High Courts15 Apr 2011Dismissed
Mithilesh Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 1 Crimes 572
Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7
COURT ARCHIVE
Jharkhand High Court judgments
29,615 judgments · page 940 of 1,481
High Courts15 Apr 2011Allowed
Shyamananda Sahana Vs Smt. Maju Devi and Others
Jharkhand High Court · (2011) 04 JH CK 0150
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts15 Apr 2011Dismissed
Paras Nath Pandey Vs The State of Jharkhand
Jharkhand High Court · (2011) 04 JH CK 0145
High Courts15 Apr 2011Dismissed
Barsan Murmu Vs The State of Jharkhand
Jharkhand High Court · (2011) 04 JH CK 0144
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts15 Apr 2011Allowed
Sudhir Sahi @ Sudhir Sahy Vs The State of Jharkhand
Jharkhand High Court · (2011) 04 JH CK 0133
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 307
High Courts15 Apr 2011Dismissed
Sanjeev Kumar Jha and Others Vs Swami Ram Krishna Paramhans Teacher's Training (B. Ed) College and Others
Jharkhand High Court · (2011) 3 JCR 108
Jharkhand State Universities Act, 2000 — Section 4(19)National Council for Teacher Education Act, 1993 — Section 14(6)
High Courts15 Apr 2011
Mr. Vishnu Dayal Ram (IPS) Vs Union of India (UOI) and Others
Jharkhand High Court · (2011) 8 RCR(Civil) 2135
High Courts15 Apr 2011Dismissed
Ratia @ Etwa Dahanga and Pusha Dahanga Vs The State of Jharkhand
Jharkhand High Court · (2011) 8 RCR(Criminal) 2223
Penal Code, 1860 (IPC) — Section 302, 34
High Courts15 Apr 2011
Board of Industrial and Financial Reconstruction Vs Raj Hans Steel Limited
Jharkhand High Court · (2011) 04 JH CK 0072
High Courts13 Apr 2011
Mangal Singh Tamsoy @ Sanjay Singh Tamsoy Vs State of Jharkhand
Jharkhand High Court · (2011) 04 JH CK 0094
High Courts13 Apr 2011Allowed
Runa Devi and Others Vs Shambhu Yadav and Others
Jharkhand High Court · (2011) 04 JH CK 0045
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
High Courts13 Apr 2011
Union of India (UOI) Vs Basanti Devi and Bijay Rabidas
Jharkhand High Court · (2011) 3 JCR 111
Bihar Government Servants Conduct Rules, 1976 — Rule 23Hindu Marriage Act, 1955 — Section 11, 16, 16(3), 5Railway Services (Conduct) Rules, 1966 — Rule 21
High Courts11 Apr 2011
Chandramani Samanta and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 04 JH CK 0158
High Courts11 Apr 2011
Smt. Rupa Shahdeo Vs Madhusaudan Agarwal and Others
Jharkhand High Court · (2011) 4 JCR 268
High Courts11 Apr 2011Dismissed
Munga Lal Gupta and Srimati Sundari Devi Vs Hussaini Mahto, Baldeo Mahto and Ram Gahan Mahto
Jharkhand High Court · (2011) 04 JH CK 0134
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 24, Order 41 Rule 25, 107
High Courts11 Apr 2011Allowed
Ranchi Municipal Corporation Vs Bhagwati Devi Administrator, Ranchi Municipal Corporation Vs Smt. Alak Nanda Adhikary
Jharkhand High Court · AIR 2011 Jhar 103 : (2011) 3 JCR 116 : (2011) 6 RCR(Civil) 2233
Patna Municipal Corporation Act, 1951 — Section 22, 22A, 22C
High Courts11 Apr 2011Dismissed
Smt. Panpati Devi and Others Vs Rameshwar Gope and Others
Jharkhand High Court · (2011) 04 JH CK 0098
Civil Procedure Code, 1908 (CPC) — Section 100, 96
High Courts11 Apr 2011Dismissed
Sanjeev Kumar Raha Vs Coal India Limited and Others
Jharkhand High Court · (2011) 3 JCR 73
Constitution of India, 1950 — Article 14, 142, 16, 226, 32
High Courts11 Apr 2011
Banwari Lal Jalan Vs Murari Lal Jalan
Jharkhand High Court · (2011) 04 JH CK 0047
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
High Courts11 Apr 2011Dismissed
Shiv Shiva Construction Vs The State of Jharkhand, Engineer-in-Chief-cum-Additional Commissioner-cum- Special Secretary, Department of Rural Development, Chief Engineer, Rural Development, Special Division and Executive Engineer, Rural Development, Special Division No. 2
Jharkhand High Court · (2011) 04 JH CK 0044