COURT ARCHIVE

Jharkhand High Court judgments

29,615 judgments · page 963 of 1,481

High Courts17 Jan 2011

Tinplate Union Mahila Inter Mahavidyalaya Vs The State of Jharkhand, Jharkhand Academic Council and Director, Secondary Education, Department of Human Resource Development, Govt. of Jharkhand

Jharkhand High Court · (2011) 01 JH CK 0031

High Courts15 Jan 2011Dismissed

Binod Kumar Sharma and Others Vs State of Jharkhand and Others

Jharkhand High Court · (2011) 2 JLJR 95

High Courts14 Jan 2011

Shikharesh Banerjee Vs State of Jharkhand and Others

Jharkhand High Court · (2011) 01 JH CK 0099

High Courts14 Jan 2011Allowed

Jharkhand State Electricity Board Vs Bhuwaneshwar Mondal, Bihar State Electricity Board, Secretary, Bihar State Electricity Board and Joint Secretary, Bihar State Electricity Board

Jharkhand High Court · (2011) 1 JLJR 523 : (2011) 130 FLR 839 : (2011) 2 JCR 215

High Courts14 Jan 2011

Birendra Kumar Singh Vs State of Jharkhand and Others

Jharkhand High Court · (2011) 01 JH CK 0045

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 27, 5

High Courts13 Jan 2011

Uday Dubey Vs The State of Jharkhand

Jharkhand High Court · (2011) 01 JH CK 0098

Penal Code, 1860 (IPC) — Section 201, 302

High Courts13 Jan 2011

Murshid Ansari Vs The State of Jharkhand

Jharkhand High Court · (2011) 01 JH CK 0097

Penal Code, 1860 (IPC) — Section 34, 376

High Courts13 Jan 2011

Dr. (Mrs.) Pulcheria John Horo and Dr. (Mrs.) Ratna Banerjee Vs The State of Jharkhand and Others

Jharkhand High Court · (2011) 1 JLJR 306

Constitution of India, 1950 — Article 226

High Courts13 Jan 2011

Habibullah Ansari Vs The State of Jharkhan

Jharkhand High Court · (2011) 01 JH CK 0081

Arms Act, 1959 — Section 25(1B)A, 26

High Courts13 Jan 2011

Rohan Mahto and Bhubhan Mahto Vs Bharat Coking Coal Limited and Others

Jharkhand High Court · (2011) 01 JH CK 0076

High Courts13 Jan 2011

Sarita Kumari Vs Ranchi University and Others

Jharkhand High Court · (2011) 01 JH CK 0075

High Courts13 Jan 2011

Dr. Jagannath Tripathy Vs The State of Jharkhand and Another

Jharkhand High Court · (2011) 01 JH CK 0058

High Courts13 Jan 2011

Mahavir Sahu Vs The State of Jharkhand

Jharkhand High Court · (2011) 01 JH CK 0057

Penal Code, 1860 (IPC) — Section 307, 324, 326, 341

High Courts13 Jan 2011

Anup Das Vs The State of Jharkhand

Jharkhand High Court · (2011) 01 JH CK 0051

Penal Code, 1860 (IPC) — Section 392, 395

High Courts13 Jan 2011Dismissed

Girijesh Kumar Vs The State of Jharkhand

Jharkhand High Court · (2011) 01 JH CK 0046

Criminal Procedure Code, 1973 (CrPC) — Section 482, 70Penal Code, 1860 (IPC) — Section 323, 341, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 4

High Courts12 Jan 2011Dismissed

Anu Shankar Prasad Vs Palamau Kshetriya Gramin Bank and Others

Jharkhand High Court · (2011) 2 JCR 133

Constitution of India, 1950 — Article 14, 226, 309

High Courts12 Jan 2011Dismissed

Jain Udyog Limited Vs Mahindra and Mahindra Ltd.

Jharkhand High Court · (2011) 1 JLJR 305 : AIR 2011 Jhar 83 : (2011) 1 JCR 568 : (2011) 6 RCR(Civil) 1911

Arbitration and Conciliation Act, 1996 — Section 11(4), 11(6)Contract Act, 1872 — Section 28, 4Evidence Act, 1872 — Section 91, 92

High Courts12 Jan 2011Allowed

Lalmani Devi, Rajiv Nayan Singh and Ram Lakhan Singh Vs The State of Jharkhand

Jharkhand High Court · (2011) 8 RCR(Criminal) 892 : (2011) 1 JLJR 337

Penal Code, 1860 (IPC) — Section 302, 34

High Courts12 Jan 2011Dismissed

Dhaneshwar Mahato Vs State of Jharkhand

Jharkhand High Court · (2011) 01 JH CK 0014

Criminal Procedure Code, 1973 (CrPC) — Section 389(2)Penal Code, 1860 (IPC) — Section 120B, 364A

High Courts11 Jan 2011

Rajeshwar Prasad Vs State of Jharkhand and Others

Jharkhand High Court · (2011) 2 JCR 46