High Courts13 Jul 2011
Rani Sati Minerals Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0185
Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)
COURT ARCHIVE
Jharkhand High Court judgments
29,615 judgments · page 915 of 1,481
High Courts13 Jul 2011Allowed
Sadho Charan Sahu Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 128
Constitution of India, 1950 — Article 14, 21
High Courts13 Jul 2011Dismissed
Arup Kumar Das Vs Union of India (UOI) and Others
Jharkhand High Court · (2011) 07 JH CK 0178
High Courts13 Jul 2011
Ajay Kumar Mukherjee Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 1 JCR 206
Bihar Service Code, 1952 — Rule 276(1)
High Courts13 Jul 2011Allowed
Anil Kumar Vs Versus State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 163
High Courts13 Jul 2011
Utkal Automobiles Ltd. Vs Union of India (UOI) and Others
Jharkhand High Court · (2011) 07 JH CK 0162
High Courts13 Jul 2011
Triveni Minerals Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0158
Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)
High Courts13 Jul 2011
Essar Transport Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0157
Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)
High Courts13 Jul 2011
Yash Contractors Pvt. Limited Vs Union of India (UOI) and Others
Jharkhand High Court · (2011) 07 JH CK 0156
Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)
High Courts13 Jul 2011Allowed
Firdausi Sway Sahayata Samuh (SHG) Vs State of Jharkhand and Another
Jharkhand High Court · (2011) 4 JCR 146
High Courts13 Jul 2011Allowed
Ruksa Sway Sahayata Samuh (SHG) Vs State of Jharkhand and Another
Jharkhand High Court · (2011) 4 JCR 131
High Courts13 Jul 2011
Anil Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 164
High Courts13 Jul 2011Allowed
Accropoly Metal Industries Private Limited Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0121
High Courts13 Jul 2011Allowed
Shovit and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 123 : (2013) 1 JLJR 250
High Courts13 Jul 2011
Pawan Sut Minerals Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0012
Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)
High Courts12 Jul 2011Dismissed
Nishi Kant Vs State of Jharkhand and Another
Jharkhand High Court · (2011) 4 JCR 15
Criminal Procedure Code, 1973 (CrPC) — Section 3(1)Prevention of Corruption Act, 1988 — Section 13(2), 4(2), 7
High Courts12 Jul 2011
Uranium Corporation of India Ltd. Vs The Regional Provident Fund Commissioner, Jamshedpur
Jharkhand High Court · (2012) 132 FLR 55 : (2011) 4 JCR 113 : (2012) 3 LLJ 179 : (2012) LLR 254
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7(1), 7A
High Courts12 Jul 2011
Sinclair Steels (a Proprietorship Concern of Snowtemp Commercial (P) Limited). Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0199
Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)
High Courts12 Jul 2011
Poddar Minerals Vs Union of India (UOI) and Others
Jharkhand High Court · (2011) 07 JH CK 0195
Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)
High Courts12 Jul 2011
Baba Baidyanath Minerals Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0194
Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)