COURT ARCHIVE

Jharkhand High Court judgments

29,615 judgments · page 927 of 1,481

High Courts14 Jun 2011Dismissed

Mahesh Prasad Singh Vs The State of Jharkhand and Jawahar Ram

Jharkhand High Court · (2011) 7 RCR(Criminal) 2463

Criminal Procedure Code, 1973 (CrPC) — Section 227Penal Code, 1860 (IPC) — Section 323, 341Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(10)

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High Courts14 Jun 2011Dismissed

Ram Pravesh Agarwal Vs The State of Jharkhand, Ram Byas Mishra, Electrical Executive Engineer, Jharkhand State Electricity Board and Jharkhand State Electricity Board

Jharkhand High Court · (2011) 06 JH CK 0098

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173, 239Electricity Act, 2003 — Section 126, 135, 135(1A), 149Penal Code, 1860 (IPC) — Section 379

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High Courts14 Jun 2011Dismissed

Ram Surat Singh Vs The State of Bihar and Others

Jharkhand High Court · (2011) 4 JCR 199

Municipality (Officers and Servant) Pension Rules, 1987 — Rule 3, 4(1)

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High Courts14 Jun 2011Allowed

Smt. Neeta Taneja Vs Union of India (UOI) and Income Tax Tribunal

Jharkhand High Court · (2011) 3 JCR 411

Income Tax (Appellate Tribunal) Act — Section 3Income Tax (Appellate Tribunal) Rules, 1963 — Rule 34AIncome Tax Act, 1961 — Section 254(2)

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High Courts14 Jun 2011Allowed

Govind@Govind Turi Vs The State of Jharkhand

Jharkhand High Court · (2012) 1 JCR 226 : (2011) 7 RCR(Criminal) 2520

Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 22(5)

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High Courts14 Jun 2011Dismissed

Mrs. Nisha Jain and Others Vs Union of India (UOI), The Commissioner of Income Tax, The Additional Commissioner of Income Tax and The Income Tax Officer

Jharkhand High Court · (2011) 06 JH CK 0020

Income Tax Act, 1961 — Section 131, 143(3), 69

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High Courts14 Jun 2011

Dr. Narendra Kumar Singh and Others Vs State of Jharkhand and Others

Jharkhand High Court · (2012) 1 JLJR 17

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High Courts14 Jun 2011Allowed

Binay Kumar Jain Vs State of Jharkhand and Others

Jharkhand High Court · (2012) 1 JCR 205

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High Courts13 Jun 2011Dismissed

Lal Ranjan Nath Sahdeo Vs The State of Jharkhand

Jharkhand High Court · (2011) 7 RCR(Criminal) 2507

Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 190, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 201, 212

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High Courts13 Jun 2011Dismissed

C.V. Francis Vs Union of India (UOI) and Others

Jharkhand High Court · (2011) 131 FLR 288

Constitution of India, 1950 — Article 226

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High Courts13 Jun 2011Allowed

Subhash Pathak Vs The State of Jharkhand and Md. Ashadullah

Jharkhand High Court · (2011) CriLJ 4563 : (2011) 8 RCR(Criminal) 748

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 120B, 406, 420, 467, 468

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High Courts13 Jun 2011

Jee Bee Enterprises Vs Shiv Basant, Chairman, J.S.E.B and Others

Jharkhand High Court · (2011) 06 JH CK 0074

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High Courts13 Jun 2011

Court on its own Motion Vs The State of Jharkhand and Others

Jharkhand High Court · (2011) 06 JH CK 0053

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High Courts13 Jun 2011Dismissed

Arjun Singh Munda Vs The State of Jharkhand

Jharkhand High Court · (2011) 7 RCR(Criminal) 2324

Arms Act, 1959 — Section 25(1), 26, 35Criminal Procedure Code, 1973 (CrPC) — Section 313

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High Courts13 Jun 2011Dismissed

Shobha Devi @ Kiran @ M.S. Kiran, Nibha Kiran Ananda @ Nibha Kiran, Vibha Kiran and Shailesh Prakash @ Shailej Prakash Vs The State of Jharkhand and Nutan Kumari Nutan Kumar Vs The State of Jharkhand and Others

Jharkhand High Court · (2011) CriLJ 4745 : (2011) 7 RCR(Criminal) 2444

Criminal Procedure Code, 1973 (CrPC) — Section 161, 227Dowry Prohibition Act, 1961 — Section 3, 4Hindu Marriage (Amendment) Act, 1956 — Section 13(1)

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High Courts10 Jun 2011

Dinesh Kumar Vs The State of Jharkhand

Jharkhand High Court · (2011) 8 RCR(Criminal) 781

Criminal Procedure Code, 1973 (CrPC) — Section 436Penal Code, 1860 (IPC) — Section 323, 338, 34, 341, 380

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High Courts09 Jun 2011Allowed

Md. Nizamuddin Vs Bharat Coking Coal Limited and Others

Jharkhand High Court · (2011) 3 JCR 373

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High Courts09 Jun 2011

Court on its own Motion Vs State of Jharkhand and Others

Jharkhand High Court · (2011) 3 JCR 370

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High Courts09 Jun 2011Allowed

R.S. Teacher's Training College Vs The National Council for Teacher Education and Others

Jharkhand High Court · (2011) 3 JCR 374

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High Courts09 Jun 2011

Sitan Kumar and Others Vs The State of Jharkhand

Jharkhand High Court · (2011) 06 JH CK 0010

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