High Courts19 Apr 2011Allowed
Raj Kishore Singh Vs Nandjee Yadav
Jharkhand High Court · (2011) 3 JCR 51
COURT ARCHIVE
Jharkhand High Court judgments
29,615 judgments · page 939 of 1,481
High Courts19 Apr 2011Allowed
Ishwari Ram and Others Vs Raju Ram and Others
Jharkhand High Court · (2011) 04 JH CK 0157
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 152
High Courts19 Apr 2011Allowed
Giridhar Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 3 JCR 50
High Courts19 Apr 2011Allowed
Gouri Shankar Rai Vs The State of Jharkhand and Biswajit Rai
Jharkhand High Court · (2011) 04 JH CK 0151
Criminal Procedure Code, 1973 (CrPC) — Section 203, 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts19 Apr 2011Allowed
Raghunath Singh Munda and Ors Vs Brajendra Nath Mahto and Anr
Jharkhand High Court · (2011) 04 JH CK 0136
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts19 Apr 2011Allowed
Dhananjay Kumar Mahto @ Dhananjay Mahto Vs The State of Jharkhand
Jharkhand High Court · (2011) 04 JH CK 0119
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 53
High Courts19 Apr 2011Allowed
Manish Kumar Vs The State of Jharkhand
Jharkhand High Court · (2011) 04 JH CK 0099
Information and Technology (Amendment) Act, 2008 — Section 66A, 66B, 67A, 67B, 72Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 53Penal Code, 1860 (IPC) — Section 120B, 306, 354, 376, 509
High Courts19 Apr 2011
JMT Auto Ltd. Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2011) 04 JH CK 0081
High Courts19 Apr 2011Dismissed
Sukhan Uraon Vs The State of Jharkhand
Jharkhand High Court · (2011) 5 RCR(Criminal) 431
Penal Code, 1860 (IPC) — Section 302, 304
High Courts19 Apr 2011
Court on its Own Motion Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 04 JH CK 0074
High Courts19 Apr 2011
Mohammed Shakil Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 04 JH CK 0055
High Courts19 Apr 2011Dismissed
Santosh Kumar Kuswaha @ Santosh Kr. Kushwaha and Others Vs The State
Jharkhand High Court · (2011) 3 JCR 43
Criminal Procedure Code, 1973 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 120B, 420, 45, 467, 468Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts19 Apr 2011Dismissed
Jitendra Vishwakarma Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 04 JH CK 0032
High Courts19 Apr 2011Allowed
Md. Afroz Vs Johra Khatoon
Jharkhand High Court · (2011) 3 JCR 53
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 2
High Courts18 Apr 2011
Deena Nath Prasad Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 04 JH CK 0147
Chotanagpur Tenancy Act, 1908 — Section 71A
High Courts18 Apr 2011Dismissed
Salekha Khatoon and Dilsher Khan Vs Md. Reyaz Khan
Jharkhand High Court · (2011) 04 JH CK 0140
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115Limitation Act, 1963 — Section 5
High Courts18 Apr 2011
Dr. Sidheshwar Pd. Singh Vs State of Jharkhand
Jharkhand High Court · (2011) 04 JH CK 0102
High Courts18 Apr 2011Disposed Off
Commissioner of Income Tax Vs MECON Ltd.
Jharkhand High Court · (2011) 04 JH CK 0101
Income Tax Act, 1961 — Section 2(24)
High Courts18 Apr 2011
Krishna Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 04 JH CK 0059