0008
Explosive Substances Act, 1908 — Section 3, 4Penal Code, 1860 (IPC) — Section 304, 323, 34
High Courts27 Sept 2010Dismissed
Tata Engineering and Locomotive Company Ltd. (Now Tata Motors Ltd.) Vs The State of Jharkhand and K.D. Pandey
Jharkhand High Court · (2010) 09 JH CK 0006
Bihar Shops and Establishments Act, 1953 — Section 2(2), 26(6), 91Constitution of India, 1950 — Article 227