High Courts21 Apr 2011
Madan Gorain Vs The State of Jharkhand and Another
Jharkhand High Court · (2011) 04 JH CK 0023
COURT ARCHIVE
Jharkhand High Court judgments
29,615 judgments · page 938 of 1,481
High Courts21 Apr 2011
Narendra Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 04 JH CK 0022
High Courts21 Apr 2011Allowed
Naresh Saw @ Naresh Sah Vs The State of Jharkhand
Jharkhand High Court · (2012) 1 Crimes 151
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 53
High Courts20 Apr 2011Allowed
Ghasia Murmu Vs Chhoto Ampa Murmu and Others
Jharkhand High Court · (2011) 04 JH CK 0177
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 6 Rule 17, 151
High Courts20 Apr 2011
Kajal Murmu alias Ravan Murmu and Sonel Murmu Vs The State of Jharkhand
Jharkhand High Court · (2011) 04 JH CK 0172
Penal Code, 1860 (IPC) — Section 300, 302, 304, 307, 324
High Courts20 Apr 2011Dismissed
Ram Lakhan Mishra Vs The State of Jharkhand
Jharkhand High Court · (2011) 8 RCR(Criminal) 2202
Penal Code, 1860 (IPC) — Section 120B, 409, 420, 467, 468Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts20 Apr 2011
Mithun Mohli @ Mithun Marandi and Raju Lohar Vs The State of Jharkhand
Jharkhand High Court · (2011) 04 JH CK 0131
High Courts20 Apr 2011Allowed
Md. Alam Khan @ Md. Alam Vs The State of Jharkhand
Jharkhand High Court · (2011) 4 JCR 265
Criminal Procedure Code, 1973 (CrPC) — Section 311, 317Penal Code, 1860 (IPC) — Section 376
High Courts20 Apr 2011Allowed
Arbind Kumar Vs Harold Anand Kumar Mundle
Jharkhand High Court · (2011) 04 JH CK 0107
High Courts20 Apr 2011Dismissed
Union Club Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 3 JCR 41 : (2011) 8 RCR(Civil) 1837
High Courts20 Apr 2011
Sushila Sponge Pvt. Ltd. Core Minerals and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 04 JH CK 0058
High Courts20 Apr 2011Allowed
Manoj Sao @ Manoj Sahu and Deoki Ram Vs The State of Jharkhand
Jharkhand High Court · (2011) 04 JH CK 0048
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)
High Courts20 Apr 2011
Raj Kumar Singh Vs Union of India (UOI)
Jharkhand High Court · (2011) 04 JH CK 0046
High Courts20 Apr 2011
Shyam Sunder Agarwal Vs Godawari Mansata
Jharkhand High Court · (2011) 04 JH CK 0039
High Courts20 Apr 2011Dismissed
Yahu Ram @ Yadunath Pratap Deo and Others Vs Dr. Motichand Bishwanath Agrawal and Others
Jharkhand High Court · (2011) 04 JH CK 0020
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151
High Courts20 Apr 2011Allowed
Manjit Kumar Singh and Others Vs State of Jharkhand and Rakhee Singh
Jharkhand High Court · (2011) 3 DMC 94 : (2011) 3 JCR 38 : (2011) 2 JLJR 449 : (2011) 7 RCR(Criminal) 428
Criminal Procedure Code, 1973 (CrPC) — Section 177, 202, 482Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 406, 498A
High Courts20 Apr 2011Allowed
Raj Kumar Tiwari Vs The State of Jharkhand
Jharkhand High Court · (2011) 04 JH CK 0001
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 53Penal Code, 1860 (IPC) — Section 201, 302, 34, 364
High Courts19 Apr 2011Dismissed
Firoz Ahmad and Another Vs The State
Jharkhand High Court · (2011) 3 JCR 46
Criminal Procedure Code, 1973 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 120B, 30, 420, 465, 467Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts19 Apr 2011
Dilip Kumar, Lakshmi Kumar Gupta, Shri krishna Pradhan and Amar Kumar Sinha Vs The State of Jharkhand, Inspector General, Registration, Department of Registration, Govt. of Jharkhand and Bhola Nath Sahay
Jharkhand High Court · (2011) 04 JH CK 0165
Bihar Societies Registration Rules, 1965 — Rule 12, 13
High Courts19 Apr 2011Dismissed
Lok Nath Singh and Another Vs Sohar Singh and Others
Jharkhand High Court · (2011) 04 JH CK 0164