Criminal Procedure Code, 1973 (CrPC) — Section 320, 477(1), 482Dowry Prohibition Act, 1961 — Section 3, 4High Court of Jharkhand Rules, 2001 — Rule 159

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High Courts13 May 2011Dismissed

Loboni Khalkho Vs Shovanan Toppo

Jharkhand High Court · (2011) 05 JH CK 0094

Civil Procedure Code, 1908 (CPC) — Section 100Registration Act, 1908 — Section 17(1), 17A, 49Transfer of Property Act, 1882 — Section 122

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High Courts13 May 2011Allowed

Management of Bokaro Steel Plant, a subsidiary of Steel Authority of India Ltd. Vs The State of Jharkhand and Shri B. Manjhi, represented through the General Secretary, Centre of Steel Workers

Jharkhand High Court · (2011) 130 FLR 120 : (2011) 4 LLJ 393 : (2011) LLR 847

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High Courts13 May 2011

Md. Mokhter Vs Bibi Erfana and Sadir Hussain

Jharkhand High Court · (2012) 2 Crimes 290

Criminal Procedure Code, 1973 (CrPC) — Section 125Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3(1)

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High Courts13 May 2011Dismissed

Deobrat Mishra Vs The State of Bihar now Jharkhand and Others

Jharkhand High Court · (2011) 05 JH CK 0041

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High Courts13 May 2011

Sita Devi, Pokhan Rana, Veena Devi and Birendra Ranaand Vs State of Jharkhand and Most. Sunita

Jharkhand High Court · (2011) 05 JH CK 0017

Criminal Procedure Code, 1973 (CrPC) — Section 438(2)

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High Courts13 May 2011Allowed

Barid Baran Banerje Vs State of Jharkhand and Others

Jharkhand High Court · (2012) 1 ARBLR 487 : (2011) 8 RCR(Civil) 1521

Arbitration and Conciliation Act, 1996 — Section 11(6)(C)

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High Courts12 May 2011Dismissed

Pinki Devi Vs The State of Jharkhand and Others

Jharkhand High Court · (2011) 05 JH CK 0009

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High Courts11 May 2011Allowed

Archana Kumari and Others Vs The State of Jharkhand and Shivangi (Julie)

Jharkhand High Court · (2011) 7 RCR(Criminal) 2475

Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Hindu Marriage Act, 1955 — Section 13B

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High Courts11 May 2011Allowed

Madan Lal Bajaj Construction (P) Ltd. Vs State of Jharkhand and Others

Jharkhand High Court · (2011) 3 JCR 176

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High Courts11 May 2011Allowed

ABC Construction Vs State of Jharkhand and Others

Jharkhand High Court · (2011) 3 JCR 166

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High Courts11 May 2011Allowed

Seth Kumar Vs State of Jharkhand and Others

Jharkhand High Court · (2011) 3 BC 645 : (2011) 3 JCR 157

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High Courts11 May 2011Allowed

Ashutosh Tiwari @ Babua Vs State of Jharkhand

Jharkhand High Court · (2011) 05 JH CK 0070

Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 53Penal Code, 1860 (IPC) — Section 302

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High Courts10 May 2011Allowed

A.P. Arya, Dilip Sen Gupta, Brajendra Jha and A. Naresh Vs The State of Jharkhand and Vimal Kumar Panday

Jharkhand High Court · (2011) 7 RCR(Criminal) 2494

Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 120B, 192, 199, 201, 204

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High Courts10 May 2011Dismissed

Sarula Munda Vs The State of Bihar (now Jharkhand)

Jharkhand High Court · (2011) 7 RCR(Criminal) 376

Penal Code, 1860 (IPC) — Section 302

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