High Courts25 Sept 2010Allowed
Rajamuddin Mian Vs State of Bihar now Jharkhand
Jharkhand High Court · (2011) CriLJ 1864
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 452
COURT ARCHIVE
Jharkhand High Court judgments
29,615 judgments · page 974 of 1,481
High Courts24 Sept 2010Allowed
Kashi Nath Choudhary, Mangni @ Mangri Devi and Vijay Kumar Choudhary Vs The State of Jharkhand
Jharkhand High Court · (2011) CriLJ 1853 : (2011) 1 JCR 237
Criminal Procedure Code, 1973 (CrPC) — Section 162Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 34, 364, 498A
High Courts24 Sept 2010Allowed
Azad Tailor @ Azad Khan and Others Vs State of Jharkhand
Jharkhand High Court · (2011) 1 JCR 243
Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 307, 323, 34, 341, 448
High Courts24 Sept 2010Allowed
Tata Yodogawa Limited Vs The Commissioner of Income Tax, The Deputy Commissioner of Income Tax and The Joint Commissioner of Income Tax
Jharkhand High Court · (2011) 243 CTR 263 : (2011) 335 ITR 53 : (2011) 196 TAXMAN 353
Contract Act, 1872 — Section 35ABIncome Tax Act, 1961 — Section 143(1), 195(2), 244A, 248, 256(1)
High Courts23 Sept 2010
Shree Ram Construction and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 1 JCR 254
High Courts23 Sept 2010
Tayo Rolls Ltd. Vs The Commissioner of Income Tax and The Assistant Commissioner of Income Tax
Jharkhand High Court · (2008) 2 LLJ 736 : (2011) 1 JCR 530
Income Tax Act, 1961 — Section 10(2), 37, 37(1), 40A, 40A(2)
High Courts23 Sept 2010Allowed
Ritlal Manda Vs The State of Jharkhand
Jharkhand High Court · (2010) 09 JH CK 0113
Explosive Substances Act, 1908 — Section 4, 5
High Courts23 Sept 2010
The State of Jharkhand Vs Dr. Nagendra Prasad and Others
Jharkhand High Court · (2010) 09 JH CK 0070
High Courts23 Sept 2010Allowed
Kedar Nath Prasad Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 09 JH CK 0055
High Courts23 Sept 2010
Eastern Naphatha Chemicals Ltd. Vs The State of Jharkhand and Another
Jharkhand High Court · (2011) 128 FLR 460 : (2011) 3 LLJ 398
Minimum Wages Act, 1948 — Section 20(2)
High Courts23 Sept 2010
Balram Lohar, Bishu Lohar and Lelo Lohar Vs The State of Jharkhand
Jharkhand High Court · (2011) CriLJ 1098
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts22 Sept 2010
Mukesh Kumar Singh Vs The State of Jharkhand
Jharkhand High Court · (2010) 4 JLJR 321
Criminal Procedure Code, 1973 (CrPC) — Section 451
High Courts22 Sept 2010
Nand Kishore Pandit Vs Churni Devi and Others
Jharkhand High Court · (2011) 1 JCR 253
High Courts22 Sept 2010Allowed
Dhiren Chandra Mahato. and Others Vs The State of Jharkhand
Jharkhand High Court · (2010) 09 JH CK 0017
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 162, 313Evidence Act, 1872 — Section 114
High Courts21 Sept 2010Dismissed
Shriram Pandit and Others Vs The State of Jharkhand
Jharkhand High Court · (2010) 09 JH CK 0147
Penal Code, 1860 (IPC) — Section 147, 307, 323, 324, 341Probation of Offenders Act, 1958 — Section 4
High Courts21 Sept 2010
National Insurance Company Ltd. Vs Sugia Devi and Others
Jharkhand High Court · (2011) ACJ 2021
High Courts21 Sept 2010Allowed
The Management of Tin Plate Co. of Indian Ltd. Vs The State of Jharkhand and Another
Jharkhand High Court · (2010) 58 BLJR 1341
General Clauses Act, 1897 — Section 16
High Courts21 Sept 2010Dismissed
Sonadhan Marandi Vs The State of Jharkhand
Jharkhand High Court · (2010) 09 JH CK 0112
Penal Code, 1860 (IPC) — Section 323, 376
High Courts21 Sept 2010Dismissed
Yogendra Prasad Sao Vs State of Jharkhand and Others
Jharkhand High Court · (2010) 09 JH CK 0054
Penal Code, 1860 (IPC) — Section 498(A)
High Courts21 Sept 2010
Hanif Ansari and Others Vs The State of Jharkhand
Jharkhand High Court · (2010) 09 JH CK 0041
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323Probation of Offenders Act, 1958 — Section 4(1)