High Courts11 Jan 2011Dismissed
Madhusudan Choubey Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 01 JH CK 0044
COURT ARCHIVE
Jharkhand High Court judgments
29,615 judgments · page 964 of 1,481
High Courts11 Jan 2011Dismissed
Vijeta Projects and Infrastructures Limited Previously known as Vijeta Construction Limited. Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 2 JCR 159
High Courts10 Jan 2011Allowed
Gopinath Gagrai Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 2 JCR 149
High Courts10 Jan 2011Allowed
Shashi Rekha Minz Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 1 JCR 553
High Courts10 Jan 2011Allowed
Sudama Sao Vs The State of Jharkhand
Jharkhand High Court · (2011) 01 JH CK 0055
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 3, 7Penal Code, 1860 (IPC) — Section 419, 420
High Courts10 Jan 2011
Illyas Shaikh @ Elias Shaikh Vs The State of Jharkhand
Jharkhand High Court · (2011) CriLJ 2761 : (2011) 8 RCR(Criminal) 1038 : (2011) 1 JLJR 313
Criminal Procedure Code, 1973 (CrPC) — Section 82, 83
High Courts10 Jan 2011Allowed
Dr. Maheshwar Tiwary and Mr. Shashi Kishore Narayan Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 01 JH CK 0048
Constitution of India, 1950 — Article 254(1)Jharkhand State Universities Act, 2000 — Section 67University Grants Commission Act, 1956 — Section 2, 26, 26(1), 3
High Courts10 Jan 2011
Md. Nisarul Haq Vs The State of Jharkhand and Prakash Ram
Jharkhand High Court · (2011) CriLJ 2755 : (2011) 3 RCR(Criminal) 51 : (2011) 3 RCR(Criminal) 51 : (2011) 1 JLJR 317
Criminal Procedure Code, 1973 (CrPC) — Section 197, 482Penal Code, 1860 (IPC) — Section 307, 323, 34, 341, 353Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
High Courts10 Jan 2011
Bhuneshwar Yadav and Others Vs The State of Jharkhand
Jharkhand High Court · (2011) 1 JCR 503 : (2011) 8 RCR(Criminal) 1996 : (2011) 1 JLJR 368
Penal Code, 1860 (IPC) — Section 148, 149, 302, 324, 341
High Courts08 Jan 2011
R.K.P. Baranwal and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 01 JH CK 0086
High Courts08 Jan 2011Dismissed
Sohan Ram Vs The State of Jharkhand
Jharkhand High Court · (2011) 01 JH CK 0029
High Courts06 Jan 2011
Ranjit Kumar Saha Vs Ranchi Regional Development Authority and Binod Kumar Tantia
Jharkhand High Court · (2011) 01 JH CK 0115
High Courts06 Jan 2011Allowed
Gupteshwar Singh Vs Bihar State Food and Civil Supplies Corporation Ltd. and Others
Jharkhand High Court · (2011) 1 JLJR 311 : (2011) 129 FLR 430 : (2011) 1 JCR 512 : (2011) LLR 623
High Courts06 Jan 2011Allowed
Amaresh Kumar and Priyambada @ Priyambada Mishra Vs The State of Jharkhand, The Marriage Officer, Judicial Department, Manik Dey, Office Staff of the Marriage Officer and Rajnish Kumar
Jharkhand High Court · (2011) 01 JH CK 0043
Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 482Penal Code, 1860 (IPC) — Section 120, 188, 34, 417, 419
High Courts06 Jan 2011
Mousami Nagesh @ Maushmi Nagesh Vs The State of Jharkhand
Jharkhand High Court · (2011) 01 JH CK 0010
High Courts06 Jan 2011
Jitendra Sao and Others Vs The State of Jharkhand
Jharkhand High Court · (2011) 01 JH CK 0009
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts06 Jan 2011Allowed
Sushil Kumar Singh Vs State of Jharkhand
Jharkhand High Court · (2011) 01 JH CK 0003
Penal Code, 1860 (IPC) — Section 120B, 201, 302
High Courts06 Jan 2011Dismissed
Shankar Kumar Hui Vs Chairman-cum-Managing Director, Central Coalfields Limited and Others
Jharkhand High Court · (2011) 01 JH CK 0001
Industrial Disputes Act, 1947 — Section 33(C)(2)
High Courts05 Jan 2011Dismissed
Dipak Bachelor and Others Vs Mary Bachelor
Jharkhand High Court · (2011) 01 JH CK 0113
Constitution of India, 1950 — Article 226
High Courts05 Jan 2011
Dubraj Mahato Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 2 JCR 507