High Courts10 May 2011Allowed
Amitabh Construction Private Ltd. Vs The Additional Commissioner of Income Tax, Range-I
Jharkhand High Court · (2011) 335 ITR 523 : (2011) 333 ITR 523 : (2011) 3 JCR 186
Income Tax Act, 1961 — Section 68
COURT ARCHIVE
Jharkhand High Court judgments
29,615 judgments · page 931 of 1,481
High Courts10 May 2011
Ram Pravesh Ram Vs The State of Jharkhand
Jharkhand High Court · (2011) 05 JH CK 0079
High Courts10 May 2011
The State of Jharkhand Vs Manoranjan Tiwari
Jharkhand High Court · (2011) 05 JH CK 0072
Constitution of India, 1950 — Article 14, 16
High Courts10 May 2011Dismissed
Jay Prakash Ohdar Vs Union of India (UOI) and Others
Jharkhand High Court · (2011) 05 JH CK 0013
High Courts10 May 2011
Devesh Kumar Vs The State of Jharkhand and Ashu Verma
Jharkhand High Court · (2012) 1 DMC 466
Penal Code, 1860 (IPC) — Section 498A
High Courts09 May 2011Dismissed
Deepak Kumar Singh Vs State of Jharkhand
Jharkhand High Court · (2012) 1 Crimes 485 : (2011) 7 RCR(Criminal) 2514
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 49, 52, 53Penal Code, 1860 (IPC) — Section 201, 302
High Courts09 May 2011
Azad Mian, Yaad Ali Mian and Rahamtali Mian Vs The State of Jharkhand
Jharkhand High Court · (2011) 05 JH CK 0096
High Courts09 May 2011
Kaleshwar Munda, Sancho Mundain, Tejo Mundain and Somari Mundain Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 05 JH CK 0085
High Courts09 May 2011
Sunil Chandra Sharma Vs Life Insurance Corporation of India and Others
Jharkhand High Court · AIR 2011 Jhar 124
High Courts09 May 2011Allowed
National Institute of Foundry and Forge Technology (NIFFT) Vs Malay Kumar Banerjee and Others
Jharkhand High Court · (2011) 05 JH CK 0062
High Courts09 May 2011
Yuva Shakti Manch Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 05 JH CK 0026
Criminal Procedure Code, 1973 (CrPC) — Section 82, 83Penal Code, 1860 (IPC) — Section 109, 120B, 201, 403, 406
High Courts06 May 2011Dismissed
Uma Shankar Singh and Others Vs State of Jharkhand and Another
Jharkhand High Court · (2011) 2 DMC 825 : (2011) 3 JCR 100
Penal Code, 1860 (IPC) — Section 202, 323, 498A
High Courts06 May 2011Dismissed
Alok Kumar Mallick Vs Janardan Mahadani and General Public of Village Bokaro
Jharkhand High Court · AIR 2011 Jhar 146
Evidence Act, 1872 — Section 68
High Courts06 May 2011
Kamod Kumar Mandal Vs The State of Jharkhand and Lalita Devi
Jharkhand High Court · (2011) 05 JH CK 0095
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)
High Courts06 May 2011Allowed
New India Assurance Co. Ltd. Vs Aloka Bhakat and Others
Jharkhand High Court · (2011) 3 JCR 64
Legal Services Authorities Act, 1987 — Section 22C, 22C(3), 22C(4) , 22C(5), 22C(6)
High Courts06 May 2011Allowed
The Commissioner of Income Tax Vs The Research Institute of Civil Health and Integration (RINCHI)
Jharkhand High Court · (2011) 05 JH CK 0061
Income Tax Act, 1961 — Section 12A, 12AA, 12AA
High Courts06 May 2011
Saroj Kumar Nag Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 3 JCR 59
High Courts06 May 2011
Gopal Bagaria Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 3 JCR 67
High Courts06 May 2011
Pankaj Kumar Mahto Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 05 JH CK 0048
High Courts06 May 2011
Smt. Siya Devi Vs The Union of India (UOI) and Others
Jharkhand High Court · (2011) 05 JH CK 0043