High Courts11 Apr 2011
Ganesh Jha Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 04 JH CK 0018
COURT ARCHIVE
Jharkhand High Court judgments
29,615 judgments · page 941 of 1,481
High Courts08 Apr 2011
Court on its Own Motion Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 04 JH CK 0123
High Courts08 Apr 2011
Binod Kumar Gupta Vs The State of Jharkhand
Jharkhand High Court · (2011) 04 JH CK 0112
Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7
High Courts08 Apr 2011
Commissioner of C. Ex., Ranchi Vs Modi Construction Company
Jharkhand High Court · (2011) 23 STR 6
High Courts08 Apr 2011
Ganesh Pandit, Sumitra Devi and Laldhan Pandit Vs The State of Jharkhand
Jharkhand High Court · (2011) 04 JH CK 0049
Criminal Procedure Code, 1973 (CrPC) — Section 389(1)Penal Code, 1860 (IPC) — Section 304B, 328, 34
High Courts08 Apr 2011Dismissed
Vijay Kumar Singh, Ashok Kumar Singh, Manju Singh and Barun Kumar Singh Vs The State of Jharkhand and Sudhir Kumar Bhadani
Jharkhand High Court · (2011) 04 JH CK 0037
Criminal Procedure Code, 1973 (CrPC) — Section 107, 144, 145, 482
High Courts08 Apr 2011Allowed
Manoranjan Prasad Sinha Vs The State of Jharkhand and Ashok Kr. Das
Jharkhand High Court · (2011) 04 JH CK 0028
Criminal Procedure Code, 1973 (CrPC) — Section 107, 161, 164, 482Penal Code, 1860 (IPC) — Section 385Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 3(1)
High Courts07 Apr 2011Dismissed
Uday Sao @ Udal Sao and Ram Khelawan Sao Vs The State of Jharkhand
Jharkhand High Court · (2011) 04 JH CK 0130
Penal Code, 1860 (IPC) — Section 302, 307, 323, 34, 341
High Courts07 Apr 2011
Manish Kumar, Dr. Rajendra Kumar Singh and Mukesh Kumar Vs The State of Jharkhand and Sangeeta
Jharkhand High Court · (2011) 04 JH CK 0127
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Dowry Prohibition Act, 1961 — Section 3, 4Hindu Marriage Act, 1955 — Section 13(1)
High Courts07 Apr 2011
Lokan Ganjhu Vs State of Jharkhand
Jharkhand High Court · (2011) 04 JH CK 0126
Criminal Procedure Code, 1973 (CrPC) — Section 167
High Courts07 Apr 2011
Dipak Nag @ Deepak Kumar Nag Vs The State of Jharkhand
Jharkhand High Court · (2011) 04 JH CK 0105
Arms Act, 1959 — Section 25(1G), 26, 27, 35Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 325
High Courts07 Apr 2011
Rathindranath Ghosh @ Rattimdranath Ghosh Hazra Vs The State of Jharkhand and Another
Jharkhand High Court · (2011) 04 JH CK 0095
Criminal Procedure Code, 1973 (CrPC) — Section 437
High Courts07 Apr 2011Dismissed
Haripada Rajak @ Hari Rajak and Shankar Rajak Vs The State of Jharkhand
Jharkhand High Court · (2011) 7 RCR(Criminal) 273
Penal Code, 1860 (IPC) — Section 300, 302, 304, 323, 34
High Courts07 Apr 2011Dismissed
Rakesh Kumar @ Rakesh Kumar Singh, Mukesh Kumar @ Mukesh Kumar Singh and Mahesh Singh Vs The State of Jharkhand, Smt. Vinita and Maheshwar Prasad Singh
Jharkhand High Court · (2011) 7 RCR(Criminal) 314
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 363, 365
High Courts07 Apr 2011Allowed
Bango Mian Vs The State of Jharkhand
Jharkhand High Court · (2011) 04 JH CK 0083
High Courts07 Apr 2011Allowed
Santosh Kumar Vs State of Jharkhand
Jharkhand High Court · (2011) 04 JH CK 0008
Penal Code, 1860 (IPC) — Section 420, 468, 471
High Courts07 Apr 2011Allowed
Bhikhan Mian Vs The State of Jharkhand
Jharkhand High Court · (2011) 04 JH CK 0007
High Courts05 Apr 2011
Lord Gautam Budha Temple Trust Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 04 JH CK 0128
High Courts05 Apr 2011
Marianush Minz Vs The State of Jharkhand
Jharkhand High Court · (2011) 04 JH CK 0121
Arms Act, 1959 — Section 25(1), 26, 35Penal Code, 1860 (IPC) — Section 412, 414
High Courts05 Apr 2011Allowed
Ram Chandra Prasad Gupta Vs Kaushalya Devi and Another
Jharkhand High Court · (2011) 04 JH CK 0106