High Courts09 Jun 2011
Sahay Lakra Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 3 JCR 477
COURT ARCHIVE
Jharkhand High Court judgments
29,615 judgments · page 928 of 1,481
High Courts08 Jun 2011Dismissed
Mukesh Prasad Singh Vs Union of India and Others
Jharkhand High Court · (2011) 3 JCR 376A
Limitation Act, 1963 — Section 5
High Courts08 Jun 2011
Devilal Murmu Vs State of Jharkhand
Jharkhand High Court · (2011) 06 JH CK 0081
High Courts08 Jun 2011Allowed
Dindayal Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 3 JCR 376
High Courts08 Jun 2011
Niranjan Prasad Deo and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 06 JH CK 0022
Limitation Act, 1963 — Section 5
High Courts07 Jun 2011Dismissed
Rohit Raj and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 3 JCR 382
High Courts07 Jun 2011Dismissed
Jharkhand State Electricity Boards and Others Vs KYS Manufacturers and Exporters Pvt. Ltd.
Jharkhand High Court · AIR 2011 Jhar 131
High Courts07 Jun 2011
Smt. Kiran Jha, Miss Manu Jha @ Sneha Jha and Jamuna @ Jamuna Kachhap Vs The State of Jharkhand
Jharkhand High Court · (2011) 06 JH CK 0117
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts07 Jun 2011Dismissed
Bihar Wine and Allied Agencies Vs Commissioner of Commercial Taxes and Others
Jharkhand High Court · (2011) 3 JCR 378
Bihar Finance Act, 1981 — Section 20(1)
High Courts07 Jun 2011Dismissed
Ishwari Prasad Yadav Vs The Union of India (UOI) and Others
Jharkhand High Court · (2011) 06 JH CK 0106
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14, 16
High Courts07 Jun 2011
Niraj Maheshwari Vs United India Insurance Company Ltd. and Others
Jharkhand High Court · (2012) ACJ 518 : AIR 2011 Jhar 132
High Courts07 Jun 2011Dismissed
Bharat Ram and Others Vs Sunaina Rai and Another
Jharkhand High Court · (2011) 3 JCR 379
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), 151Transfer of Property Act, 1882 — Section 52
High Courts06 Jun 2011Dismissed
Birsay Oraon, Chandra Kishore Oraon, Bandhna Kullu and Dilip Kumar Toppo Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 06 JH CK 0109
High Courts06 Jun 2011
Dhananjay Kumar Dubey Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 06 JH CK 0100
High Courts06 Jun 2011Dismissed
Sushil Ignatius Minz Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 06 JH CK 0090
High Courts06 Jun 2011Allowed
Ruksana Khatoon Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 06 JH CK 0082
High Courts06 Jun 2011
Sanjeev Kumar Singh @ Sanjeev Kumar Vs The State of Jharkhand
Jharkhand High Court · (2011) 06 JH CK 0080
Penal Code, 1860 (IPC) — Section 304B, 34
High Courts06 Jun 2011Dismissed
Rajendra Prasad Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 06 JH CK 0073
High Courts06 Jun 2011
Amiri Lal Ram and Others Vs The State of Jharkhand and Another
Jharkhand High Court · (2011) 06 JH CK 0038
High Courts06 Jun 2011Allowed
ICICI Lombard General Insurance Company Ltd. Vs The State of Jharkhand and Excel Crop. Care Ltd.
Jharkhand High Court · (2011) 7 RCR(Criminal) 2471
Penal Code, 1860 (IPC) — Section 379, 414, 420, 467, 468